High Courts01 Mar 2013Dismissed
Govindasamy Vs E. Muthulakshmi
Madras High Court · (2014) 1 MadWN(Civil) 704
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 133 of 159
High Courts01 Mar 2013
ISSAC ISAAC Mathai (Dr.) Vs Sowkhya Way2health P. Ltd.
Madras High Court · (2013) 56 PTC 537
High Courts01 Mar 2013
P. Chandrasekaran Vs Management of Palavan Transport Corporation (Metropolitan Transport Corporation Division I Ltd.) and Another
Madras High Court · (2013) 139 FLR 610 : (2013) 2 LLJ 503 : (2013) LLR 707
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11(A), 33(2)(b)
High Courts01 Mar 2013Dismissed
Balaselvi Vs Adhimoolam Rep. by Power agent Mrs. Dhanavalli
Madras High Court · (2013) 2 LW 510 : (2013) 3 MLJ 604
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 3 Rule 1, Order 3 Rule 2, Order 9 Rule 12
High Courts01 Mar 2013Dismissed
Vijaya Ammal Vs Ramalinga Naidu and Another
Madras High Court · AIR 2013 Mad 173 : (2013) 2 CTC 518 : (2013) 2 LW 149
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 47Specific Relief Act, 1963 — Section 28, 28(1)
High Courts01 Mar 2013
Commissioner of Income Tax Vs M/s. Armour Consultants P. Ltd.
Madras High Court · (2013) 355 ITR 418 : (2013) 214 TAXMAN 444
Companies Act, 1956 — Section 292Income Tax Act, 1961 — Section 143(3), 31, 35(1)(ii), 37, 43(2)
High Courts01 Mar 2013
Puducherry Textile Mills Labour Union Vs Anglo French Textiles of Pondicherry Textile Corporation (PTC) and Others T.D. Samson Dhanaraj and Others Vs Union of India and Others
Madras High Court · (2013) LabIC 3317 : (2013) 2 LLJ 484 : (2013) 1 LLN 719
Constitution of India, 1950 — Article 19(1)(g), 19(6), 39, 39(b)Industrial Disputes Act, 1947 — Section 12, 12(3), 2(cc), 2(oo), 2(s)
High Courts01 Mar 2013Dismissed
The Official Liquidator and M. Ravindran Vs R. Vijayakumar and State State Vs R. Vijayakumar, Anubhav Plantations Limited and M. Ravindran
Madras High Court · (2014) 184 CompCas 62 : (2013) 2 CTC 291 : (2013) 2 LW 214
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226, 227Contract Act, 1872 — Section 23
High Courts01 Mar 2013Allowed
Sri Velayuthaswamy Spinning Mills (P) Ltd. Vs The Inspector General of Registration and The Sub Registrar
Madras High Court · (2013) 2 CTC 551 : (2013) 2 LW 234 : (2013) 3 MLJ 5
Registration Act, 1908 — Section 2(6)Stamp Act, 1899 — Section 3, 30(a)(4), 45
High Courts01 Mar 2013Dismissed
M. Thilagavathi and M. Prathiba Vs Government of Tamilnadu, Tamilnadu State Aids Control Society, Corporation of Chennai, Aids Prevention and Control Society and M/s. Shashi Advertising Agency
Madras High Court · (2013) 4 MLJ 147
High Courts01 Mar 2013
Geetha and Others Vs S. Subramaniam
Madras High Court · (2013) 2 LW 355 : (2013) 3 MLJ 247
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 3, Order 18 Rule 17
High Courts01 Mar 2013
M/s. Anand Cine Services Vs The State of Tamil Nadu
Madras High Court · (2013) 03 MAD CK 0044
Tamil Nadu General Sales Tax Act, 1959 — Section 12(1), 12(2), 12(3), 2(n)(iv), 3A
High Courts01 Mar 2013Allowed
Triveni Alloys Ltd. Vs Chairman, Tamil Nadu Electricity Board and Others
Madras High Court · (2013) 3 MLJ 547
High Courts01 Mar 2013Dismissed
S. Vijayalakshmi Vs Commissioner of Hindu Religious and Charitable Endowment Department and Others
Madras High Court · (2013) 4 MLJ 180
High Courts28 Feb 2013
The Recovery Officer Vs The Official Liquidator, Board for Industrial and Finance Reconstruction, The Chief Manager, Punjab National Bank and M/s. Tan India Ltd.
Madras High Court · (2013) 3 MLJ 305
High Courts28 Feb 2013
Mangalam and Others Vs Commissioner of Sugar and Cane Commissioner and Others
Madras High Court · (2013) 3 MLJ 72 : (2013) WritLR 378
Essential Commodities Act, 1955 — Section 3
High Courts28 Feb 2013Disposed Off
G. Parvathi Vs Ayappan
Madras High Court · (2013) 2 MadWN(Civil) 196
High Courts28 Feb 2013Dismissed
D. Thulasi Vs D. Srinivasan
Madras High Court · (2015) 2 MadWN(Civil) 210
High Courts28 Feb 2013Dismissed
A.S. Murali Vs K.R. Devandrier and Son
Madras High Court · (2013) 56 PTC 298
High Courts28 Feb 2013Dismissed
Palammal Vs Government of India and Another
Madras High Court · (2013) 3 LLN 274 : (2013) 4 MLJ 154 : (2013) 3 MLJ 503 : (2013) 3 SCT 418 : (2013) 3 SLJ 479
Constitution of India, 1950 — Article 14