Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17, 2, 36, 36(2), 8Tamil Nadu Government Servants Conduct Rules, 1973 — Rule 19, 20B

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High Courts22 Jun 2011Dismissed

S. Kanjana Vs The Collector and The District Employment Officer

Madras High Court · (2011) 06 MAD CK 0324

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High Courts22 Jun 2011Allowed

G. Nandha Kumar, N. Parijadham, N. Shopa and Janani, rep. by her guardian and father G. Nandha Kumar Vs D. Senthil and United India Insurance Company Ltd.

Madras High Court · (2011) 06 MAD CK 0320

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High Courts22 Jun 2011Dismissed

Madanlal Chawla Vs United Bank of India and Tappan Das

Madras High Court · (2011) 06 MAD CK 0319

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High Courts22 Jun 2011

Bonfiglioli Transmissions Private Limited Vs Commissioner of Central Excise

Madras High Court · (2011) 186 ECR 169

Central Excises and Salt Act, 1944 — Section 35BCompanies (Court) Rules, 1959 — Rule 6, 6(3)

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High Courts22 Jun 2011Dismissed

Kogta Financial India Limited Vs Jayesh Kishorlal Dawda, Flat No.301, Maa Vaishnavi Appt., Ghass Bazar, Chharpru Nagar, C.A. Road, Nagpur, Maharashtra-440 008 Jayesh Kishorlal Dawda, represented by his lawful Power Agent, Mrs. Daksha Chandan Vs Kogta Financial India Limited

Madras High Court · (2011) 6 CTC 182

Arbitration and Conciliation Act, 1996 — Section 9

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High Courts22 Jun 2011Allowed

S.P. Kamalakannan Vs The Registrar, The Tamil Nadu Dr. M.G.R. Medical University, The Special Commissioner of Indian Medicine and Homeopathy and The Principal, Government Siddha Medical College

Madras High Court · (2011) 06 MAD CK 0105

Penal Code, 1860 (IPC) — Section 420, 468, 471

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High Courts22 Jun 2011Dismissed

D. Mohana Vs T. Vedagiri

Madras High Court · (2011) 06 MAD CK 0099

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High Courts22 Jun 2011

Mittal Creations Vs The Assistant Commissioner of Customs (Exports) and The Commissioner of Customs (Appeals)

Madras High Court · (2011) 06 MAD CK 0086

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High Courts22 Jun 2011Allowed

S.N. Palanisamy and Others Vs State by Inspector of Police

Madras High Court · (2011) 06 MAD CK 0019

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302

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High Courts21 Jun 2011Dismissed

S.N. Sureshbabu Vs Latha

Madras High Court · (2011) 06 MAD CK 0581

Hindu Marriage Act, 1955 — Section 13(1)

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High Courts21 Jun 2011

Mrs. Chitra Vs Pugazhenthi @ Sasikumar

Madras High Court · (2011) 06 MAD CK 0515

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24

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High Courts21 Jun 2011

Bajaj Allianze General Insurance Company Ltd. Vs R. Selvaraj and Others

Madras High Court · (2011) 06 MAD CK 0514

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High Courts21 Jun 2011Allowed

State of Tamil Nadu Vs MAAN Pharmaceuticals Ltd.

Madras High Court · (2011) 06 MAD CK 0506

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 2

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High Courts21 Jun 2011Dismissed

Pondicherry Industrial Promotion, Development and Investment Corporation Ltd. Vs Shasun Leasing and Finance Pvt. Ltd.

Madras High Court · (2011) 06 MAD CK 0473

Criminal Procedure Code, 1973 (CrPC) — Section 485Penal Code, 1860 (IPC) — Section 500State Financial Corporations Act, 1951 — Section 29

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