High Courts21 Feb 2011
The New India Assurance Company Ltd. Vs R. Raja and S. Sekar
Madras High Court · (2011) 02 MAD CK 0099
Penal Code, 1860 (IPC) — Section 279, 337
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 212 of 253
High Courts21 Feb 2011
Kumaresan Vs The State
Madras High Court · (2011) 02 MAD CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 325
High Courts21 Feb 2011Allowed
N. Raja Vs The Joint Director of Agriculture and The Assistant Director of Agriculture
Madras High Court · (2011) 02 MAD CK 0085
Tamil Nadu State and Subordinate Services Rules, 1955 — Rule 27, 28
High Courts18 Feb 2011Allowed
The Special Tahsildar, Land Acquisition, South Neighbourhood Scheme Vs R. Saroja and The Executive Engineer and Administrative Officer, Tamilnadu Housing Board
Madras High Court · (2011) 02 MAD CK 0474
Land Acquisition Act, 1894 — Section 18, 23(1A), 23(2), 28, 4(1)
High Courts18 Feb 2011Dismissed
S.R. Agamuthu Pillai Vs S.R. Natarajan (Died) and Others
Madras High Court · (2011) 02 MAD CK 0442
High Courts18 Feb 2011Dismissed
T. Saravanan Vs The Regional Transport Officer/Licensing Authority
Madras High Court · (2011) 02 MAD CK 0433
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 19, 19(1)Penal Code, 1860 (IPC) — Section 304A
High Courts18 Feb 2011Allowed
M. Oman Vs Union of India (UOI) and The Executive Engineer, Public Works Department
Madras High Court · (2011) 3 MLJ 846 : (2011) 3 TAC 81
Motor Vehicles Act, 1988 — Section 163A, 168
High Courts18 Feb 2011Dismissed
Smt. T. Mangammal Vs The District Collector, (Noon-meal Division), The Block Development Officer, (Rural Development) and Smt. Tamilarasi
Madras High Court · (2011) 02 MAD CK 0411
High Courts18 Feb 2011Dismissed
T. Ravichandran Vs The Managing Director, Chennai Metropolitan Water Supply and Sewerage Board
Madras High Court · (2011) 02 MAD CK 0408
Constitution of India, 1950 — Article 14, 16, 16(1)
High Courts18 Feb 2011Dismissed
C. Ganesan Vs The Presiding Officer, Labour Court and The Management, Tamilnadu State Transport Corporation Limited
Madras High Court · (2011) 02 MAD CK 0402
Industrial Disputes Act, 1947 — Section 11A
High Courts18 Feb 2011Allowed
Mrs. K. Lakshmi Vs S.K. Sridhar S. Parthasarathi (died), A. Kamala and P. Sasairajan
Madras High Court · (2011) 3 CTC 507 : (2011) 2 LW 97
Civil Procedure Code, 1908 (CPC) — Section 115, 47Contract Act, 1872 — Section 23Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4
High Courts18 Feb 2011Dismissed
S. Arulammal and C. Murugesan Vs P. Renjamony and P. Ayyadurai
Madras High Court · (2011) 02 MAD CK 0344
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts18 Feb 2011Dismissed
R. Balaji Vs V. Vijayan and Kuppu
Madras High Court · (2011) 02 MAD CK 0294
High Courts18 Feb 2011Dismissed
V.N.S. High School Vs State of Tamilnadu
Madras High Court · (2011) 02 MAD CK 0277
High Courts18 Feb 2011Dismissed
K. Vajaravel Vs Ansul Mishra, I.A.S., The Tender Inviting Authority, The Commissioner and State of Tamil Nadu
Madras High Court · (2011) 02 MAD CK 0275
Constitution of India, 1950 — Article 14Tamil Nadu Transparency in Tenders Act, 1998 — Section 12
High Courts18 Feb 2011
N.C. Alexander Vs The Chief Commissioner of Customs, The Commissioner of Customs (Seaport-Import) and The Assistant Commissioner of Customs (Group-1)
Madras High Court · (2011) 185 ECR 10 : (2011) 267 ELT 580
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 18Evidence Act, 1872 — Section 74
High Courts18 Feb 2011
K. Mala Vs S. Vasu, Mrs. Dayanandhini and Indermal Ramani Mrs. Dayanandhini Vs K. Mala and S. Vasu and Indermal Ramani
Madras High Court · (2011) 02 MAD CK 0231
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts18 Feb 2011Dismissed
Karthik Vs K. Keerthana, rep. by mother and guardian Narayanee alias Krithika
Madras High Court · (2011) 2 CTC 679 : (2011) 2 DMC 844 : (2011) 2 LW 356
Hindu Marriage Act, 1955 — Section 26
High Courts18 Feb 2011Dismissed
Govindarajalu Naidu Vs Vaduganathan and Others
Madras High Court · (2011) 3 CTC 711
Civil Procedure Code, 1908 (CPC) — Section 115Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2), 25, 8(5)
High Courts18 Feb 2011Allowed
The Special Officer Vs S. Kannan and The Presiding Officer
Madras High Court · (2011) 02 MAD CK 0113