High Courts10 Jun 2011
A. Bhaskaran Vs The Regional Transport Authority and The Secretary The Regional Transport Authority-cum The Regional Transport Officer
Madras High Court · (2011) 06 MAD CK 0210
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 137 of 253
High Courts10 Jun 2011
K. Balasubramanian, M. Rathinakumar and S. Chandrasekar Vs P. Padma Rajendran and Others
Madras High Court · (2011) 06 MAD CK 0168
High Courts10 Jun 2011Dismissed
The Managing Director, Tamil Nadu State Transport Corporation Limited Vs Sakthivel
Madras High Court · (2011) 06 MAD CK 0165
High Courts10 Jun 2011
Swamikannu and Raji Chettiar Vs Vethagiri Chettiar and Venkatcahalam
Madras High Court · (2011) 06 MAD CK 0148
High Courts10 Jun 2011Dismissed
Goodyear India Limited Vs Nortan Intech Rubbers (P) Ltd. and The Chairman MSE Facilitation Council and Industries Commissioner and Director of Industries and Commerce
Madras High Court · (2011) 06 MAD CK 0146
Limitation Act, 1963 — Article 113Micro, Small and Medium Enterprises Development Act, 2006 — Section 7Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 18(1)
High Courts10 Jun 2011Dismissed
R.M. Constructions Vs Chillaraikadai alias Mannadi Marudhukkadaikar Chatram and Bhupathi Naicker
Madras High Court · (2011) 06 MAD CK 0145
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 47, 47(1), 6(19), 63
High Courts10 Jun 2011Dismissed
P.R. Ramaswami Gounder, Memorial Trust and Others Vs Kasturi Travels, Proprietor, Neena Sha and Others
Madras High Court · (2012) 1 CivCC 558 : (2011) 5 CTC 308 : (2011) 3 LW 545
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 1, Order 5 Rule 2, Order 5 Rule 20, Order 5 Rule 20(1), Order 5 Rule 20(2)Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
High Courts10 Jun 2011Allowed
Tools Machinery and Products Vs The State of Tamil Nadu
Madras High Court · (2011) 46 VST 512
Tamil Nadu General Sales Tax Act, 1959 — Section 12(3), 34, 55
High Courts10 Jun 2011
The New India Assurance Co. Ltd. Vs Hairunissa and Ajit Kumar Hairunissa Vs Ajit Kumar and The New India Assurance Co. Ltd.
Madras High Court · (2011) 06 MAD CK 0133
Motor Vehicles Act, 1988 — Section 163APractice Civil Rules — Rule 161
High Courts10 Jun 2011Allowed
Abdul Jawad Vs M.A. Jacob Furnishing
Madras High Court · (2011) 06 MAD CK 0123
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4
High Courts10 Jun 2011
S. Mallishkumar Vs The Regional Transport Authority and The Secretary The Regional Transport Authority-cum The Regional Transport Officer
Madras High Court · (2011) 06 MAD CK 0122
High Courts10 Jun 2011
S. Chitra Vs The Regional Transport Authority and The Secretary The Regional Transport Authority-cum the Regional Transport Officer
Madras High Court · (2011) 06 MAD CK 0121
High Courts10 Jun 2011
V. Sundararajan Vs The Additional General Manager (HR) and Inquiring Authority Deputy General Manager (CMM) Nuclear Power Corporation of India Ltd.
Madras High Court · (2011) 06 MAD CK 0120
Constitution of India, 1950 — Article 21Factories Act, 1948 — Section 2
High Courts10 Jun 2011Allowed
Mu. Mutheiah Vs The Principal Chief Conservator of Forest and The Conservator of Forests
Madras High Court · (2011) 06 MAD CK 0083
Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17
High Courts10 Jun 2011Dismissed
K. Shanmugam Vs K. Kamaraj The Deputy Superintendent of Police and M. Deivandran The Inspector of Police
Madras High Court · (2011) 06 MAD CK 0075
Contempt of Courts Act, 1971 — Section 11, 12Criminal Procedure Code, 1973 (CrPC) — Section 161(3), 174, 482
High Courts10 Jun 2011
M. Rathnambal Vs The Regional Transport Authority and The Secretary The Regional Transport Authority-cum the Regional Transport Officer
Madras High Court · (2011) 06 MAD CK 0040
High Courts09 Jun 2011Dismissed
Shuganth Telecom Contractor Vs The Additional Commissioner and Bharat Sanchar Nigam Limited
Madras High Court · (2011) 06 MAD CK 0572
High Courts09 Jun 2011
A.B. and SONS Vs State of Tamil Nadu
Madras High Court · (2012) 50 VST 234
Tamil Nadu General Sales Tax Act, 1959 — Section 12(3), 38
High Courts09 Jun 2011Dismissed
S. Ulaganathan Vs Registrar General, High Court of Madras, Chennai - 104 and Another
Madras High Court · (2011) 6 MLJ 401
High Courts09 Jun 2011Allowed
A. Mathivanan Vs The Revenue Divisional Officer and The State
Madras High Court · (2011) 06 MAD CK 0424