High Courts15 Feb 2011Dismissed
G. Pitchandi Vs The State of Tamilnadu
Madras High Court · (2011) 02 MAD CK 0252
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 216 of 253
High Courts15 Feb 2011Allowed
M. Sridhar Vs The Transport Commissioner and The State of Tamil Nadu
Madras High Court · (2011) 02 MAD CK 0251
High Courts15 Feb 2011Dismissed
Tamil Nadu Higher Secondary School Head Masters Association Vs Special Secretary to Government, Finance (Pay Cell) Department, Government of Tamil Nadu and Director of School Education
Madras High Court · (2011) 02 MAD CK 0245
High Courts15 Feb 2011
The National Insurance Co. Ltd. Vs Thiru. Murugan and Thiru R. Velumani
Madras High Court · (2011) 4 MLJ 473 : (2011) 8 RCR(Criminal) 3024 : (2012) 1 TAC 808
High Courts15 Feb 2011
Sree Rajendra Textiles Vs Commissioner of Customs and Deputy Commissioner of Customs (DEPB)
Madras High Court · (2011) 02 MAD CK 0207
High Courts15 Feb 2011
M. Joy Varghese and Others Vs The State
Madras High Court · (2011) 7 RCR(Criminal) 2331
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 161(3), 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 107, 109, 120B, 406, 415
High Courts15 Feb 2011Allowed
Kousalya Vs Management Sri Balavinayagar Bus Service, The Controlling Authority under the Payment of Gratuity Act, 1972 (The Asst. Commissioner of Labour (Gratuity)) and The Appellate Authority under the Payment of Gratuity Act, 1972 (The Joint Commissioner of Labour)
Madras High Court · (2011) 02 MAD CK 0180
Payment of Gratuity Act, 1972 — Section 7(7)
High Courts15 Feb 2011Allowed
E. Sathish Kumar, R. Shanmuga Sundaram and A.V.L. Ramprasad Varma Vs The Inspector of Police P.S. X, C.C.B. Central Crime Branch and C.P. Subash
Madras High Court · (2011) 1 LW(Cri) 257
Criminal Procedure Code, 1973 (CrPC) — Section 195, 227, 482Penal Code, 1860 (IPC) — Section 155(2), 156(1), 177, 182, 463
High Courts15 Feb 2011Dismissed
Vijaynataraj , V. Rajesh and V. Shanthi Vs State
Madras High Court · (2011) 02 MAD CK 0152
Penal Code, 1860 (IPC) — Section 120B, 415, 420Tamil Nadu Town and Country Planning Act, 1971 — Section 14(3), 26, 27, 36, 37
High Courts15 Feb 2011Dismissed
S.P. Shanthi Vs The Government of Tamil Nadu and Tamil Nadu Public Service Commission
Madras High Court · (2011) 02 MAD CK 0131
High Courts15 Feb 2011Dismissed
Cosmopolitan Club Vs The Assistant Director, Employees State Insurance Corporation and Others
Madras High Court · (2011) 02 MAD CK 0126
Constitution of India, 1950 — Article 14Employees State Insurance (General) Regulations, 1950 — Regulation 31Employees State Insurance Act, 1948 — Section 39(5), 45A, 85B
High Courts15 Feb 2011Allowed
Suresh Kumar Vs The Superintendent of Police and The Deputy Inspector General of Police
Madras High Court · (2011) 02 MAD CK 0124
Tamil Nadu Police Subordinate Service (Discipline and Appeal) Rules, 1955 — Rule 2, 3A
High Courts15 Feb 2011
The Management of The Salem Textiles Limited Vs The Appellate Authority, Joint Commissioner of Labour and The Controlling Authority under the Payment of Gratuity Act, 1972 Assistant Commissioner of Labour and I. Rayar
Madras High Court · (2011) 3 LLJ 735
Apprentices Act, 1961 — Section 2Industrial Disputes Act, 1947 — Section 18(1)Payment of Gratuity Act, 1972 — Section 2A, 4(1), 7(7)
High Courts15 Feb 2011Dismissed
R. Karunkakaran Vs The Inspector of Police Central Bureau of Investigation (Anti Corruption Branch)
Madras High Court · (2011) 02 MAD CK 0119
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(3), 173(2), 190, 190(1)Foreign Exchange Regulation Act, 1973 — Section 25Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts15 Feb 2011Dismissed
A. Vijayan and Others Vs State of Tamilnadu
Madras High Court · (2011) 02 MAD CK 0086
Constitution of India, 1950 — Article 16
High Courts15 Feb 2011
Pearl Peace Medical Mission Vs The Registrar, The Tamilnadu Dr. Mgr. Medical University and The Tamil Nadu Transport Development Finance Corporation Ltd.
Madras High Court · (2011) 02 MAD CK 0073
High Courts15 Feb 2011Dismissed
S.P. Selvam Vs The District Collector, The District Planning Officer and Tr. Sivadharmasivam
Madras High Court · (2011) 02 MAD CK 0072
Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17Tamil Nadu Government Servants Conduct Rules, 1973 — Rule 20(1)
High Courts15 Feb 2011Dismissed
Smt. Rajakani, Manoj Kumar and Petchiammal Vs Sumathi, R. Gowtham and The Tahsildar Smt. Rajakani Vs Sumathi, R. Gowtham, The Forest Ranger, Oddanchathiram and The District Forest Officer
Madras High Court · (2011) 02 MAD CK 0051
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Marriage Act, 1955 — Section 16
High Courts15 Feb 2011Dismissed
M. Ramasamy Vs The Joint Commissioner of Labour, Appellate Authority and Shri Janardana Mills Limited
Madras High Court · (2011) 02 MAD CK 0049
Payment of Gratuity Act, 1972 — Section 14, 4, 7(7)
High Courts15 Feb 2011Dismissed
Vahca Krishnamurthy, R.V.B. Narayana, Idalpatti Venkateswaralu and Srinivasalu Vs A. Palanisamy A. Palanisamy Vs State and Others
Madras High Court · (2011) 02 MAD CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 154, 200, 482Penal Code, 1860 (IPC) — Section 420