High Courts28 Feb 2013
Joint Secretary, Ministry of Finance and Others Vs Rama Subba Reddy Arava
Madras High Court · (2013) 294 ELT 537 : (2014) 43 GST 23 : (2013) 20 GSTR 202
Customs Act, 1962 — Section 125
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 134 of 159
High Courts28 Feb 2013Dismissed
G. Janardhanan and Others Vs Secretary to the Govt. of India, Ministry of Defence and Others
Madras High Court · (2013) 3 MLJ 370
Armed Forces Tribunals Act, 2007 — Section 3(o)Army Act, 1950 — Section 4
High Courts28 Feb 2013Dismissed
State of Tamil Nadu and Another Vs C.K. Velayuthan Nair and Another
Madras High Court · (2013) 2 LLN 256
Constitution of India, 1950 — Article 14, 16, 39(d)
High Courts28 Feb 2013
Commissioner of Customs (Imports) Vs Sainul Abideen Neelam and Another
Madras High Court · (2014) 300 ELT 342 : (2013) 20 GSTR 100
Customs Act, 1962 — Section 108, 111(d), 111(m)Foreign Trade (Development and Regulation) Act, 1992 — Section 3(3)
High Courts28 Feb 2013
L. Manikandan Vs The Government of Tamil Nadu and Others Y. Samson Vs The District Collector, The Convener and District Revenue Officer and BHEL
Madras High Court · (2013) 02 MAD CK 0120
High Courts28 Feb 2013
M/s. Gopinath and Sharma Vs Customs, Excise and Service Tax Appellate Tribunal, Chennai, The Commissioner of Central Excise (Appeals), Chennai, The Commissioner of Service Tax, Chennai and The Additional Commissioner, Chennai
Madras High Court · (2013) 200 ECR 323 : (2013) 20 GSTR 194 : (2013) 32 STR 172 : (2013) 61 VST 71
Finance Act, 1994 — Section 67, 78, 85, 85(3)Limitation Act, 1963 — Section 5
High Courts28 Feb 2013Dismissed
P. Balaguru Vs Registrar, University of Madras and Others
Madras High Court · (2013) 3 MLJ 314
High Courts28 Feb 2013
Gopalram Vs State by Inspector of Police
Madras High Court · (2013) 2 MLJ(Cri) 699
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts27 Feb 2013Allowed
Rangappa Naidu and Others Vs P. Kistama Naidu
Madras High Court · AIR 2013 Mad 147 : (2013) 2 LW 278 : (2013) 3 MLJ 52
High Courts27 Feb 2013Dismissed
S.P. Bhooma and Another Vs Indian Bank, Thiruvanmiyur Branch
Madras High Court · (2013) 2 LW 191
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17
High Courts27 Feb 2013Disposed Off
A. Natesan Vs P. Erulappan
Madras High Court · (2013) 3 MadWN(Civil) 58
High Courts27 Feb 2013Disposed Off
S.P. Bhooma Vs Indian Bank, Thiruvanmiyur Branch
Madras High Court · (2013) 1 MadWN(Civil) 751
High Courts27 Feb 2013
A. Natarajan Vs Senior Divisional Manager, National Insurance Company Limited and Another
Madras High Court · (2013) 4 MLJ 411
Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts27 Feb 2013Allowed
Karuppu @ Subramanian Vs State of Tamil Nadu
Madras High Court · (2013) 2 MLJ(Cri) 647
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 395, 397
High Courts27 Feb 2013
T. Stella Vs Metropolitan Transport Corporation Ltd. and Another
Madras High Court · (2013) 139 FLR 952 : (2013) 2 LLJ 371
Constitution of India, 1950 — Article 14
High Courts27 Feb 2013Dismissed
Central Hotels Pvt. Ltd. Vs Chairman, Tamilnadu Electricity Board and Others
Madras High Court · (2013) 3 MLJ 593
Electricity (Supply) Act, 1948 — Section 49Electricity Act, 1910 — Section 26(6), 29
High Courts27 Feb 2013Dismissed
D. Shanmugasundaram Vs Irumbarai Panchayat and Others
Madras High Court · (2013) 3 MLJ 324
Constitution of India, 1950 — Article 226
High Courts27 Feb 2013
Commissioner of Income Tax Vs Sheela Christian Charitable Trust
Madras High Court · (2013) 262 CTR 100 : (2013) 354 ITR 478 : (2013) 214 TAXMAN 551
Income Tax Act, 1961 — Section 12A, 12AA, 12AA(1)(b)(i), 12AA(2)
High Courts27 Feb 2013Dismissed
R. Raghavan Vs Dr. R. Venkitapathy, Partner, Dinamalar and Others
Madras High Court · (2013) 3 ARBLR 441 : (2013) 2 CTC 172 : (2013) 2 LW 384 : (2013) 3 MLJ 49
Arbitration and Conciliation Act, 1996 — Section 11, 16, 34, 37, 5Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11