COURT ARCHIVE

Madras High Court judgments, 1997

1,665 judgments · page 15 of 84

High Courts19 Nov 1997

His Holiness Sri Trivikrama Ramananda Bharathi Swami Sri Sidheswari Peedadhipathi, Sri Dattatreya Mandiram, Courtallam and His Holiness Sri Siva Chidananda Bharathi Swamigal Sri Siddheswari Peedadhipathi Sri Mounsaswami Mutt, Courtallam Vs The Commissioner, Hindu Religions and Charitable Endowments, Madras-34 and The State of Tamil Nadu

Madras High Court · (1997) 11 MAD CK 0017

Constitution of India, 1950 — Article 14, 26

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High Courts19 Nov 1997

M.S. Swaminathan Vs State by Inspector of Police, Needamangalam Police Station, Nagai-Quaid-e-Milleth Dist.

Madras High Court · (1999) 1 LW(Cri) 355

Penal Code, 1860 (IPC) — Section 406, 409Probation of Offenders Act, 1958 — Section 12, 4(1)

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High Courts18 Nov 1997

Renuka Devi Vs D. Manohara

Madras High Court · (1998) 2 MLJ 245

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High Courts18 Nov 1997

The Managing Director, Dheeran Chinnamalai Transport Corporation, Tricky. Vs Maria Jagannathan @ Jagannathan 273

Madras High Court · (1997) 11 MAD CK 0186

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High Courts18 Nov 1997

Thanislas and Others Vs G. Pankiraj

Madras High Court · (1998) 3 LW 237 : (1998) 1 MLJ 731

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High Courts18 Nov 1997Dismissed

Management of Thanjavur Textiles Ltd. Vs Presiding Officer and Another

Madras High Court · (1998) 3 LLJ 1285

Industrial Disputes Act, 1947 — Section 11A

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High Courts18 Nov 1997

Renuka Devi Vs D. Manoharan

Madras High Court · (1997) 3 CTC 567 : (1998) 1 LW 355 : (1998) 2 MLJ 245

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Constitution of India, 1950 — Article 227

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High Courts18 Nov 1997

Lakshmi G. Menon Vs Union of India

Madras High Court · (1999) 105 ELT 279 : (1998) 2 LW(Cri) 469

Central Excises and Salt Act, 1944 — Section 11A(1), 9(1), 9AA

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High Courts18 Nov 1997

Commissioner of Income Tax Vs D. Ramasamy Reddiar (Decd.) and Another

Madras High Court · (2000) 241 ITR 361

Income Tax Act, 1961 — Section 27(1), 271(1), 274(2)

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High Courts18 Nov 1997

Commissioner of Income Tax Vs Thanthi Trust

Madras High Court · (1999) 239 ITR 510

Income Tax Act, 1961 — Section 11, 147

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High Courts18 Nov 1997

Khuzema Mohd. Mamuwala Vs Shabbir Taherbhai Ranijiwala

Madras High Court · (1998) 1 ALT(Cri) 209 : (1998) CriLJ 2680 : (1997) 3 CTC 418 : (1998) 1 LW(Cri) 62

Constitution of India, 1950 — Article 134(1)

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High Courts18 Nov 1997Allowed

K. Senthamarai and Another Vs State by Inspector of Police, CB CID and Another

Madras High Court · (1997) 3 CTC 196

Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 91

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High Courts18 Nov 1997

D. Gopal Vs G. Rajathiammal

Madras High Court · (1997) 11 MAD CK 0021

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)(b)

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High Courts18 Nov 1997

G. Rajendrababu and brothers Vs The Superintending Engineer, Fishing Harbour, Project Circle, Madras-6

Madras High Court · (1997) 11 MAD CK 0013

Arbitration Act, 1940 — Section 2(c), 20, 37(4)

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High Courts17 Nov 1997

Commissioner of Wealth-tax Vs S.S. Mothilal

Madras High Court · (1999) 240 ITR 883

Income Tax Act, 1961 — Section 28Wealth Tax Act, 1957 — Section 16(1), 25(2), 27(1)

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High Courts17 Nov 1997

Jhansi Rani and Others Vs The Secretary, The Director of Government Examinations and Others

Madras High Court · (1998) 2 MLJ 281

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High Courts17 Nov 1997

Sundaram and 2 others Vs State

Madras High Court · (1998) 2 LW(Cri) 760

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High Courts17 Nov 1997Allowed

P. Perumal Naidu and Others Vs Krishnasamy Naidu and Others

Madras High Court · AIR 1998 Mad 148 : (1997) 3 CTC 513

Easements Act, 1882 — Section 60

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High Courts17 Nov 1997

Parry and Co. Ltd. Vs Presiding Officer, II Additional Labour Court, Madras and others

Madras High Court · (1997) 3 CTC 209

Factories Act, 1948 — Section 2Industrial Disputes Act, 1947 — Section 10(1), 2, 25L, 25N, 25N(7)Plantations Labour Act, 1951 — Section 2

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High Courts17 Nov 1997

Commissioner of Wealth-tax Vs T.M. Joseph

Madras High Court · (1999) 235 ITR 321

Wealth Tax Act, 1957 — Section 27(1), 27(3)

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