High Courts17 Jun 2011Dismissed
K. ELangovan Vs R. Balakrishnan, The District Collector, The District Adi Dravidar and Tribal welfare officer and The Special Tahsildar Adi Dravidar Welfare
Madras High Court · (2011) 06 MAD CK 0084
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 131 of 253
High Courts17 Jun 2011
Tvl. M.M. Detergents Company (P) Ltd. Vs The Commissioner of Geology and Mining and The District Collector
Madras High Court · (2011) 06 MAD CK 0042
High Courts17 Jun 2011Allowed
Jayarama Reddiar and Dhanalakshmi Vs Narayanasamy Reddiar @ Durairaj Reddiar Narayanasamy Reddiar @ Durairaj Reddiar Vs Jayarama Reddiar and Dhanalakshmi
Madras High Court · (2011) 06 MAD CK 0030
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts17 Jun 2011Dismissed
Sundarambal Vs Venkatesa Padayachi
Madras High Court · (2011) 06 MAD CK 0029
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 133(1)
High Courts17 Jun 2011Dismissed
Dhandapani and Others Vs Rukmani Ammal and Others
Madras High Court · (2011) 06 MAD CK 0028
High Courts17 Jun 2011Allowed
Bagyammal (deceased), P. Selvam and P. Mohan Vs Perumal Gounder
Madras High Court · (2011) 06 MAD CK 0027
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 16
High Courts17 Jun 2011Dismissed
P.S. Subramanian Vs Smt. Mahalakshmi Ammal and T. Yuvaraj Smt. Mahalakshmi Ammal and T. Yuvaraj Vs P.S. Subramanian
Madras High Court · (2011) 06 MAD CK 0026
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 105, 106, 107
High Courts16 Jun 2011Allowed
Dr. S. Selvam Vs State
Madras High Court · (2012) 1 RCR(Criminal) 36
Drugs and Cosmetics Act, 1940 — Section 16, 17, 17B, 18, 18C
High Courts16 Jun 2011
K.S. Vivekanandam Vs The Chief Secretary, Government of Tamil Nadu, The Secretary, Revenue Department and The Commissioner, Revenue Administration
Madras High Court · (2011) 5 CTC 515
High Courts16 Jun 2011
J. Murugan Vs The Collector, The Deputy Director of Mines and Minerals and Inspector of Police
Madras High Court · (2011) 06 MAD CK 0505
High Courts16 Jun 2011Dismissed
N. Vadivel Forester, Kodaikanal Range Vs The District Forest Officer, Kodaikanal Division
Madras High Court · (2011) 06 MAD CK 0456
Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17
High Courts16 Jun 2011Dismissed
S. Subramanian Vs District Elementary Educational Officer, Assistant Elementary Educational Officer and Secretary, Hindu Middle School
Madras High Court · (2011) 06 MAD CK 0455
Constitution of India, 1950 — Article 14, 16
High Courts16 Jun 2011Dismissed
K.U. Sundarabalan Pettai Vs Director of Rural Development, The District Collector of Ramanathapuram, Additional Collector cum Project Director (Rural Development) and The Block Development Officer
Madras High Court · (2011) 06 MAD CK 0454
High Courts16 Jun 2011Dismissed
Cheran Cements Limited Vs The Special Committee and The Commercial Tax Officer
Madras High Court · (2011) 06 MAD CK 0403
High Courts16 Jun 2011Dismissed
Sri Banashankr Traders Vs The Commissioner of Customs (Seaport-Import), The Additional Commissioner of Customs, Gr. 5 and The Director General of Foreign Trade and Ex-Officio, Additional Secretary to Government of India, Ministry of Commerce and Industry, Department of Commerce
Madras High Court · (2011) 06 MAD CK 0402
High Courts16 Jun 2011Dismissed
Priyam Enterprises Vs The Commissioner of Customs (Seaport-Exports), The Additional Commissioner of Customs, (Group-7B) and The Director General of Foreign Trade and Ex-Officio, Additional Secretary to Government of India, Ministry of Commerce and Industry, Department of Commerce
Madras High Court · (2011) 06 MAD CK 0401
High Courts16 Jun 2011Dismissed
Shivendra Enterprises Vs The Commissioner of Customs (Seaport-Exports), The Additional Commissioner of Customs, (Group-7B) and The Director General of Foreign Trade and Ex-Officio, Additional Secretary to Government of India, Ministry of Commerce and Industry, Department of Commerce
Madras High Court · (2011) 06 MAD CK 0400
High Courts16 Jun 2011
G. Sridharan Vs The State of Tamil Nadu
Madras High Court · (2011) 06 MAD CK 0396
High Courts16 Jun 2011
Vasudevan Vs The Principal Chief Conservator of Forests Officer of Forest
Madras High Court · (2011) 06 MAD CK 0367
High Courts16 Jun 2011Dismissed
V.K. Rajamanicka Mudaliar and S. Manivelu Vs J. Kumar
Madras High Court · (2011) 06 MAD CK 0342