High Courts26 Nov 1997
COMMISSIONER OF INCOME TAX Vs N. KANNAIYIRAM.
Madras High Court · (1998) 147 CTR 267
COURT ARCHIVE
Madras High Court judgments, 1997
1,665 judgments · page 12 of 84
High Courts26 Nov 1997Dismissed
V.E.RM.K. Ramasamy Chettiar Vs R.M.A.R.RM.A.R. Ramanathan Chettiar
Madras High Court · (1997) 3 CTC 123
Tamil Nadu Debt Relief Act, 1979 — Section 16
High Courts26 Nov 1997Dismissed
Employees' State Insurance Corporation Vs P.N.P. Padmanabhan
Madras High Court · (2001) 3 LLJ 1364
Employees State Insurance Act, 1948 — Section 85
High Courts26 Nov 1997
Sundaram Industries Ltd. Vs Commissioner of Income Tax
Madras High Court · (1999) 239 ITR 405
Income Tax Act, 1961 — Section 37, 40, 40A(5)
High Courts26 Nov 1997
Commissioner of Income Tax Vs N. Kannayiram
Madras High Court · (1999) 240 ITR 892
Income Tax Act, 1961 — Section 28, 54, 54(1)
High Courts26 Nov 1997
Commissioner of Income Tax Vs Alagappa Cotton Mills
Madras High Court · (1999) 235 ITR 327
Income Tax (Amendment) Act, 1962 — Section 147, 32(1), 33Income Tax Act, 1961 — Section 143(3), 147
High Courts26 Nov 1997Dismissed
Jayaraman Vs State by Inspector of Police, DCB, Madurai in Crime No. 2/91
Madras High Court · (1997) 11 MAD CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 162, 173, 227, 239, 240Penal Code, 1860 (IPC) — Section 120B, 420
High Courts26 Nov 1997Allowed
Kannappa Mudaliar (died) and 2 others Vs Ayyaswami Gounder (died) and 7 others
Madras High Court · (1998) 1 CTC 33
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, 144, 151
High Courts26 Nov 1997
Commissioner of Income Tax Vs T.V. Sundaram Iyengar and Sons Ltd.
Madras High Court · (1999) 236 ITR 524
Income Tax Act, 1961 — Section 104, 143, 144, 147, 154
High Courts26 Nov 1997Allowed
Selvaraj Vs Nagajothi
Madras High Court · (1997) 3 CTC 127
Criminal Procedure Code, 1973 (CrPC) — Section 126Limitation Act, 1963 — Section 5
High Courts26 Nov 1997
Commissioner of Income Tax Vs R. Ramanathan Chettiar
Madras High Court · (1987) 61 CTR 132 : (1999) 237 ITR 441
Income Tax Act, 1961 — Section 28
High Courts26 Nov 1997
Pathima Sultan Ammal (died) and Others Vs S. Hamed Oil and Others
Madras High Court · (1998) 3 LW 314 : (1998) 2 MLJ 19
High Courts26 Nov 1997
COMMISSIONER OF INCOME TAX Vs T. V. SUNDARAM IYENGAR and SONS LTD.
Madras High Court · (1998) 147 CTR 15
High Courts26 Nov 1997
Dhanalakshmi and Others Vs G. Mouna Gurusami Naicker and Others
Madras High Court · (1998) 1 MLJ 458
High Courts26 Nov 1997
The Management M/s. J.M. Samy Vs The Regional Director, Employees State Insurance Corporation, 143, Sterling Road, Madras - 600034
Madras High Court · (1997) 11 MAD CK 0009
Employees State Insurance Act, 1948 — Section 2(9), 45, 45A, 75
High Courts25 Nov 1997Dismissed
Abdul Fatha and another Vs Villayudham and another
Madras High Court · (1998) 2 CTC 627 : (1998) 3 LW 526 : (1998) 3 MLJ 237
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(1), 25, 8, 8(4), 8(5)
High Courts25 Nov 1997
T.E. Haja Maideen and Another Vs Moona Abdul Latif
Madras High Court · (1998) 1 MLJ 519
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Section 13(b)Foreign Exchange Regulation Act, 1973 — Section 47(3), 47(3)
High Courts25 Nov 1997
M. Jayamohan and others Vs Commissioner of Agricultural Income Tax
Madras High Court · (1999) 240 ITR 386
Income Tax Act, 1961 — Section 28
High Courts25 Nov 1997Dismissed
Rajendran Vs Lilly Ammal alias Nelli Ammal and another
Madras High Court · (1998) 2 CTC 163
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, 75
High Courts25 Nov 1997
Vijayakumar Mills Ltd. Vs Commissioner of Income Tax
Madras High Court · (2001) 247 ITR 176
Income Tax Act, 1961 — Section 28, 36