COURT ARCHIVE

Madras High Court judgments, 2013

3,172 judgments · page 135 of 159

High Courts27 Feb 2013Dismissed

R. Keerthivarman Vs The District Education Officer, The Secretary P.T. Lee Chengalvarayar Naicker Higher Secondary School and The Headmistress P.T. Lee Chengalvarayar Naicker Higher Secondary School

Madras High Court · (2013) 4 MLJ 189

Tamil Nadu Private Schools (Regulation) Rules, 1974 — Rule 15(1)

High Courts27 Feb 2013Dismissed

Management, State Express Transport Corporation T.N. Ltd. Vs Joint Commissioner of Labour (Conciliation) and Another

Madras High Court · (2013) 3 MLJ 242

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33(2)(b)

High Courts27 Feb 2013

Raju Vs United India Insurance Company Limited

Madras High Court · (2013) 2 LW 437 : (2013) 3 MLJ 134

Evidence Act, 1872 — Section 45Motor Vehicles Act, 1988 — Section 163A, 169, 195Penal Code, 1860 (IPC) — Section 376

High Courts27 Feb 2013

Neelam Shetty Vs National Council for Hotel Management and Catering Technology and Others

Madras High Court · AIR 2013 Mad 253 : (2013) 3 CTC 213

Penal Code, 1860 (IPC) — Section 354, 506(ii)Tamil Nadu Prohibition of Ragging Act, 1977 — Section 4, 6

High Courts27 Feb 2013Dismissed

K. Periyasamy Vs Shriram Chits Tamil Nadu (P) Ltd.

Madras High Court · (2013) 3 BC 357 : (2013) 3 CTC 231 : (2013) 2 LW 908

Arbitration and Conciliation Act, 1996 — Section 2, 34Chit Funds Act, 1982 — Section 3, 46, 64, 65, 66

High Courts27 Feb 2013

Rajasundaram and Others Vs C. Thayamma

Madras High Court · (2014) 2 CTC 313 : (2013) 4 LW 352

High Courts27 Feb 2013

Subramanian and Another Vs State by Inspector of Police

Madras High Court · (2013) 2 LW(Cri) 103

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 167(2), 173, 173(2), 173(8)Penal Code, 1860 (IPC) — Section 306

High Courts26 Feb 2013Dismissed

The Superintending Engineer and Others Vs J. Selvi and Others

Madras High Court · (2014) 2 ACC 582 : (2013) 4 ACC 162

High Courts26 Feb 2013Dismissed

Kumudhini Sudhakar and Another Vs State Bank of India

Madras High Court · (2013) LabIC 2998

High Courts26 Feb 2013Dismissed

Gudalur Taluk Muslim Orphanage Committee Vs Regional Provident Fund Commissioner and Others

Madras High Court · (2013) 4 MLJ 192

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A

High Courts26 Feb 2013Dismissed

K. Sathyaseelan Vs Tamil Nadu Uniformed Services Recruitment Board

Madras High Court · (2013) WritLR 360

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 248(1)Dowry Prohibition Act, 1961 — Section 4

High Courts26 Feb 2013Dismissed

Union of India Vs Principal, Sarada Krishna Homeopathic Medical College and Others

Madras High Court · (2013) 3 MLJ 686

High Courts26 Feb 2013Allowed

S. Shanmugarajan Vs The State of Tamilnadu, The Commandant, The Deputy Inspector of Police and The Inspector General of Police

Madras High Court · (2013) LabIC 3839 : (2013) 2 LLN 259 : (2013) 3 MLJ 228

Tamil Nadu Police Subordinate Service (Discipline and Appeal) Rules, 1955 — Rule 3(b)

High Courts26 Feb 2013Dismissed

K. Thangavel Vs Ramasamy and Others

Madras High Court · (2013) 3 MLJ 376

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts26 Feb 2013Dismissed

M/s. Integrated Service Point Private Limited Vs The Director of Sugar and Others

Madras High Court · (2013) 3 MLJ 201

Tamil Nadu Transparency in Tenders Rules, 2000 — Rule 20, 21

High Courts26 Feb 2013

M/s. Ganesh Steels Vs The Customs Excise and Service Tax and The Commissioner of Central Excise

Madras High Court · (2013) 197 ECR 368 : (2013) 294 ELT 529 : (2013) 21 GSTR 261

Central Excises and Salt Act, 1944 — Section 5A

High Courts26 Feb 2013Dismissed

Royal Sundaram Allianz General Insurance Co. Ltd. Vs Ramasamy and Raja Thiruvengadam

Madras High Court · (2013) 02 MAD CK 0077

Penal Code, 1860 (IPC) — Section 279, 304(A), 337Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(i)

High Courts26 Feb 2013Dismissed

K.N. Pushpavalli Vs The Bar Council of Tamil Nadu and The Bar Council of India

Madras High Court · (2013) 3 MLJ 237

High Courts26 Feb 2013

Ganapathy Vs Maheshkumar and Dhanapal

Madras High Court · (2013) 2 LW 369 : (2013) 3 MLJ 174

Registration Act, 1908 — Section 17(1)(d)Transfer of Property Act, 1882 — Section 117

High Courts26 Feb 2013Dismissed

C. Jeyaprabha Vs Teachers Recruitment Board

Madras High Court · (2013) 3 MLJ 518