High Courts22 Jan 2013
State by Inspector of Police Vs S. Ponnuchami @ Vadivel @ Murugan and Others
Madras High Court · (2013) 2 MLJ(Cri) 760
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 114, 148, 324
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 150 of 159
High Courts22 Jan 2013Allowed
Mani Vs State
Madras High Court · (2013) 2 MLJ(Cri) 650
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 302
High Courts22 Jan 2013Dismissed
Chinnammal and Others Vs Thangavel and T. Sathish Kumar
Madras High Court · (2013) 2 LW 282 : (2013) 3 MLJ 665
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 136, 226, 227Registration Act, 1908 — Section 17, 49
High Courts22 Jan 2013Allowed
Arul Mary Vs Santhappan
Madras High Court · (2013) 1 LW 1015
Evidence Act, 1872 — Section 35, 62, 63
High Courts22 Jan 2013Dismissed
M. Kendra Devi Vs The Government of Tamilnadu and Others N. Prabhakaran, S.S. Baskaran and P.T. Mohan Vs Government of Tamilnadu and Others
Madras High Court · (2013) 01 MAD CK 0155
Constitution of India, 1950 — Article 14, 16, 162, 21, 226
High Courts22 Jan 2013Dismissed
The President, Sadayanenthal Village Panchayat, Kamuthi Union Vs Mr. Baskaran, The District Collector, Ramanathapuram District, Ramanathapuram and The Block Development Officer (Village Panchayats) Kamuthi Panchayat Union
Madras High Court · (2013) 1 LLN 529
Constitution of India, 1950 — Article 21
High Courts22 Jan 2013Allowed
Chinnadurai Vs State
Madras High Court · (2013) 2 MLJ(Cri) 849
Penal Code, 1860 (IPC) — Section 302, 307Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts22 Jan 2013
G. Thangadurai Vs State of Tamil Nadu and Another
Madras High Court · (2013) LabIC 1701
Constitution of India, 1950 — Article 14, 16, 162, 226, 309
High Courts22 Jan 2013Partly Allowed
Arokyasamy Vs State
Madras High Court · (2013) MLJ(Cri) 509
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304(I)
High Courts22 Jan 2013Allowed
Suresh and Others Vs State of Tamil Nadu
Madras High Court · (2013) 3 MLJ(Cri) 6
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 294(b), 302, 307, 323, 324
High Courts21 Jan 2013Dismissed
Saraswathi Bai Vs B.S. Ramachandran
Madras High Court · (2013) 2 MadWN(Civil) 655
High Courts21 Jan 2013
G. Nagendran Vs District Election Officer and Others
Madras High Court · (2013) 2 LLJ 727
High Courts21 Jan 2013Dismissed
Hema Mohnot Vs State by Chief Commissioner (Administration) and Another
Madras High Court · (2013) 356 ITR 602
High Courts21 Jan 2013Allowed
Sundararaj Vs The Director of Collegiate Education and Others
Madras High Court · (2013) 1 LLN 745
Penal Code, 1860 (IPC) — Section 498A
High Courts21 Jan 2013
Enterprise International Ltd. Vs Commissioner of Customs and Others
Madras High Court · (2013) 295 ELT 659 : (2013) 18 GSTR 506 : (2013) WritLR 590
Customs Tariff Act, 1975 — Section 1, 3, 9A, 9A(1), 9A(2)
High Courts21 Jan 2013
Ksj Metal Impex P. Ltd. Vs Under Secretary (Customs) and Others
Madras High Court · (2013) 294 ELT 211 : (2013) 42 GST 401 : (2013) 18 GSTR 497
Customs Act, 1962 — Section 25, 25(1), 27, 27(2), 27ACustoms Tariff Act, 1975 — Section 3, 3(1), 3(5), 3(8)
High Courts21 Jan 2013
E. Edwig Vs Tamilnadu Legislative Assembly
Madras High Court · (2013) 1 CTC 774 : (2013) 4 RCR(Civil) 484 : (2013) 3 SCT 384 : (2013) WritLR 461
Advocates Act, 1961 — Section 30Banking Regulation Act, 1949 — Section 45Constitution of India, 1950 — Article 105, 105(3), 122, 122(1), 124
High Courts21 Jan 2013Allowed
All India SC/ST Railway Employees Association Vs S. Kumar
Madras High Court · (2013) 01 MAD CK 0145
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 6 Rule 16, Order 7 Rule 11, Order 7 Rule 7
High Courts21 Jan 2013Allowed
G.V. Naresh Vs The Registrar, University of Madras, The Director of Collegiate Education, College Road, Chennai-600006 and The Joint Director of Collegiate, Education Chennai Region, Mount Road, Chennai-600002
Madras High Court · (2013) 01 MAD CK 0082
Tamil Nadu Private Colleges (Regulation) Act, 1976 — Section 15, 16
High Courts21 Jan 2013Allowed
R. Chandra Vs Nallammal and Others
Madras High Court · (2013) 1 LW 993
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90