COURT ARCHIVE

Madras High Court judgments, 1997

1,665 judgments · page 13 of 84

High Courts25 Nov 1997

Duraisamy Gounder Vs State

Madras High Court · (1997) 2 ALT(Cri) 161 : (1998) CriLJ 1470 : (1998) 1 LW(Cri) 55

Criminal Procedure Code, 1973 (CrPC) — Section 366, 428Evidence Act, 1872 — Section 54Penal Code, 1860 (IPC) — Section 300, 301, 302, 304

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High Courts25 Nov 1997Allowed

A. Jesudoss Inbaraj Vs Imayavarman and other

Madras High Court · (1998) 2 CTC 106

Criminal Procedure Code, 1973 (CrPC) — Section 162, 239Penal Code, 1860 (IPC) — Section 326, 341

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High Courts25 Nov 1997

Aseervatham Nadar and Others Vs Sathiadas and Others

Madras High Court · (1998) 1 MLJ 487

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High Courts25 Nov 1997

T. Ramachandra Nadar Vs The Official Receiver

Madras High Court · (1998) 1 MLJ 538

Provincial Insolvency Act, 1920 — Section 79

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High Courts25 Nov 1997

T. Ramachandra Nadar and Another Vs The Official Receiver and Others

Madras High Court · (1997) 2 CTC 760 : (1998) 2 LW 581 : (1998) 1 MLJ 538

Provincial Insolvency Act, 1920 — Section 79

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High Courts25 Nov 1997

Shabhas Khan Ghori Pallivasal, (Hanifee Jamatu) Sivakasi and Another Vs D. Syed Sharfudeen

Madras High Court · (1998) 3 MLJ 260

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High Courts25 Nov 1997Dismissed

S. Aseervatham Nadar and Others Vs Sathiadas and Others

Madras High Court · (1997) 3 CTC 413

Civil Procedure Code, 1908 (CPC) — Section 11

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High Courts24 Nov 1997

Commissioner of Income Tax Vs India Pistons Repco Ltd.

Madras High Court · (1999) 240 ITR 656

Income Tax Act, 1961 — Section 256(2), 28, 35B

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High Courts24 Nov 1997

M/s. Sri Akilandeswari Mills Ltd. and L. Narayanan Chettiar Vs M/s. Sri Rajendra Mills Ltd.

Madras High Court · (1997) 11 MAD CK 0194

Arbitration Act, 1940 — Section 20, 37(1)

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High Courts24 Nov 1997Dismissed

S.G. Subramani Vs State

Madras High Court · (1997) 11 MAD CK 0177

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High Courts24 Nov 1997Dismissed

Sundarakumar and 2 Others Vs K. Anandhan

Madras High Court · (1998) 1 LW(Cri) 90

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High Courts24 Nov 1997Dismissed

Karuppusamy Vs Muniappa Kudumban

Madras High Court · (1997) 3 CTC 522

Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Act, 1963 — Section 8(2)

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High Courts24 Nov 1997Dismissed

G. Thiyagarajan Vs State by Inspector of Police, Vigilance and Anti- Corruption Department

Madras High Court · (1997) 3 CTC 705 : (1998) 1 LW(Cri) 185

Criminal Procedure Code, 1973 (CrPC) — Section 438

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High Courts24 Nov 1997Dismissed

The Management of Papanasam Labour Welfare Association Higher Secondary School Vs The Chief Educational Officer, Tirunelveli - 9 and six others

Madras High Court · (1998) 3 CTC 753

State Financial Corporations Act, 1951 — Section 24, 29Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 — Section 18, 27

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High Courts24 Nov 1997

V.A. Panneerselvam and etc. Vs The State and etc.

Madras High Court · (1998) CriLJ 2720 : (1998) 1 LW(Cri) 331

Criminal Procedure Code, 1973 (CrPC) — Section 438

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High Courts24 Nov 1997

Commissioner of Wealth-tax Vs V.M. Sp. L. Ar. Arunachalam Chettiar

Madras High Court · (2000) 241 ITR 543

Income Tax Act, 1961 — Section 28Wealth Tax Act, 1957 — Section 27(1), 5(1), 5(1A)

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High Courts24 Nov 1997Dismissed

R. Stalin Vs The State Election Commissioner, State Election Commission, Vadapalani, Chennai-26 and Four others

Madras High Court · (1998) 2 CTC 13

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1963 — Section 29(2), 4, 5Tamil Nadu Panchayats Act, 1994 — Section 132

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High Courts24 Nov 1997Dismissed

Rama Rao and another Vs Bashu Khan Saheb and two others

Madras High Court · (1998) 2 CTC 363 : (1998) 3 MLJ 605

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, Order 2 Rule 4Contract Act, 1872 — Section 64, 74English Sale of Goods Act, 1979 — Section 4(1)

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High Courts24 Nov 1997Dismissed

Muthukrishnan Vs Ramaian

Madras High Court · (1997) 3 CTC 161

Transfer of Property Act, 1882 — Section 100

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High Courts24 Nov 1997

Commissioner of Wealth-Tax Vs V.M.SP.L.AR. Arunachalam Chettiar

Madras High Court · (1999) 1 LW(Cri) 189 : (2002) 124 TAXMAN 677

Wealth Tax Act, 1957 — Section 27(1), 5(1)(iv), 5(1)(iva), 5(1A)

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