High Courts13 Jun 2011
The Divisional Manager, New India Assurance Co. Ltd. Vs Arulappan, Sagayamary and I. Rufus Antony Louis
Madras High Court · (2011) 06 MAD CK 0388
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 135 of 253
High Courts13 Jun 2011Dismissed
Kannamani Vs The Secretary to Government, Health and Family Welfare Department, The Director of Medical Education, The Dean, Government General Hospital and Accountant General (A and E)
Madras High Court · (2011) 06 MAD CK 0376
Constitution of India, 1950 — Article 21Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17Tamil Nadu Pension Rules, 1978 — Rule 9
High Courts13 Jun 2011Dismissed
Kishinchand Chellarams (India) Pvt. Ltd. Vs The Commissioner, Ootacamund Municipality, Devendra Gupta, Arjun Gupta and Lalitha Gupta
Madras High Court · (2011) 06 MAD CK 0365
High Courts13 Jun 2011Dismissed
Commissioner of Income Tax Vs Radha Silk Emporium
Madras High Court · (2011) 06 MAD CK 0355
High Courts13 Jun 2011Dismissed
K.G. Muthuvenkateswaran Vs Dhivya
Madras High Court · (2011) 06 MAD CK 0294
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13
High Courts13 Jun 2011
M. Thangavelu Vs The District Collector and Others
Madras High Court · (2011) 06 MAD CK 0290
Constitution of India, 1950 — Article 14
High Courts13 Jun 2011Dismissed
Dr. N. Gunasegar Headmaster, Arunachalam Higher Secondary School Vs The State of Tamil Nadu and Others
Madras High Court · (2011) 06 MAD CK 0280
High Courts13 Jun 2011Dismissed
Pearl Enterprises Vs The Commissioner of Customs (Seaport-Export), The Additional Commissioner of Customs, Gr. 7B and The Director General of Foreign Tradeand Ex-Officio Additional Secretary to Government of India, Ministry of Commerce and Industry, Department of Commerce
Madras High Court · (2011) 06 MAD CK 0268
High Courts13 Jun 2011Dismissed
Balasubramanian and Sarasu Vs Venkatesan and Padma
Madras High Court · (2011) 06 MAD CK 0259
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts13 Jun 2011Dismissed
Sri Venkateswara Enterprises Vs The Commissioner of Customs (Seaport-Import), The Additional Commissioner of Customs, Gr. 5 and The Director General of Foreign Trade and Ex-Officio, Additional Secretary to Government of India, Ministry of Commerce and Industry, Department of Commerce
Madras High Court · (2011) 06 MAD CK 0237
High Courts13 Jun 2011Dismissed
In Re: Mr. Tim Cecil and Mrs. Steffi Cecil
Madras High Court · (2011) 06 MAD CK 0236
Guardians and Wards Act, 1890 — Section 10, 17, 2, 26, 3High Court Original Side Rules — Order 21 Rule 10(A)(1)Hindu Adoptions and Maintenance Act, 1956 — Section 17, 17(2)
High Courts13 Jun 2011Allowed
Nallathambi Padayachi, Pachai Ammal and Punniyamoorthy Vs Karunanidhi, Sakkubai Ammal and Arumugam
Madras High Court · (2011) 06 MAD CK 0232
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts13 Jun 2011Allowed
Vengatesh Vs The Divisional Manager, The New India Assurance Company Ltd.
Madras High Court · (2011) 06 MAD CK 0201
High Courts13 Jun 2011Allowed
Vijayan and Muthulakshmi Vs Kolandaiammal and Malarkodi
Madras High Court · (1999) 2 RCR(Criminal) 200
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts13 Jun 2011
Ani Lukose Vs The Vice Chancellor, Mother Teresa Women's University and The Mother Teresa Women's University
Madras High Court · (2011) 06 MAD CK 0166
High Courts13 Jun 2011Dismissed
Thennarasu Vs Jain Parswanatha Nainar and Others
Madras High Court · (2011) 8 RCR(Civil) 207
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts13 Jun 2011Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs A. Pushpa and N.R. Sivakumar
Madras High Court · (2011) 06 MAD CK 0134
Motor Vehicles Act, 1988 — Section 3, 5
High Courts13 Jun 2011Dismissed
P.C. Philip Vs R. Ponnusamy
Madras High Court · (2011) 06 MAD CK 0038
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 10(2), 11, 21, 23Transfer of Property Act, 1882 — Section 108
High Courts13 Jun 2011Dismissed
Hemalatha Dolia Vs Rajammal
Madras High Court · (2011) 06 MAD CK 0037
High Courts13 Jun 2011
T.K. Raghavan and N.K. Sundaram Vs Commercial Tax Officer
Madras High Court · (2011) 06 MAD CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 200, 468, 482, 82CST (Pondicherry) Rules 1967 — Rule 14, 16Penal Code, 1860 (IPC) — Section 192, 193, 21, 34, 409