High Courts23 Jun 2011
V. Sundararajan Vs The Regional Transport Authority
Madras High Court · (2011) 06 MAD CK 0408
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 125 of 253
High Courts23 Jun 2011Allowed
Thalappakatti Naidu Ananda Vilas Vs Thalapakattu Biriyani and Fast Food temporarily called as "Chennai Rawther Thalapakattu Biriyani"
Madras High Court · (2011) 6 MLJ 717
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Trade Marks Act, 1999 — Section 134(2)
High Courts23 Jun 2011Dismissed
Prime Habitals (P) Ltd. Vs Deputy Chief Engineer Construction Southern Railway , Sri. M. Devaraj Financial Adviser and Chief Accounts Officer, Sri. T. Archunan Senior Divisional Engineer/Co-ordination and Sri. S. Seshadri Senior Divisional Engineer Traction Distributions
Madras High Court · (2011) 06 MAD CK 0359
Arbitration and Conciliation Act, 1996 — Section 31(7), 34
High Courts23 Jun 2011Dismissed
Shiv Sakthi Traders Vs The Commercial Tax Officer
Madras High Court · (2011) 06 MAD CK 0283
High Courts23 Jun 2011
C. Thangavel and Others Vs The Assistant Commissioner Hindu Religious and Charitable, The Inspector Hindu Religious and Charitable Endowment Dept. and The Chairman Arulmigu Srithirumaaleeswarar Vagaiyara Thirukkoil Management Trust
Madras High Court · (2011) 06 MAD CK 0235
Religious Institutions (Lease of Immovable Property) Rules, 1963 — Rule 11, 2
High Courts23 Jun 2011Allowed
K. Chinnasamy Vs The Secretary to Government, Municipal Administration and Water Supply Department and Others
Madras High Court · (2011) 06 MAD CK 0206
Tamil Nadu Panchayats Act, 1949 — Section 33, 34, 35, 38(3), 38A(3)
High Courts23 Jun 2011
Deccan Designs (India) Pvt. Ltd. Vs The Special Committee and The Assistant Commissioner (CT)
Madras High Court · (2011) 06 MAD CK 0119
High Courts23 Jun 2011Allowed
Angeline Arokiamary Vs The Government of Tamil Nadu and Others
Madras High Court · (2011) 06 MAD CK 0118
Tamil Nadu State and Subordinate Services Rules, 1955 — Rule 10, 6
High Courts23 Jun 2011Dismissed
A. Durai Raj Vs The Secretary (Home) Transport Department State Government of Tamilnadu and Others
Madras High Court · (2011) 06 MAD CK 0115
High Courts23 Jun 2011Dismissed
Emjay Constructions Vs The Assistant Commissioner (CT) and Tuticorin Port Trust
Madras High Court · (2011) 06 MAD CK 0110
High Courts23 Jun 2011Dismissed
T.S. Natarajan Vs The Regional Transport Authority
Madras High Court · (2011) 06 MAD CK 0107
High Courts23 Jun 2011
C. Visalakshi Vs The Regional Transport Authority, Tirupur Region
Madras High Court · (2011) 06 MAD CK 0080
High Courts23 Jun 2011Allowed
Periyar Poly Products Vs The Deputy Commercial Tax Officer
Madras High Court · (2011) 06 MAD CK 0066
Central Sales Tax Act, 1956 — Section 10, 10(A), 7(2)
High Courts23 Jun 2011
United India Insurance Company Ltd. Vs Gowravan and S. Rajan
Madras High Court · (2011) 06 MAD CK 0060
High Courts23 Jun 2011Allowed
Saifudeen Bharmal and Others Vs State by The Inspector of Police, E-1, Mylapore Police Station, Law and Order, Chennai - 4. (Cr.No. 358/05)
Madras High Court · (2011) 06 MAD CK 0012
Penal Code, 1860 (IPC) — Section 288, 3(1), 304, 324, 325Tamil Nadu Public Property (Prevention of Damages and Loss) Act, 1992 — Section 3(1)
High Courts22 Jun 2011
Manager, Curio Centre, Pondicherry Vs Secretary, Curio Centre Workers Union, Pondicherry-4 and Another
Madras High Court · (2012) 4 LLJ 383
Constitution of India, 1950 — Article 226
High Courts22 Jun 2011
N. Vijay Kumar Vs The Member Secretary, The Chennai Metropolitan Development Authority and The Chief Executive Officer, The Chennai Metropolitan Development Authority
Madras High Court · (2011) 06 MAD CK 0468
High Courts22 Jun 2011Allowed
V. Shanmugaiah Vs The Superintendent of Police, The Deputy Inspector General of Police and The Director General of Police
Madras High Court · (2011) 06 MAD CK 0461
Penal Code, 1860 (IPC) — Section 279, 304, 378
High Courts22 Jun 2011Allowed
P. Natarajan Vs Mala @ Lakshmi Mala @ Lakshmi Vs P. Natarajan
Madras High Court · (2011) 06 MAD CK 0441
Hindu Marriage Act, 1955 — Section 9