High Courts17 Feb 2011Allowed
S. Krishna kumar Vs V. Arumugham
Madras High Court · (2011) 02 MAD CK 0236
Specific Relief Act, 1963 — Section 16, 16, 20
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 214 of 253
High Courts17 Feb 2011Allowed
K. Ramachandran Vs K. Ganeshmoorthy, Lakshmiammal, K. Kamala and K. Malathi
Madras High Court · (2011) 02 MAD CK 0232
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 7 Rule 3, 11, 115
High Courts17 Feb 2011
The New India Assurance Co. Ltd. Vs Selvarani and Others
Madras High Court · (2011) 02 MAD CK 0172
High Courts17 Feb 2011
Ganeshan Vs The State
Madras High Court · (2011) CriLJ 2586
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 25, 27Penal Code, 1860 (IPC) — Section 300, 302, 304(I)
High Courts17 Feb 2011
S. Gomathi Vs The Registrar Bharathiar University and The Principal P.K.R. Arts College for Woman, Managed by dhandapani Rural Charitable Trust
Madras High Court · (2011) 02 MAD CK 0117
High Courts17 Feb 2011Dismissed
Dhanalaxmi Corporation Vs Special Committee Commercial Taxes and Religious Endowments Department and The Commercial Tax officer (FAC)
Madras High Court · (2011) 02 MAD CK 0069
High Courts17 Feb 2011Allowed
P. Ravikumar Vs Malarvizhi @ S. Kokila
Madras High Court · (2011) 02 MAD CK 0066
Constitution of India, 1950 — Article 20, 20(3), 21, 27, 47Hindu Marriage Act, 1955 — Section 13(1), 13(5)Penal Code, 1860 (IPC) — Section 269, 270
High Courts17 Feb 2011Dismissed
Dr. R. Porkodi Vs State of Tamil Nadu and Dr. C. Panchapakesa Rajendran
Madras High Court · (2011) 02 MAD CK 0065
Administrative Tribunals Act, 1985 — Section 19, 19(4), 7Constitution of India, 1950 — Article 14, 16, 309
High Courts17 Feb 2011Dismissed
N. Dakshinamurthy Vs The Managing Director State Express Transport Corporation Ltd. and Government of Tamil Nadu
Madras High Court · (2011) 02 MAD CK 0060
Assistant Manager (Public Relations) in the Common Service Rules — Rule 14Constitution of India, 1950 — Article 14
High Courts17 Feb 2011Allowed
Maruthaiah Vs The Special Officer/Co-Op Sub Registrar, Sri Ranganathaswamy etc., Devasthanam Employees Co-operative Stores Ltd.
Madras High Court · (2011) 02 MAD CK 0030
Constitution of India, 1950 — Article 21
High Courts17 Feb 2011
S. Syed Abubakkar and Others Vs Sardhar
Madras High Court · (2011) 8 RCR(Civil) 2076
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts17 Feb 2011Allowed
Muthu @ Jayakumar Vs State of Tamil Nadu
Madras High Court · (2011) 02 MAD CK 0019
Penal Code, 1860 (IPC) — Section 379, 380, 392, 397, 457
High Courts17 Feb 2011Allowed
Amala Vs The Commissioner of Police and The Secretary to Government of Tamil Nadu, Prohibition and Excise Department (Home), Secretariat
Madras High Court · (2011) 4 CTC 185
Penal Code, 1860 (IPC) — Section 147, 148, 336, 341, 392
High Courts17 Feb 2011
V. Raman @ Ramin @ Ramamoorthy Vs Union Territory and Union of India (UOI)
Madras High Court · (2011) 02 MAD CK 0005
High Courts15 Feb 2011
The National Insurance Co. Ltd. Vs Gurusamy, A. Murugesan and Krishnamoorthy
Madras High Court · (2011) 02 MAD CK 0512
High Courts15 Feb 2011Dismissed
The Management of Magus Customer Dialog Private Limited Vs The Deputy Director, Employees' State Insurance Corporation
Madras High Court · (2011) 3 LLJ 693
Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 2(22), 75
High Courts15 Feb 2011
The Commissioner Municipality Vs The Appellate Authority under the Payment of Gratuity Act and Joint Commissioner of Labour and Others
Madras High Court · (2011) 02 MAD CK 0503
Payment of Gratuity Act, 1972 — Section 14
High Courts15 Feb 2011
S. Ramkumar Vs State
Madras High Court · (2011) 1 LW(Cri) 335 : (2011) 7 RCR(Criminal) 2410
Criminal Procedure Code, 1973 (CrPC) — Section 294, 311, 451, 482
High Courts15 Feb 2011Dismissed
N. Srinivasan Vs N. Rangarajan, R. Ramanujam and R. Srinivasan
Madras High Court · (2011) 02 MAD CK 0497
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 5
High Courts15 Feb 2011Allowed
T.K. Saminathan Vs Special Commissioner and Commissioner of Land Administration and Others
Madras High Court · (2011) 3 MLJ 902
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 6(15)