High Courts17 Jun 2011
M. Subramani Vs The District Collector, The Deputy Director of Geology and Mining, The Revenue Divisional Officer and Deputy Superintendent of Police
Madras High Court · (2011) 06 MAD CK 0395
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 130 of 253
High Courts17 Jun 2011
N. Murugesan Vs The Commissioner Director of Industries and Commerce, The General Manager District Industries Centre and The Special Officer The Sakthi Co-operatore Industrial Estate Ltd.
Madras High Court · (2011) 06 MAD CK 0393
High Courts17 Jun 2011
Mrs. K. Mahalakshmi (deceased), G. Shantha and K. Govindasamy Vs T. Rajasekaran, T. Selvasekaran and Mrs. V. Nirmala T. Rajasekaran Vs K. Mahalakshmi (deceased)
Madras High Court · (2011) 06 MAD CK 0370
Civil Procedure Code, 1908 (CPC) — Section 2(11)Succession Act, 1925 — Section 336
High Courts17 Jun 2011Allowed
The New India Assurance Co. Ltd. Vs K. Rameshkumar (rep. by his father and guardian Krishnamoorthi), V. Rangaraj and S. Arumugam
Madras High Court · (2011) 06 MAD CK 0368
Motor Vehicles Act, 1988 — Section 163A, 166, 170Penal Code, 1860 (IPC) — Section 277
High Courts17 Jun 2011Dismissed
Kiran Office Solution Vs The Commissioner of Customs (Seaport-Exports), The Additional Commissioner of Customs and The Director General of Foreign Trade and Ex-Officio, Additional Secretary to Government of India, Ministry of Commerce and Industry, Department of Commerce
Madras High Court · (2011) 06 MAD CK 0356
High Courts17 Jun 2011Dismissed
Palani Vs Vijayalakshmi
Madras High Court · (2011) 06 MAD CK 0344
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts17 Jun 2011Dismissed
Uttam Chand and Kamalesh Kumar Vs A.R. Shamudeen
Madras High Court · (2011) 06 MAD CK 0340
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2), 11(4), 21Transfer of Property Act, 1882 — Section 108
High Courts17 Jun 2011Dismissed
Pichandi Vs Kannu (died) and Others
Madras High Court · (2011) 06 MAD CK 0339
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 12, Order 32 Rule 3A
High Courts17 Jun 2011Dismissed
A. Rajendran Vs The Secretary, The Commissioner, Agriculture Marketing and Commercial Department and The Secretary, Department of Agriculture, Government of Tamilnadu
Madras High Court · (2011) 06 MAD CK 0318
Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17Tamil Nadu Government Servants Conduct Rules, 1973 — Rule 19
High Courts17 Jun 2011Dismissed
Best Mega International Vs The Commissioner of Customs (Seaport-Exports), The Additional Commissioner of Customs, (Group-7B) and The Director General of Foreign Trade and Ex-Officio, Additional Secretary to Government of India, Ministry of Commerce and Industry, Department of Commerce
Madras High Court · (2011) 06 MAD CK 0282
High Courts17 Jun 2011Dismissed
D. Chandrasekar Vs The District Collector, The Revenue Divisional Officer and Budhur A. Venugopal
Madras High Court · (2011) 06 MAD CK 0275
Tamil Nadu Panchayats (Amendment) Act, 2008 — Section 4Tamil Nadu Panchayats Act, 1994 — Section 1(2), 19, 208, 211(15), 212
High Courts17 Jun 2011Dismissed
Subramaniam Vs Jayarama Reddy (died) and Others
Madras High Court · (2011) 06 MAD CK 0260
High Courts17 Jun 2011Dismissed
Vairathammal and Kaliyamurthy Vs Devaki Ramadass and Others
Madras High Court · (2011) 06 MAD CK 0249
Transfer of Property Act, 1882 — Section 53A
High Courts17 Jun 2011Dismissed
M. Palanimuthu Vs Union of India (UOI) and The Chairman Joint Drafting Committee of Lokpal Bill and Union Minister of Finance Government of India
Madras High Court · (2011) 06 MAD CK 0211
High Courts17 Jun 2011Dismissed
The Superintending Engineer, Tamil Nadu Water Supply and Drainage Board,. The Executive Engineer, Tamil Nadu Water Supply and Drainage Board and The Executive Engineer, Tamil Nadu Water Supply and Drainage Board, R.W. Division-II Vs J. Varadhan
Madras High Court · (2011) 06 MAD CK 0208
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 12
High Courts17 Jun 2011Dismissed
Falcon Tyres Limited Vs The Chief Commissioner of Customs (Imports), The Additional Commissioner of Customs and The Assistant Commissioner of Customs, Export Promotion Capital Goods Group
Madras High Court · (2011) 186 ECR 181
High Courts17 Jun 2011Allowed
Pappammal @ A. Pappa Shankar (deceased) and Others Vs Jebaselvi
Madras High Court · (2011) 06 MAD CK 0147
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts17 Jun 2011Dismissed
Govindan Asari, G. Miller, D. Suseela and G. Angappan Vs Govindasamy Chettiar
Madras High Court · (2011) 06 MAD CK 0138
High Courts17 Jun 2011Dismissed
Anand, rep. by its Proprietor, Shri Tapan Kumar Saha Vs The Commissioner of Customs (Seaport-Exports), The Additional Commissioner of Customs, (Group-7B) and The Director General of Foreign Trade and Ex-Officio, Additional Secretary to Government of India, Ministry of Commerce and Industry, Department of Commerce
Madras High Court · (2011) 06 MAD CK 0106
High Courts17 Jun 2011Dismissed
United India Insurance Company Limited Vs Mr. R. Vinoth and Mr. Abdul Munaf
Madras High Court · (2011) 06 MAD CK 0094