COURT ARCHIVE

Madras High Court judgments, 2011

5,053 judgments · page 217 of 253

High Courts15 Feb 2011

A. Rajaram Vs State of Tamilnadu, The Tamilnadu Public Service Commission and The Commissioner of Labour

Madras High Court · (2011) 02 MAD CK 0018

Civil Procedure Code, 1908 (CPC) — Section 79Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17

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High Courts14 Feb 2011

P. Vinmani Vs General Manager, State Bank of India

Madras High Court · AIR 2011 Mad 220 : (2011) 3 BC 62

Constitution of India, 1950 — Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 20Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 17, 18

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High Courts14 Feb 2011Allowed

Galaxy Educational Health and Charitable Trust Vs All India Council for Technical Education and The Appellate Committee AICTE

Madras High Court · (2011) 02 MAD CK 0520

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High Courts14 Feb 2011

R. Egamparam Vs The Defence Estates Officer

Madras High Court · (2011) 02 MAD CK 0501

Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 15, 4, 4(1), 5

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High Courts14 Feb 2011Dismissed

M. Kulandhaivel Vs The Director of Elementary Education, The Chief Educational Officer and The Principal Accountant General, The State of Tamil Nadu

Madras High Court · (2011) 02 MAD CK 0481

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High Courts14 Feb 2011Dismissed

Kalpana Vs The Executive Engineer cum Administrative Officer, Tirunelveli Division, Tamil Nadu State Housing Board

Madras High Court · (2011) 02 MAD CK 0478

Specific Relief Act, 1963 — Section 6Tamil Nadu State Housing Board Act, 1961 — Section 84(2)

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High Courts14 Feb 2011

Branch Manager National Insurance Company Limited. Vs B. Rasheeth and Others

Madras High Court · (2011) 02 MAD CK 0439

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High Courts14 Feb 2011Dismissed

Gurusamy Vs Manickaraj and Others

Madras High Court · (2011) 02 MAD CK 0431

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High Courts14 Feb 2011Allowed

C.R. Ananthakumar Vs M. Kulandaivelu, M. Velusamy and United India Insurance Company Limited

Madras High Court · (2011) 02 MAD CK 0406

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High Courts14 Feb 2011Allowed

Babu Vs The Commissioner of Police and The Director General of Police

Madras High Court · (2011) 02 MAD CK 0391

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High Courts14 Feb 2011Dismissed

The Special Tahsildar (L.A.) and The Executive Engineer, Kodumudiyar Nambiyar Reservoir Project Vs Y. Yajaraj Nadar, Y. Sundararaj Nadar and S. Gnanamuthu Nadar

Madras High Court · (2011) 02 MAD CK 0387

Land Acquisition Act, 1894 — Section 18, 19, 20, 21, 22

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High Courts14 Feb 2011Dismissed

Tamil Nadu Co-Operative State Agriculure and Rural Development Bank Ltd. Vs D. Rajendran, Joint Commissioner of Labour and The Assistant Commissioenr of Labour

Madras High Court · (2011) 3 LLJ 697

Payment of Gratuity Act, 1972 — Section 13, 3(2), 4, 4(6), 7(3)

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High Courts14 Feb 2011

Rajeshwari Vs State of Tamil Nadu and Others

Madras High Court · (2011) 3 RCR(Criminal) 747

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High Courts14 Feb 2011

Murugan Vs State by Inspector of Police, C.B.C.I.D.

Madras High Court · (2011) 02 MAD CK 0329

Criminal Procedure Code, 1973 (CrPC) — Section 27, 313Penal Code, 1860 (IPC) — Section 120B, 489B, 489C

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High Courts14 Feb 2011

S. Baskar Vs S. Michel and United India Insurance Co. Ltd.

Madras High Court · (2011) 02 MAD CK 0300

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High Courts14 Feb 2011

Chennammal, Natesa Gounder and Elumalai Vs The Managing Director Tamil Nadu State Transport Corporation

Madras High Court · (2011) 02 MAD CK 0283

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High Courts14 Feb 2011

Thimmarayan Vs Chandran and Reliance General Insurance Co. Ltd.

Madras High Court · (2011) 02 MAD CK 0282

Penal Code, 1860 (IPC) — Section 279, 337

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High Courts14 Feb 2011Allowed

Electronic Machine Tools Limited Vs Power Engineers and Precitek Components (P) Ltd.

Madras High Court · (2011) 46 PTC 323

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 11, Order 6 Rule 13, Order 6 Rule 16, Order 7 Rule 9Patents Act, 1970 — Section 104, 108, 115, 115(2), 48

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High Courts14 Feb 2011

Dipesh Copy Centre Vs The Commissioner of Customs (Seaport-Exports), The Additional Commissioner of Customs and The Director General of Foreign Tradeand Ex-Officio, Additional Secretary to Government of India, Ministry of Commerce and Industry, Department of Commerce

Madras High Court · (2011) 02 MAD CK 0268

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High Courts14 Feb 2011

Blue Hill Access Pvt. Ltd. Vs The State of Tamilnadu

Madras High Court · (2011) 02 MAD CK 0266

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