High Courts09 Jun 2011
Chellakannan Vs State by Inspector of Police
Madras High Court · (2011) 06 MAD CK 0383
Criminal Procedure Code, 1973 (CrPC) — Section 431Penal Code, 1860 (IPC) — Section 279, 304A, 337
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 138 of 253
High Courts09 Jun 2011
State of Tamil Nadu Vs Allied Engg. Industries
Madras High Court · (2012) 52 VST 335
Tamil Nadu General Sales Tax Act, 1959 — Section 12(3)(b), 22, 22(1), 22(2)
High Courts09 Jun 2011
In Re: J. and B. Software Private Limited, Prince Infocity
Madras High Court · (2011) 06 MAD CK 0252
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts09 Jun 2011Dismissed
Vatsala Graphics Vs The Commissioner of Customs, The Joint Commissioner of Customs and The Director General of Foreign Trade and Ex-Officio Additional Secretary to The Government of India
Madras High Court · (2011) 06 MAD CK 0189
High Courts09 Jun 2011Dismissed
Balasubramanian Vs Santhosh and Selvakumari
Madras High Court · (2011) 06 MAD CK 0149
Evidence Act, 1872 — Section 112
High Courts09 Jun 2011Dismissed
T. Venkatachalam Vs Secretary to Government Ministry of Labour Government of India, Assistant Provident Fund Commissioner Employees Provident Fund Organization (HO) and Assistant Provident Fund Commissioner Employees Provident Fund Organization Sub-Regional Office
Madras High Court · (2011) 06 MAD CK 0126
High Courts09 Jun 2011Dismissed
First Leasing Company of India Ltd. Vs The Assistant Commissioner (CT) and The Appellate Deputy Commissioner (CT)
Madras High Court · (2011) 06 MAD CK 0087
High Courts09 Jun 2011Dismissed
T.M. Sornam and T.M. Chandrasekar Vs Kamalam, The Commissioner, Renukadevi and Kanchanadevi
Madras High Court · (2011) 06 MAD CK 0076
High Courts09 Jun 2011Dismissed
V. Sukanya Vs The Commissioner Corporation of Chennai
Madras High Court · (2011) 06 MAD CK 0052
High Courts09 Jun 2011
Mrs. Bakkiyavathy Vs The District Collector, The Revenue Divisional Officer and The Tahsildar
Madras High Court · (2011) 06 MAD CK 0051
High Courts09 Jun 2011
J. Jayakrishnan Vs The Collector and The Revenue Divisional Officer
Madras High Court · (2011) 06 MAD CK 0050
High Courts09 Jun 2011Allowed
Dharman @ Dharmaraj Vs State
Madras High Court · (2011) 06 MAD CK 0021
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 34, 394
High Courts09 Jun 2011Allowed
Sree Mannikandan Leathers Vs The State of Tamilnadu
Madras High Court · (2012) 47 VST 490
Tamil Nadu General Sales Tax (Third Amendment) Act, 1959 — Section 3Tamil Nadu General Sales Tax Act, 1959 — Section 12(5)
High Courts08 Jun 2011Dismissed
Soundararajan, Subramani and Kunju @ Lognathan Vs State
Madras High Court · (2011) 06 MAD CK 0557
Criminal Procedure Code, 1973 (CrPC) — Section 294, 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 324, 34
High Courts08 Jun 2011Allowed
Maxworth Orchards (India) Ltd. Vs B. Ravi Babu and Others
Madras High Court · (2011) 166 CompCas 243
Benami Transactions (Prohibition) Act, 1988 — Section 4Companies (Court) Rules, 1959 — Rule 11, 19, 9Companies Act, 1956 — Section 391, 443, 446(2), 450, 456
High Courts08 Jun 2011Dismissed
The Tamil Nadu Labour Welfare Board Vs Council of Scientific and Industrial Research, Central Leather Research Institute and The State of Tamilnadu
Madras High Court · (2011) 06 MAD CK 0497
Factories Act, 1948 — Section 2, 85Societies Registration Act, 1860 — Section 21Tamil Nadu Labour Welfare Fund Act, 1972 — Section 2, 36
High Courts08 Jun 2011
B. Govindarajan Vs The Tahsildar and The Authorized Officer Urban Land Ceiling and Assistant Commissioner For Urban Land Tax
Madras High Court · (2011) 06 MAD CK 0494
High Courts08 Jun 2011Dismissed
P. Shanmugam Vs The Registrar General High Court of Madras and State of Tamil Nadu
Madras High Court · (2011) 06 MAD CK 0427
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Constitution of India, 1950 — Article 21
High Courts08 Jun 2011Dismissed
Moorthy Vs Govindaraj
Madras High Court · (2011) 06 MAD CK 0386
Transfer of Property Act, 1882 — Section 106
High Courts08 Jun 2011Dismissed
Balasubramaniam and Others Vs Masilamani and Others
Madras High Court · (2011) 06 MAD CK 0382
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Hindu Succession Act, 1956 — Section 6