High Courts30 Jan 2013Allowed
Balasekar and Another Vs State by Inspector of Police
Madras High Court · (2013) MLJ(Cri) 481
Penal Code, 1860 (IPC) — Section 302, 324, 34
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 147 of 159
High Courts29 Jan 2013Dismissed
V.M. Saineesa Vs S. Shanthi, The Commissioner, Corporation of Chennai and The Chairman, Chennai Metropolitan Development Authority
Madras High Court · (2013) 1 LW 846
Easements Act, 1882 — Section 15Tamil Nadu Town and Country Planning Act, 1971 — Section 101, 102, 47, 48, 56
High Courts29 Jan 2013Dismissed
S. Ramya Devi Vs D. Madhankumar
Madras High Court · (2013) 1 LW(Cri) 309 : (2013) 2 MLJ(Cri) 124
Criminal Procedure Code, 1973 (CrPC) — Section 200Hindu Marriage Act, 1955 — Section 13(i)(ia)Penal Code, 1860 (IPC) — Section 312, 498, 498A
High Courts29 Jan 2013
P. Raju Vs U. Ram Babu
Madras High Court · (2014) 2 RCR(Civil) 683 : (2014) 2 RCR(Criminal) 521
High Courts29 Jan 2013Dismissed
S. Rani Vs A. Gnanaprakasam
Madras High Court · (2013) 2 MadWN(Civil) 669
High Courts29 Jan 2013
Branch Manager, United India Insurance Co. Ltd. Vs Jeyadevi and Another
Madras High Court · (2013) ACJ 2405
High Courts29 Jan 2013Allowed
M. Umayasekar Vs The Principle Secretary to Government
Madras High Court · (2013) 3 LLN 358
High Courts29 Jan 2013
Kwality Fun Foods and Restaurants (P.) Ltd. Vs Deputy Commissioner of Income Tax
Madras High Court · (2013) 356 ITR 170
High Courts29 Jan 2013
Sundaram Vs Parvarthy
Madras High Court · (2013) 3 LW 229
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 10(1)Transfer of Property Act, 1882 — Section 76, 76(1), 76(a)
High Courts29 Jan 2013Allowed
Thangapandi and Others Vs State
Madras High Court · (2013) 2 MLJ(Cri) 920
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 34Penal Code, 1860 (IPC) — Section 109, 120B, 201, 279, 302
High Courts29 Jan 2013Dismissed
M. Samuel Sekar Vs Tamil Nadu State Transport Corporation Ltd. and Another
Madras High Court · (2013) 137 FLR 470
Constitution of India, 1950 — Article 14, 16, 21Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts29 Jan 2013Dismissed
Subramanian Vs District Revenue Officer, Tirunelveli and Others
Madras High Court · (2013) 2 CTC 424 : (2013) 2 LW 490
High Courts29 Jan 2013
Thilagarathinam Match Works and Others Vs The Commissioner of Central Excise, Tirunelveli Commissionerate and Another
Madras High Court · (2013) 2 CTC 369 : (2013) 295 ELT 195 : (2013) 19 GSTR 354
Central Excises and Salt Act, 1944 — Section 11A
High Courts29 Jan 2013Dismissed
Director General of Police and Another Vs Ephtha
Madras High Court · (2013) LabIC 1699
Constitution of India, 1950 — Article 136Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 19, 21
High Courts29 Jan 2013
Radha Textiles P. Ltd. Vs Union of India and Others
Madras High Court · (2013) 20 GSTR 82
Constitution of India, 1950 — Article 14, 19(1)(a), 74(1), 74(2)Customs Act, 1962 — Section 12, 15, 25, 25(1), 25(2)Customs Tariff Act, 1975 — Section 7, 7(3), 8A, 8A(1), 8A(2)
High Courts29 Jan 2013
Kumaragiri Textiles Vs Presiding Officer, Labour Court and Another
Madras High Court · (2013) 138 FLR 901 : (2013) 2 LLJ 399 : (2013) LLR 705
Industrial Disputes Act, 1947 — Section 2A(2)
High Courts29 Jan 2013Dismissed
United India Insurance Co. Ltd., Divisional Branch Vs Padmini and Another
Madras High Court · (2013) 3 LLJ 176
High Courts29 Jan 2013
M/s. Sheela Foam (P) Ltd. Vs The Assistant Commissioner (CT)
Madras High Court · (2013) WritLR 695
Tamil Nadu Value Added Tax Act, 2006 — Section 21, 25, 25(2)
High Courts29 Jan 2013
Sri Vinayaga Agencies Vs Assistant Commissioner (CT) and Another
Madras High Court · (2013) 60 VST 283
Constitution of India, 1950 — Article 226Tamil Nadu Value Added Tax Act, 2006 — Section 19, 19(1), 19(16), 22(2)
High Courts29 Jan 2013
M. Arumugam Vs State of Tamil Nadu and Others
Madras High Court · (2013) 3 LW 20
Constitution of India, 1950 — Article 14, 19(4)Contract Act, 1872 — Section 11