Ancient Monuments And Archaeological Sites And Remains (amendment And Validation) Act, 2010 — Section 12, 4Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 19, 39Ancient Monuments Preservation Act, 1904 — Section 3, 4

Read judgment

High Courts18 Jan 2013Allowed

Management, Salem Urban Cooperative Bank Limited Vs N. Dhanasekaran and Others

Madras High Court · (2013) 2 LLJ 551 : (2013) 1 LLJ 657 : (2013) 2 MLJ 516

Industrial Disputes Act, 1947 — Section 10, 33A, 33C(2), 33C(3)Tamil Nadu Co-operative Societies Act, 1983 — Section 90

Read judgment

High Courts18 Jan 2013Dismissed

Sical Logitic Limited Vs Kyko Global

Madras High Court · (2013) 1 MadWN(Civil) 323

Read judgment

High Courts18 Jan 2013Allowed

V. Periyasamy and Others Vs State

Madras High Court · (2013) 2 LW(Cri) 510 : (2013) 3 MLJ(Cri) 266

Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 304(B), 498(A)

Read judgment

High Courts18 Jan 2013Allowed

P.V.R.S. Manikumar Vs Official Liquidator, High Court and Others

Madras High Court · (2013) 113 CLA 188

Companies Act, 1956 — Section 454, 454(5), 633Customs Act, 1962 — Section 123Hindu Marriage Act, 1955 — Section 9

Read judgment

High Courts18 Jan 2013Allowed

The Director of Research and Chairman Purchase and Technical Committee, Tamil Nadu Agricultural University, Coimbatore-641003 and The Associate Professor and Head Program Co-ordinator, Coastal Saline Research Centre, Krishi Vidhyan Kendra, New Collectorate Complex, Ramanathapuram Vs M/s. Green Earth

Madras High Court · (2013) 01 MAD CK 0152

Constitution of India, 1950 — Article 226

Read judgment

High Courts18 Jan 2013Allowed

Sree Balaji Medical College and Hospital (Constituent College of Bharath Institute of Higher Education and Research (Bharath University) Vs Medical Council of India

Madras High Court · (2013) WritLR 182

Indian Medical Council Act, 1956 — Section 10A, 19A, 20, 33, 3B

Read judgment

High Courts18 Jan 2013Dismissed

Sical Logitic Limited Vs KYKO Global INC 2 Finley Road Brampton Ontaria Canada Sical Logistics Ltd. Vs KYKO Global INC 2 Finley Road, Brampton, Ontario, Canada-E6T-1A9 and Others

Madras High Court · (2013) 01 MAD CK 0114

Specific Relief Act, 1963 — Section 41

Read judgment

High Courts18 Jan 2013Allowed

TVL Supreme Industries Ltd. Vs The Authority for Clarification and Advance Ruling Constituted u/s. 48-A of the TNVAT Act 2006, Ezhilagam Buildings, Chepauk, Chennai-5 and The Assessing Authority, Hosur (North) Assessment Circle, Hosur

Madras High Court · (2013) 196 ECR 59 : (2014) 68 VST 494

Tamil Nadu Value Added Tax Act, 2006 — Section 48ATamil Nadu Value Added Tax Rules, 2007 — Rule 12A

Read judgment

High Courts18 Jan 2013Dismissed

M. Kamal Abdhul Nazar and Others Vs The Special Officer/The Management, Subramania Siva Co-operative Sugar Mills Ltd. and The Registrar, Co-operative Societies, Poonamallee High Court

Madras High Court · (2013) 2 LLJ 508

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11(B)

Read judgment

High Courts18 Jan 2013Dismissed

N. Sthirasundari and N. Jayalakshmi Vs V. Kalyani, S. Vasudevan and Priya Kaushik

Madras High Court · (2013) 1 CTC 646 : (2013) 4 LW 97

Succession Act, 1925 — Section 295

Read judgment

High Courts17 Jan 2013Allowed

N. Baskaran and Others Vs D. Geetha

Madras High Court · (2013) 2 MLJ 513

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19, Order 9 Rule 13

Read judgment

High Courts17 Jan 2013Dismissed

Saravana Kumar Vs The State of Tamil Nadu and Others

Madras High Court · (2013) 01 MAD CK 0151

Read judgment

High Courts17 Jan 2013Dismissed

K. Sugumaran Vs The Secretary to Government School Education Department Fort St. George Chennai-9, The Director of Elementary Education College Road Chennai-6, The District Elementary Educational Officer Tiruvarur District Tiruvarur 610001 and The Asst. Elementary Educational Officer Mannargudi Range Tiruvarur District

Madras High Court · (2013) 01 MAD CK 0150

Read judgment

High Courts17 Jan 2013Dismissed

State Industries Promotion Corporation Vs Hannic Aromatics Ltd.

Madras High Court · (2013) 3 BC 483 : (2013) 3 BC 1 : (2013) 1 CTC 654

Civil Procedure Code, 1908 (CPC) — Section 2(2)State Financial Corporations Act, 1951 — Section 27, 29, 30, 31, 31(1)

Read judgment

High Courts11 Jan 2013Dismissed

V. Vanitha Vs The Government of Tamil Nadu

Madras High Court · (2013) 01 MAD CK 0273

Read judgment

High Courts11 Jan 2013

Commissioner of Central Excise Vs Burn Standard Co. Ltd. (No. 2)

Madras High Court · (2013) 295 ELT 671 : (2013) 19 GSTR 49

Finance Act, 2010 — Section 73, 73(2)

Read judgment