High Courts03 Jan 2011Dismissed
R. Subbiah and Jeganathan @ Jeganathaperumal Vs Guruvammal
Madras High Court · (2011) 01 MAD CK 0419
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 92
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 253 of 253
High Courts03 Jan 2011Allowed
Workmen of PMP Textiles Vs Management of PMP Textiles and Another
Madras High Court · (2011) LLR 731
Industrial Disputes Act, 1947 — Section 10(1), 2(A), 33(A), 33(C)
High Courts03 Jan 2011Dismissed
Lakshmi, Elango and Eswari Vs Karuppathal @ Sadayammal and Nallammal
Madras High Court · AIR 2011 Mad 192
Transfer of Property Act, 1882 — Section 53A
High Courts03 Jan 2011Allowed
K. Chinnaiah Vs The State of Tamil Nadu
Madras High Court · (2011) 01 MAD CK 0379
Tamil Nadu Pension Rules, 1978 — Rule 45A, 9, 9(2), 9(5), 9(6)
High Courts03 Jan 2011Dismissed
R. Devanesan and R. Vasanthan Vs The Regional Provident Fund Commissioner Employee's Provident Fund Organization and The Management The Sri Ganapathy Mills Company Ltd.
Madras High Court · (2011) 01 MAD CK 0376
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts03 Jan 2011
C. Chandra Kumar Vs The Union of India (UOI) and Others
Madras High Court · (2011) 01 MAD CK 0230
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10(2)
High Courts03 Jan 2011Allowed
Elumalai Vs Subbaramani
Madras High Court · (2012) 1 CivCC 812 : (2011) 3 CTC 616 : (2011) 2 LW 308 : (2011) 6 MLJ 524 : (2012) 1 RCR(Civil) 59
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 243(2)Negotiable Instruments Act, 1881 (NI) — Section 118, 139, 20
High Courts03 Jan 2011Allowed
Management/President Vs Thiru D. Subramani, Chengai Ooratchi Ondriya Visai Pump Iyakkunargal Sangam (AITUC), The Commissioner, Kancheepuram Ooratchi Ondriyam and The Principal Labour Court
Madras High Court · (2011) 01 MAD CK 0151
Industrial Disputes Act, 1947 — Section 2(5)
High Courts03 Jan 2011Dismissed
Hariharan Poly Packs and M. Hariharan Vs The National Small Industries Corporation Limited, N. Jothinathan and Rajeshwari
Madras High Court · (2011) 01 MAD CK 0143
Bankers Books Evidence Act, 1891 — Section 4Evidence Act, 1872 — Section 34
High Courts03 Jan 2011Dismissed
S. Packiam Vs The State of Tamilnadu
Madras High Court · (2011) 01 MAD CK 0128
Tamil Nadu Government Servants (Disciplinary and Appeals) Rules — Rule 17B
High Courts03 Jan 2011
Dillibabu and Others Vs V. Suryanarayanan, Vasudara and S. Arumugam
Madras High Court · (2011) 01 MAD CK 0127
High Courts03 Jan 2011
Manickam Vs State
Madras High Court · (2011) 01 MAD CK 0119
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts01 Jan 2011Dismissed
Periyanayagasamy Vs Jesudoss and Others
Madras High Court · (2012) 2 MLJ 81
Civil Procedure Code, 1908 (CPC) — Section 105(1), 105(2), 97