High Courts08 Jun 2011
Hanuman Weaving Factory Vs The Commissioner of Customs and The Deputy Commissioner of Customs
Madras High Court · (2011) 06 MAD CK 0298
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 139 of 253
High Courts08 Jun 2011
Texworth International Vs The Commissioner of Customs and The Deputy Commissioner of Customs
Madras High Court · (2011) 06 MAD CK 0297
High Courts08 Jun 2011
M.R. Murugan Vs The Inspector of Police
Madras High Court · (2011) 06 MAD CK 0296
High Courts08 Jun 2011Dismissed
A. Senthil Kumar Vs The General Manager (NW2), The Chief Manager and The Branch Manager, State Bank of India
Madras High Court · (2011) 6 MLJ 838
State Bank of India Service Rules for Customer Relation Executives (Personal Banking), 2007 — Rule 4
High Courts08 Jun 2011
S. Selvakumar Vs The Superintendent of Police and The Inspector of Police
Madras High Court · (2011) 06 MAD CK 0272
High Courts08 Jun 2011
Kaveri Silks and Jute Pvt. Ltd. Vs The Commissioner of Customs (Port-Import) and The Deputy Commissioner of Customs
Madras High Court · (2011) 06 MAD CK 0271
High Courts08 Jun 2011
Namakkal Taluk Lorry Owner's Association Vs The Secretary to Government, Commercial Taxes and Registration Department, The Inspector General of Registration and The District Registrar (Societies)
Madras High Court · (2011) 06 MAD CK 0262
High Courts08 Jun 2011
R. Rajendran Vs The District Collector, The Administrative Officer, Annamalai Re-Trading Corporation and The Tahsildar
Madras High Court · (2011) 06 MAD CK 0227
High Courts08 Jun 2011Dismissed
Mavatta Bus Urimaiyalargar Sangam Vs The Regional Transport Authority and The Regional Transport Officer
Madras High Court · (2011) 06 MAD CK 0205
Central Motor Vehicles Rules, 1989 — Rule 246
High Courts08 Jun 2011
A. Rajendiran Vs The Superintendent of Police and The Inspector of Police
Madras High Court · (2011) 06 MAD CK 0190
High Courts08 Jun 2011Dismissed
Thayarammal @ Sundaralakshmi, Kamalaveni and Kothainayaki Vs The Tamil Nadu Land Reforms Special Appellate Tribunal, The Land Commissioner and The Authorised Officer and The Assistant Commissioner, (Land Reforms)
Madras High Court · (2011) 06 MAD CK 0169
Evidence Act, 1872 — Section 3Succession Act, 1925 — Section 213(1)Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 1, 10, 10(1), 10(2), 10(4)
High Courts08 Jun 2011
V. Deivasigamani Vs The Commissioner HR and CE Department and Others
Madras High Court · (2011) 06 MAD CK 0117
High Courts08 Jun 2011Dismissed
J. Yogeswari Vs The District Collector and The Tahsildar
Madras High Court · (2011) 06 MAD CK 0116
High Courts08 Jun 2011Allowed
Salasar Corporation Vs The Commissioner of Customs and The Deputy Commissioner of Customs (DEPB)
Madras High Court · (2011) 06 MAD CK 0049
High Courts08 Jun 2011Dismissed
S. Lingeswaran Vs The Deputy Inspector General of Police, Coimbatore Range and The Superintendent of Police
Madras High Court · (2011) 06 MAD CK 0032
Tamil Nadu Police Subordinate Service (Discipline and Appeal) Rules, 1955 — Rule 3Tamil Nadu Prohibition Act, 1937 — Section 4(1), 4(1A)
High Courts07 Jun 2011Dismissed
P. Pugazhendi and Others Vs Director of Local Fund Audit
Madras High Court · (2011) 06 MAD CK 0579
Constitution of India, 1950 — Article 226
High Courts07 Jun 2011Dismissed
K. Ramanathan Vs The Joint Director (Hr. Sec) of School Education, Directorate of School Education, The Director of Public Libraries, The Chief Educational Officer and The Head Master, Government Girls Higher Secondary School
Madras High Court · (2011) 06 MAD CK 0578
Constitution of India, 1950 — Article 19, 43Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17Tamil Nadu Government Servants Conduct Rules, 1973 — Rule 8, 8(4)
High Courts07 Jun 2011Dismissed
Usha Rani @ Meenakshi, T. Bhuvaneswari, K. Harikrishnan and D.T. Arutcivaneri Vs The Commissioner, Corporation of Vellore
Madras High Court · (2011) 06 MAD CK 0568
Municipal Corporation Act, 1981 — Section 254, 255Tamil Nadu Town and Country Planning Act, 1971 — Section 47
High Courts07 Jun 2011Allowed
M. Kannan Vs Secretary to Government, Tamil Development Culture Department, The Director (Honorary), Tamil Etymological Dictionary Project and Kalilur Rahman, Assistant Director
Madras High Court · (2011) 06 MAD CK 0567
Constitution of India, 1950 — Article 14, 16, 309
High Courts07 Jun 2011Dismissed
Mrs. S. Sridevi Vs The Principal Commissioner and Commissioner of Land Reforms, The Assistant Commissioner/Competent Authority, Urban Land Ceiling (ULT) and The Tahsildar
Madras High Court · (2011) 06 MAD CK 0566
Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978 — Section 11(5), 33, 4, 7(2), 9(1)Tamil Nadu Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4