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Madras High Court judgments, 2013

3,172 judgments · page 136 of 159

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High Courts26 Feb 2013Dismissed

K. Balasubramanian (MT Group), Tamil Nadu Special Police 10th Bn. Vs Director General of Police and Others

Madras High Court · (2013) 3 MLJ 499

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 279, 304(A), 304A, 337
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High Courts26 Feb 2013Dismissed

N. Nagabushanam Vs Estate Officer

Madras High Court · (2013) 3 MLJ 398 : (2013) 2 RCR(Rent) 66

Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4, 5
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High Courts26 Feb 2013Dismissed

Sivanesan Vs Superintendent of Police, Tiruvannamalai District Tamil Nadu

Madras High Court · (2013) 3 MLJ 142

Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 325, 34, 366
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High Courts25 Feb 2013

K.A. Zia-ul-Huque Vs The Principal District Judge and Another

Madras High Court · (2013) LabIC 3526

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High Courts25 Feb 2013

K. Loganathan Vs K. Sahadevan and Others

Madras High Court · (2013) 2 CTC 177 : (2013) 2 LW 551 : (2013) 3 MLJ 385

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
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High Courts25 Feb 2013

Puttu @ Periyasamy and Others Vs Mudali @ Nanjappan

Madras High Court · (2013) 02 MAD CK 0118

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High Courts25 Feb 2013Dismissed

M/s. Capital Film Works (India) Ltd. and Another Vs Thiagarajan Kumararaja

Madras High Court · (2013) 2 LW 115

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 13Copyright Act, 1957 — Section 14, 14(1)(d), 14(1)(d)(iii), 14(a), 17(b)
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High Courts25 Feb 2013

SGS Petro Organic Limited Vs The Commercial Tax Officer, Commissioner of Commercial Taxes and The State of Tamil Nadu

Madras High Court · (2013) 197 ECR 246 : (2013) 59 VST 86

Constitution of India, 1950 — Article 14, 301Tamil Nadu General Sales Tax Act, 1959 — Section 17(1), 3H, 3I, 59(1)
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High Courts25 Feb 2013Dismissed

S. Kaliaperumal Vs State of Tamilnadu, The Managing Director, The Tamil Nadu Housing Board, The Executive Engineer and Administrative Officer (Engg.) and The Assistant Engineer, Tamilnadu Housing Board

Madras High Court · (2013) 3 MLJ 131 : (2013) WritLR 578

Tamil Nadu State Housing Board Act, 1961 — Section 84
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High Courts25 Feb 2013Dismissed

Thiagarajan Vs Capital Film Works

Madras High Court · AIR 2013 Mad 114 : (2013) 55 PTC 406

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High Courts25 Feb 2013Dismissed

Vadugam Varadarajan Vs State of Tamilnadu and Others

Madras High Court · (2013) 3 MLJ 311

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High Courts22 Feb 2013Dismissed

Anandan Vs Lingam and Others

Madras High Court · (2013) 2 LW 180

Constitution of India, 1950 — Article 14
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High Courts22 Feb 2013

Dr. E. Kanniappan, Dr. K. Paulraj S. Paramasivam and Dr. K. Thandavamoorthy Vs The Government of Tamil Nadu, Director of Collegiate Education and The Secretary, Tamil Nadu Public Service Commission

Madras High Court · (2013) 3 MLJ 527

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High Courts22 Feb 2013

S.R. Kaliappan Vs District Revenue Officer and Others

Madras High Court · (2013) 4 MLJ 502

Tamil Nadu Agricultural Lands Record of Tenancy Rights Act, 1969 — Section 4
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High Courts22 Feb 2013

K. Sathyamurthy and Another Vs Joint Registrar of Cooperative Societies and Another

Madras High Court · (2013) 2 LLJ 663

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11(A)Tamil Nadu Co-operative Societies Act, 1983 — Section 153
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High Courts22 Feb 2013Dismissed

Lords Park Hotel Vs State of Tamil Nadu and Another

Madras High Court · (2013) 3 MLJ 648

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High Courts22 Feb 2013Dismissed

Director, Director of Teacher Training, Research and Training, DPI Campus and Another Vs K.M. Benedict Crizal and Another

Madras High Court · (2013) 4 MLJ 249

National Council for Teacher Education Act, 1993 — Section 14(1)
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High Courts22 Feb 2013Allowed

C. Jeba Kumar Vs State and Others

Madras High Court · (2013) 4 MLJ 172

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High Courts22 Feb 2013Dismissed

G. Ebinazer and Others Vs Managing Director and Others

Madras High Court · (2013) 4 MLJ 151

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High Courts22 Feb 2013Dismissed

Vivek Goenka and Others Vs Narendra Prasad and Others

Madras High Court · (2013) 2 LW 537 : (2013) 3 MLJ 1

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, 151
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