High Courts24 Jun 2011Dismissed
Ranjit Impex Vs Appellate Deputy Commissioner-I and Assistant Commissioner (CT)
Madras High Court · (2011) WritLR 936
Tamil Nadu Value Added Tax Act, 2006 — Section 19, 19(11), 22, 24, 26
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 124 of 253
High Courts24 Jun 2011
A.M. Thirupathi Vs The District Collector Vellore, The Sub-Collector Thirupathur and The Tahsildar
Madras High Court · (2011) 06 MAD CK 0129
High Courts24 Jun 2011Dismissed
S. Rajasekaran Vs The Joint Director Government Stationery and Printing Department Commissionerate of Stationery and Printing, The Assistant Director Government Stationery Stores and The Branch Manager Government Press
Madras High Court · (2011) 06 MAD CK 0101
Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17
High Courts24 Jun 2011Dismissed
L. Mohanam Mudaliar Vs Mohamed Idris, Syed Nasrulla Basha and Nasreen Begum
Madras High Court · (2011) 06 MAD CK 0100
Civil Procedure Code, 1908 (CPC) — Section 21(2)Transfer of Property Act, 1882 — Section 69
High Courts24 Jun 2011
Nellai Transports Vs The Assistant Provident Fund Commissioner
Madras High Court · (2011) 06 MAD CK 0056
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14(B), 7(1)
High Courts24 Jun 2011Dismissed
The Management of Kuppuswamy Sasthri Research Institute Vs Presiding Officer First Additional Labour Court and K. Ekamranathan
Madras High Court · (2011) 06 MAD CK 0039
High Courts24 Jun 2011
Peer Mohamad Vs State
Madras High Court · (2011) 06 MAD CK 0011
Penal Code, 1860 (IPC) — Section 307, 326, 341
High Courts24 Jun 2011
J. Radha and A. Jagadeesan Vs The Federal Bank Ltd., Chief Manager, Royapettah Branch and G. Purushothaman
Madras High Court · (2011) 06 MAD CK 0008
High Courts23 Jun 2011Allowed
The Divisional Manager National Insurance Company Ltd. Vs Anduvan, Loordu Mary and Govindakrishnan
Madras High Court · (2011) 06 MAD CK 0582
High Courts23 Jun 2011Allowed
S.N. Viswam and V. Vijayalakshmi Vs S. Suresh
Madras High Court · (2011) 06 MAD CK 0547
Limitation Act, 1963 — Section 5Transfer of Property Act, 1882 — Section 69A
High Courts23 Jun 2011Dismissed
Kamakshi Vs The Office of the Principal, The Sub Treasury Officer and The Superintending Engineer
Madras High Court · (2011) 06 MAD CK 0528
High Courts23 Jun 2011Allowed
P. Dhanajeyam Vs The Vice Chancellor and The Registrar, University of Madras
Madras High Court · (2011) 3 LW 834
Constitution of India, 1950 — Article 14
High Courts23 Jun 2011Dismissed
R. Murali Vs The Revenue Divisional Officer and The Assistant Director of Mines
Madras High Court · (2011) 06 MAD CK 0520
High Courts23 Jun 2011Dismissed
The State of Tamil Nadu Vs Tvl. P.M. Engineering and Company
Madras High Court · (2012) 50 VST 315
Tamil Nadu General Sales Tax Act, 1959 — Section 17(1)
High Courts23 Jun 2011
A.V.R. Agencies Vs The Assistant Commissioner (CT)
Madras High Court · (2011) 06 MAD CK 0493
High Courts23 Jun 2011Dismissed
Pudhu Palli Vasal Vs S.I. Dastagir and The Tamil Nadu Wakf Board
Madras High Court · (2011) 06 MAD CK 0480
Civil Procedure Code, 1908 (CPC) — Section 9, 96Constitution of India, 1950 — Article 227, 25Places of Worship (Special Provisions) Act, 1991 — Section 3, 4, 4(2)
High Courts23 Jun 2011Dismissed
P. Chellappan Vs The Secretary to Government, Rural Works and Development Department, The District Collector and The Commissioner, KolliHills Panchayat Union
Madras High Court · (2011) 06 MAD CK 0470
Constitution of India, 1950 — Article 166
High Courts23 Jun 2011Dismissed
New India Assurance Company Ltd. Vs Amaravel and S. Arivazhagan
Madras High Court · (2011) 06 MAD CK 0439
Insurance Act, 1938 — Section 64, 64(V)(B)Motor Vehicles Act, 1988 — Section 145, 146, 147, 147(1)
High Courts23 Jun 2011Allowed
P. Kumaravel Vs The Branch Manager, The General Manager, State Express Transport Corporation and The Managing Director, State Express Transport Corporation
Madras High Court · (2011) 06 MAD CK 0432
High Courts23 Jun 2011Dismissed
Texxone Pvt. Ltd. Vs The Assistant Commissioner (CT)
Madras High Court · (2011) 06 MAD CK 0413