High Courts21 Nov 1997Dismissed
K. Uma Mahesh Vs The State of Tamil Nadu and 2 others
Madras High Court · AIR 1998 Mad 283 : (1998) 1 CTC 16 : (1998) 1 MLJ 381
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madras High Court judgments, 1997
1,665 judgments · page 14 of 84
High Courts21 Nov 1997
M/s. Ravi Varma Traders, Erode Vs M/s. Hindustan Photo Films, Manufacturing Limited and City Union Bank Ltd.
Madras High Court · (1997) 11 MAD CK 0150
High Courts21 Nov 1997
Arukkaniammal Vs M. Subramaniam and Another
Madras High Court · (1998) 3 LW 260 : (1998) 1 MLJ 563
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 105, Order 21 Rule 106, Order 21 Rule 58, 151
High Courts21 Nov 1997
M.K. Sankaran Vs S. Birlasekaran and another
Madras High Court · (1998) 3 CTC 56 : (1998) 2 LW 123 : (1998) 3 MLJ 45
Madras City Municipal Corporation Act, 1919 — Section 375Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2), 14(1), 4(1), 8(5)
High Courts21 Nov 1997
Castrol India Ltd. Vs State of Tamil Nadu
Madras High Court · (1997) 11 MAD CK 0064
Central Sales Tax Act, 1956 — Section 8(2)
High Courts21 Nov 1997Dismissed
K. Pichai Mohideen Vs M.K.M. Abdul Hakkim and Others
Madras High Court · (1997) 3 CTC 461
Evidence Act, 1872 — Section 11, 32(3), 32(7)
High Courts20 Nov 1997
P. Gandhi Raja Vs Packya Sundarambal and 10 others
Madras High Court · (1998) 2 LW(Cri) 485
High Courts20 Nov 1997
CARBORANDUM UNIVERSAL LTD. Vs COMMISSIONER OF INCOME TAX
Madras High Court · (1999) 154 CTR 104
High Courts20 Nov 1997Dismissed
Venkatachalam Vs Anandha Jothi @ Rasathi and Others
Madras High Court · (1997) 2 CTC 763 : (1998) 1 DMC 454 : (1998) 1 LW(Cri) 187
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts20 Nov 1997
M.C. Kuppuswamy and 2 others Vs The Commissioner of Police, Greater Chennai, Egmore, Chennai 600 008 and others
Madras High Court · (1998) 1 CTC 601 : (1998) 2 LW 293 : (1998) 2 MLJ 113
Constitution of India, 1950 — Article 226Specific Relief Act, 1963 — Section 6Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 45, 5(7), 92
High Courts20 Nov 1997Allowed
T.S. Sethuraman Vs J. Nagalakshmi and Another
Madras High Court · (1997) 3 CTC 339 : (1998) 2 LW 400 : (1998) 2 MLJ 547
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3), 10(5)
High Courts19 Nov 1997
Mohandass Vs The State
Madras High Court · (1998) CriLJ 3409
Penal Code, 1860 (IPC) — Section 409, 467, 477
High Courts19 Nov 1997
Commissioner of Income Tax Vs Yenpeyes Rubber (P) Ltd.
Madras High Court · (1999) 239 ITR 734
Income Tax Act, 1961 — Section 29, 32A(3), 33(2), 33A(2), 80B(5)
High Courts19 Nov 1997Dismissed
Christopher Rosalind Asha Viji Rani Vs The Assistant Commissioner of Customs (Prosecution), Customs House, Chennai-1
Madras High Court · (1997) 11 MAD CK 0172
High Courts19 Nov 1997
V.T. VENKATESWARAN Vs COMMISSIONER OF INCOME TAX
Madras High Court · (1999) 156 CTR 342
High Courts19 Nov 1997
V.T. Venkateswaran Vs Commissioner of Income Tax
Madras High Court · (2000) 241 ITR 534
Wealth Tax Act, 1957 — Section 2, 27(1)
High Courts19 Nov 1997
Balasubramania Foundry Vs Commissioner of Income Tax
Madras High Court · (2000) 241 ITR 523
Income Tax Act, 1961 — Section 28, 40A(7)
High Courts19 Nov 1997Dismissed
B. Padmavathi Vs Chinnammal and Others
Madras High Court · (1997) 3 CTC 577
Provincial Insolvency Act, 1920 — Section 6(1), 9(1)