High Courts28 Jan 2013
Muruganantham Vs State
Madras High Court · (2013) 3 MLJ(Cri) 345
Penal Code, 1860 (IPC) — Section 109, 120(b), 302, 380
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 148 of 159
High Courts28 Jan 2013
Unimed Technologies Ltd. Vs Eris Lifesciences Pvt. Ltd.
Madras High Court · (2013) 56 PTC 318
High Courts28 Jan 2013Dismissed
A. Selvi Vs Superintendent of Police and Others
Madras High Court · (2013) 2 MLJ(Cri) 64
High Courts28 Jan 2013Dismissed
Pugazhenthi and Another Vs Sundari Ammal and Others
Madras High Court · (2013) 2 CTC 160
Hindu Succession (Amendment) Act, 2005 — Section 6
High Courts28 Jan 2013Allowed
Babu Vs State
Madras High Court · (2013) 01 MAD CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 120A, 120B, 302, 449
High Courts28 Jan 2013Allowed
P.V.R.S. Manikumar Vs The Official Liquidator High Court and Others
Madras High Court · (2013) 176 CompCas 547 : (2013) 2 CompLJ 125 : (2013) 1 LW 585
Companies Act, 1956 — Section 454, 454(5), 633Customs Act, 1962 — Section 123Hindu Marriage Act, 1955 — Section 9
High Courts28 Jan 2013Allowed
Energo Engineering Projects Ltd. Vs Sri Aishwarya Constructions and Another
Madras High Court · (2013) 4 ARBLR 172 : (2013) 2 CTC 412 : (2013) 1 LW 977
Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Partnership Act, 1932 — Section 69
High Courts28 Jan 2013
Maheswaran Vs State
Madras High Court · (2013) 2 MLJ(Cri) 64
Penal Code, 1860 (IPC) — Section 304(A)
High Courts28 Jan 2013
Commissioner of Income Tax Vs Vijay Granites Pvt. Ltd.
Madras High Court · (2013) 351 ITR 247
Income Tax Act, 1961 — Section 143(3), 147, 148, 32A, 32AB
High Courts28 Jan 2013
S. Singaram and Others Vs State by Inspector of Police
Madras High Court · (2013) 2 LW(Cri) 93 : (2013) 2 MLJ(Cri) 727
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts28 Jan 2013
M. Gregory Retnaraj Vs M. Kumaradhas
Madras High Court · (2013) 2 MLJ(Cri) 766
Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 482
High Courts28 Jan 2013Allowed
Murugan and Others Vs State
Madras High Court · (2013) 3 MLJ(Cri) 57
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 302, 307, 323
High Courts28 Jan 2013Dismissed
State Vs V. Chinnathambi and Others
Madras High Court · (2013) 3 MLJ(Cri) 71
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts24 Jan 2013
R.N. Murugesan Vs Secretary to Government Agriculture Production Department and Another
Madras High Court · (2013) LabIC 2510
High Courts24 Jan 2013Allowed
P. Jeya Vs Tamil Nadu Transport Corporation (Kumbakonam Divisional-III) Ltd.
Madras High Court · (2014) 1 TNMAC 149
High Courts24 Jan 2013Dismissed
Regional Director, E.S.I. Corporation Vs Ledrex Products Private Ltd.
Madras High Court · (2014) 1 LLJ 640 : (2014) LLR 531
High Courts24 Jan 2013Allowed
Selvam and Others Vs Mangaiyarkarasi
Madras High Court · (2013) 2 CTC 626
Hindu Minority and Guardianship Act, 1956 — Section 11, 8, 8(2), 8(3), 8(4)Limitation Act, 1963 — Section 7
High Courts24 Jan 2013Dismissed
Kondi and Others Vs Sellamuthu and Others
Madras High Court · (2013) 2 CTC 510
Transfer of Property Act, 1882 — Section 53
High Courts24 Jan 2013
T. Natarajan Vs District Collector/Chairman and Others
Madras High Court · (2013) 3 MLJ 38
High Courts24 Jan 2013Dismissed
Haridas Purushothamas Vs The Chennai Metropolitan Water Supply and Sewerage Board
Madras High Court · (2013) 2 LW 70