Madras High Court Judgments 2011 — Page 141

High Courts07 Jun 2011Allowed

The Management of Lingam Press Vs The Presiding Officer Employees' Provident Fund Appellate Tribunal and The Assistant Provident Fund Commissioner

Madras High Court · (2011) LLR 863

Constitution of India, 1950 — Article 136Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16(1), 17B, 19A, 7A, 7I

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High Courts07 Jun 2011Dismissed

Cuddalore Bus Stand and Lawrence Road Shop Traders Welfare Sangam Vs The Secretary to Government of Tamil Nadu, Municipal Administration and Water Supply Department, The Commissioner of Municipal Administration and The Commissioner

Madras High Court · (2011) 06 MAD CK 0287

Constitution of India, 1950 — Article 14, 226

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High Courts07 Jun 2011Dismissed

S.H. Jiffri Kareem Vs The Appellate Tribunal for Foreign Exchange, The Special Director and The Assistant Director, Enforcement Directorate

Madras High Court · (2011) 8 MLJ 32

Constitution of India, 1950 — Article 226Foreign Exchange Management Act, 1999 — Section 18, 35, 49(4), 49(5)Foreign Exchange Regulation Act, 1973 — Section 13(4), 52, 9(1)

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High Courts07 Jun 2011Dismissed

Bharathiyar University SC/ST Teachers and Staff Welfare Association Vs Bharathiyar University and The State of Tamil Nadu

Madras High Court · (2011) 06 MAD CK 0285

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High Courts07 Jun 2011Dismissed

G. Balasubramanian and Suseela Vs The Assistant Commissioner, (Land Reforms) Erode and The Land Commissioner

Madras High Court · (2011) 06 MAD CK 0284

Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 10(1), 10(5), 8, 83

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High Courts07 Jun 2011Allowed

R. Murali and Others Vs The Principal Commissioner and Commissioner for Land Reforms and The Competent Authority Assistant Commissioner for Urban Land Ceiling and Urban Land Tax

Madras High Court · (2011) 06 MAD CK 0274

Constitution of India, 1950 — Article 300ATamil Nadu Urban Land (Ceiling and Regulation) Act, 1978 — Section 9(5)

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High Courts07 Jun 2011Dismissed

Indian Overseas Bank Vs Employees' State Insurance Corporation and Others

Madras High Court · (2011) 06 MAD CK 0273

Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 45G

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High Courts07 Jun 2011Dismissed

Kunjan @ Krishnan Vs The Superintendent Engineer, Public Works Department and Others

Madras High Court · (2011) 06 MAD CK 0251

Constitution of India, 1950 — Article 14, 21, 30

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High Courts07 Jun 2011Dismissed

Bishop, CSI Diocese of Vellore and Presbyter Incharge CSI Katpadi Pastorate Vs Mariappan and A.C. Rajan

Madras High Court · (2011) 06 MAD CK 0244

Building and Other Construction Workers (Regulation of Employment and Conditions of Services) Act, 1996 — Section 38Penal Code, 1860 (IPC) — Section 278, 336, 337, 338Tamil Nadu Building and Construction Workers (Conditions of Employment and Miscellaneous Provisions) Act, 1984 — Section 40(1)

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High Courts07 Jun 2011Allowed

G. Murugesan Vs The Principal Dr. Ambedkhar Govt. Law College

Madras High Court · (2011) 7 MLJ 1153

Constitution of India, 1950 — Article 226, 311(2)Tamil Nadu Government Servants Conduct Rules, 1973 — Rule 14, 14(3)

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High Courts07 Jun 2011Allowed

National Insurance Company Limited Vs Arjunan and Others

Madras High Court · (2011) 06 MAD CK 0242

Motor Vehicles Act, 1988 — Section 147

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High Courts07 Jun 2011Dismissed

Jawahar Mills Limited Vs The Regional Director, The Manager, Employees' State Insurance Corporation and The Judicial Magistrate

Madras High Court · (2011) 06 MAD CK 0241

Employees State Insurance Act, 1948 — Section 85Industrial Disputes Act, 1947 — Section 33Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22, 22(1)

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High Courts07 Jun 2011Dismissed

J. Thirukumaran Vs The District Collector, The District Registrar and The Sub Registrar

Madras High Court · (2011) 06 MAD CK 0240

Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 78Stamp Act, 1899 — Section 2(14), 47B

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High Courts07 Jun 2011Allowed

Dr. S. Bhuvaneswari Vs The Chairman, The Member-Secretary, Pondicherry Institute of Post Matric Technical Education, The Registrar, Pondicherry University and The Principal, Karaikal Polytechnic College

Madras High Court · (2011) 06 MAD CK 0224

Constitution of India, 1950 — Article 23, 309, 311(2)Contract Act, 1872 — Section 23, 74

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High Courts07 Jun 2011Dismissed

G. Venkatachalam Vs Madhivanan District Collector and V. Rajendran Director of Tamil Development

Madras High Court · (2011) 8 MLJ 8

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High Courts07 Jun 2011Dismissed

N. Sethu (Deceased) and Others Vs State of Tamilnadu R.Ashok Kumar and Others Vs Mr. K. Karuppiah The Special Tahsildar Land Acquisition (ADW)

Madras High Court · (2011) 06 MAD CK 0219

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High Courts07 Jun 2011Allowed

Zaibunnisa Vs The Commissioner and The Government of Tamil Nadu

Madras High Court · (2011) 06 MAD CK 0217

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High Courts07 Jun 2011Dismissed

Pentagon Trading Services Pvt. Ltd. and Others Vs Analog Financial Services Pvt. Ltd. and Others

Madras High Court · (2011) 06 MAD CK 0204

Companies Act, 1956 — Section 11, 159, 162, 611(2), 633B

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High Courts07 Jun 2011Dismissed

ALPS Granites Pvt. Ltd. Vs The Tamil Nadu Industrial Investment Corporation Limited

Madras High Court · (2011) 06 MAD CK 0203

Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29

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High Courts07 Jun 2011Dismissed

The Superintending Engineer Tamil Nadu Electricity Board Vs The Regional Provident Fund Commissioner, The Assistant Provident Fund Commissioner Employees' Provident Fund Organisation and The Manager, Indian Bank

Madras High Court · (2011) 06 MAD CK 0202

Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7B, 7IEmployees State Insurance (Amendment) Act, 1966 — Section 45, 45A, 45B, 45C, 75

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Madras High Court judgments, 2011