High Courts28 Nov 1997
State Bank of India Staff Co-operative Society Ltd. and others Vs Income Tax Officer and others
Madras High Court · (1998) 233 ITR 104
Constitution of India, 1950 — Article 226Interest tax Act, 1974 — Section 2(5A)
COURT ARCHIVE
Madras High Court judgments, 1997
1,665 judgments · page 11 of 84
High Courts28 Nov 1997
State Bank of India Staff Co-operative Society Ltd. Vs Income Tax Officer
Madras High Court · (1998) 144 CTR 240
Income Tax Act, 1961 — Section 28
High Courts28 Nov 1997
State of Tamil Nadu Vs Kapil Agencies
Madras High Court · (1997) 11 MAD CK 0058
Central Sales Tax Act, 1956 — Section 3, 6(1), 6(2)(b), 9(2)
High Courts28 Nov 1997
P. Parimila Vs The Divisional Engineer, Highways and Rural Works Department and Another
Madras High Court · (1998) 1 MLJ 536
High Courts28 Nov 1997
STATE BANK OF INDIA STAFF CO-OPERATIVE SOCIETY LTD. Vs Income Tax OFFICER.
Madras High Court · (1998) 144 CTR 240
High Courts28 Nov 1997
A. Thiyagarajan by power agent A. Swarnambal, Tirupattur Vs R.V. Swaminathan (died) and 11 others
Madras High Court · (1997) 11 MAD CK 0008
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 66
High Courts27 Nov 1997
Commissioner of Income Tax Vs Mrs. Shamsunissa
Madras High Court · (1999) 239 ITR 602
Income Tax Act, 1961 — Section 28
High Courts27 Nov 1997
Commissioner of Income Tax Vs D.P.F. Textiles Ltd.
Madras High Court · (1998) 149 CTR 128 : (2000) 241 ITR 548
Income Tax Act, 1961 — Section 28, 3(4), 32, 32(1A)
High Courts27 Nov 1997
G. Selvamani and Others Vs The District Revenue Officers-cum-Revisional Authority, (Record of Tenancy Rights under the Tamil Nadu Act 10 of 1969) and Others
Madras High Court · (1998) 1 LW 101 : (1998) 1 MLJ 639
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35
High Courts27 Nov 1997
Swaminathan and Another Vs Duraisami and Others
Madras High Court · (1998) 1 LW 231 : (1998) 1 MLJ 481
Civil Procedure Code, 1908 (CPC) — Section 152, 153
High Courts27 Nov 1997
H.D. Exporters Vs Union of India (UOI) and Others
Madras High Court · (1999) 2 LW 343
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 111, 49, 59
High Courts27 Nov 1997
Cottage Industries and Another Vs The Union of India (UOI) and Another
Madras High Court · (1998) 1 MLJ 553
Standards of Weights and Measures Act, 1976 — Section 83
High Courts27 Nov 1997
Commissioner of Income Tax Vs Leign Bazar Merchants Association Ltd.
Madras High Court · (1999) 235 ITR 367
Companies Act, 1913 — Section 26Companies Act, 1956 — Section 25Income Tax Act, 1961 — Section 11, 147
High Courts27 Nov 1997
The Cannanore Co-operative Spinning Mills Ltd. Vs The Cotton Corporation of India Ltd.
Madras High Court · (1998) 1 LW 80
Arbitration Act, 1940 — Section 13, 34Civil Procedure Code, 1908 (CPC) — Section 9
High Courts27 Nov 1997Dismissed
H.P.A. International and Others Vs State Bank of India and Another
Madras High Court · (2001) 103 CompCas 682 : (1998) 1 LW 377 : (1998) 1 LW 317
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(5), 34Limitation Act, 1877 — Section 21Negotiable Instruments Act, 1881 (NI) — Section 8, 9
High Courts27 Nov 1997
The Kanyakumari Diocese of the Church of South India and the Chairman of the Governing Board Vs The State of Tamil Nadu and Another
Madras High Court · (1998) 1 MLJ 622
Land Acquisition Act, 1894 — Section 10, 11A, 9(3)
High Courts27 Nov 1997
Carborandum Company Vs Commissioner of Income Tax
Madras High Court · (2002) 176 CTR 61
High Courts27 Nov 1997
W.T. Jothimani Vs Khoday Prakash Sah represented by Mother-Guardian, Gangabai Ammal and Another
Madras High Court · (1999) 2 LW 425 : (1998) 3 MLJ 232
High Courts27 Nov 1997
K. Kumar Naicher Vs State of Tamil Nadu and Others
Madras High Court · (1998) 2 MLJ 533
High Courts26 Nov 1997
G.K. Ravi Vs Commissioner of Income Tax
Madras High Court · (1998) 144 CTR 645 : (1999) 235 ITR 208
Income Tax Act, 1961 — Section 160, 161, 271(1), 271(1)(A), 28