High Courts27 Jun 2011Dismissed
The Managing Director Metropolitan Transport Corporation Division No. I Ltd. Vs Kurshith Begam and D. Allaudeen
Madras High Court · (2011) 06 MAD CK 0020
COURT ARCHIVE
Madras High Court judgments, 2011
5,053 judgments · page 123 of 253
High Courts27 Jun 2011
Tamilnadu Nursery Primary, Matriculation and Higher Secondary Schools, Association and Others Vs The Government of Tamil Nadu and Others
Madras High Court · (2011) 06 MAD CK 0016
Constitution of India, 1950 — Article 14Motor Vehicles Act, 1988 — Section 112(1), 112(2), 116
High Courts24 Jun 2011
Arumugam Vs State of Tamil Nadu
Madras High Court · (2011) 4 CTC 353 : (2011) 8 RCR(Criminal) 973
Penal Code, 1860 (IPC) — Section 336, 341, 380, 392, 420
High Courts24 Jun 2011Allowed
The New India Assurance Company Ltd. Vs P. Selvaraj and General Tyre and Tread (P) Ltd.
Madras High Court · (2011) 06 MAD CK 0556
High Courts24 Jun 2011Dismissed
The New India Assurance Company Limited Vs Mari, M. Sivakumar and Parimalam
Madras High Court · (2011) 06 MAD CK 0553
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 147, 149, 149(4), 149(5)Tamil Nadu Motor Vehicles Rules, 1989 — Rule 236
High Courts24 Jun 2011Dismissed
The New India Assurance Company Limited Vs Santhanam and Parimalam
Madras High Court · (2011) 06 MAD CK 0552
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 147, 149, 149(4), 149(5)Tamil Nadu Motor Vehicles Rules, 1989 — Rule 236
High Courts24 Jun 2011Dismissed
The New India Assurance Company Limited Vs Palanimalai and Parimalam
Madras High Court · (2011) 06 MAD CK 0551
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 147, 149, 149(4), 149(5)Tamil Nadu Motor Vehicles Rules, 1989 — Rule 236
High Courts24 Jun 2011
Punjab Concast Steels Vs The State of Tamil Nadu
Madras High Court · (2011) 06 MAD CK 0540
Central Sales Tax Act, 1956 — Section 5(2), 5(3)Tamil Nadu General Sales Tax Act, 1959 — Section 12(3), 38Tea Act, 1953 — Section 17
High Courts24 Jun 2011
SMT. K. Amirtham Vs The Regional Transport Authority and The Secretary The Regional Transport Authority
Madras High Court · (2011) 06 MAD CK 0522
High Courts24 Jun 2011Dismissed
The Management, The Coimbatore District Central Co-operative Bank Ltd. Vs N. Somasundaram, The Authority under Payment of Gratuity Act, Assistant Commissioner of Labour and The Appellate Authority, Under Payment of Gratuity Act, Joint Commissioner of Labour (I.C)
Madras High Court · (2011) 06 MAD CK 0463
Payment of Gratuity Act, 1972 — Section 13, 4(1)(6), 7(7)
High Courts24 Jun 2011Dismissed
S.R.M. Higher Secondary School Vs The Chief Educational Officer, The District Educational Officer and The Director of School Education
Madras High Court · (2011) 06 MAD CK 0458
High Courts24 Jun 2011Dismissed
National Insurance Company Ltd. Vs Mani and Madheswaran
Madras High Court · (2011) 06 MAD CK 0447
High Courts24 Jun 2011
Royal Sundaram Alliance Insurance Company Ltd. Vs D. Moses and A. Azeez Basha
Madras High Court · (2011) 06 MAD CK 0446
Penal Code, 1860 (IPC) — Section 279, 338
High Courts24 Jun 2011Dismissed
Arulmigu Chokkanathaswamy Thirukovil Vs S.J. Dharmaraj and Others S.J. Dharmaraj and Others Vs Arulmigu Chokkanathaswamy Thirukovil
Madras High Court · (2011) 5 LW 836
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 27
High Courts24 Jun 2011Dismissed
Gasket India Private Limited Vs The Secretary Department of Commercial Tax, Government of Tamilnadu, The Assistant Commissioner and The Authorized Officer State Bank of India, Stressed Assets Recovery Branch
Madras High Court · (2011) 06 MAD CK 0380
High Courts24 Jun 2011Dismissed
T. Desingu, M. Chandra Babu and V. Ellappan Vs The Principal Director and Superintending Engineer, Highways Department
Madras High Court · (2011) 06 MAD CK 0373
High Courts24 Jun 2011Dismissed
B.V. Bhuvaneshwari Vs Mr. P. Perumalappan Head of Panel, Smt. C. Sriranjani First Panel Member Lok Adalat, Smt. G. Jeyalakshmi Second Panel Member Lok Adalat and Mr. P.V. Ganesh The Branch Manager Central Bank of India
Madras High Court · (2011) 06 MAD CK 0305
Legal Services Authorities Act, 1987 — Section 20
High Courts24 Jun 2011
M M P M Syed Mohamed rep. by legal heir, Son Mr. S. Mappillai Meera Mohideen Vs The State of Tamil Nadu
Madras High Court · (2011) 06 MAD CK 0300
Tamil Nadu General Sales Tax (Amendment) Act, 1997 — Section 11, 14, 31, 31A, 34Tamil Nadu General Sales Tax Act, 1959 — Section 12, 12(3), 12A, 14, 15
High Courts24 Jun 2011
Namakkal District Mini Bus Operators' Welfare Association Vs The Secretary Regional Transport Authority-Cum-Regional Transport Officer
Madras High Court · (2011) 06 MAD CK 0258
High Courts24 Jun 2011Dismissed
C. Krishnamoorthy Vs The State
Madras High Court · (2011) 06 MAD CK 0246