High Courts05 Dec 1997
Commissioner of Income Tax Vs Smt. S.J.S. Selvalakshmi Ammal
Madras High Court · (1998) 146 CTR 638 : (1999) 240 ITR 934
Income Tax Act, 1961 — Section 147, 28, 64, 64(1)
COURT ARCHIVE
Madras High Court judgments, 1997
1,665 judgments · page 9 of 84
High Courts05 Dec 1997
Syed Ibrahim Vs Income Tax Officer, City Ward Ii(7), Madras and another
Madras High Court · (1998) 1 LW(Cri) 280
Criminal Procedure Code, 1973 (CrPC) — Section 305Income Tax Act, 1961 — Section 159(6), 189, 189(3), 189(5)
High Courts05 Dec 1997
A. Alwar Nagiah Vs State
Madras High Court · (1998) CriLJ 1365
Criminal Procedure Code, 1973 (CrPC) — Section 197, 239Penal Code, 1860 (IPC) — Section 120B, 420, 465, 468, 471
High Courts05 Dec 1997
Ramesh Vs A. Ramanujam
Madras High Court · (1998) 1 ALT(Cri) 420 : (1998) CriLJ 1959 : (1998) 1 LW(Cri) 1
Criminal Procedure Code, 1973 (CrPC) — Section 204(3)Criminal Rules of Practice and Circular Orders, 1990 — Rule 7
High Courts05 Dec 1997
Syed Ibrahim Vs Income Tax Officer and another
Madras High Court · (1998) CriLJ 2711 : (2001) 171 CTR 244 : (1999) 235 ITR 394
Criminal Procedure Code, 1973 (CrPC) — Section 305Income Tax (Amendment) Act, 1962 — Section 159, 278BIncome Tax Act, 1961 — Section 159(6), 189(3), 189(5), 271, 275A
High Courts05 Dec 1997
Commissioner of Income Tax Vs Tamil Nadu Small Industries Development Corporation Ltd.
Madras High Court · (2000) 241 ITR 578
Income Tax Act, 1961 — Section 28
High Courts04 Dec 1997
Kumaran Mills Limited Vs Commissioner of Income Tax
Madras High Court · (2000) 241 ITR 564
Income Tax Act, 1961 — Section 256(11), 28, 30, 36, 36(1)
High Courts04 Dec 1997Dismissed
V. Devarajan Vs R. Purushothaman and three others
Madras High Court · (1998) 1 CTC 22 : (1998) 2 MLJ 518
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts04 Dec 1997Dismissed
Mrs. May George Vs The Special Tahsildar (Land Acquisition) Industrial Estate, Saidapet and 2 others
Madras High Court · (1998) 1 CTC 109 : (1998) 2 MLJ 397
Land Acquisition Act, 1894 — Section 17(4), 4(1), 45(3), 5(A), 9(3)
High Courts04 Dec 1997
Lawrence and Mayo India (Private) Ltd. Vs State of Tamil Nadu
Madras High Court · (1997) 12 MAD CK 0055
Tamil Nadu General Sales Tax Act, 1959 — Section 3
High Courts04 Dec 1997
Mrs. May George Vs The Special Tahsildar (Land Acquisition), Industrial Estate and Others
Madras High Court · (1998) 2 MLJ 397
Land Acquisition Act, 1894 — Section 17(4), 4(1), 45, 45(3), 5A
High Courts04 Dec 1997
M. Ganesan and Another Vs The State of Tamil Nadu and Others
Madras High Court · (1998) 3 MLJ 328
High Courts04 Dec 1997Allowed
Natarajan Chettiar and Others Vs Venkatachalam and Others
Madras High Court · (1997) 3 CTC 597
Transfer of Property Act, 1882 — Section 58
High Courts04 Dec 1997
The Muslim Jamath of Eachampatti Vs Rahmathulla Shuthari @ Peer Hazarath., The Tamil Nadu Wakf Board, The State of Tamil Nadu and Syed Assad Basha
Madras High Court · (1997) 12 MAD CK 0019
High Courts03 Dec 1997
K. Lakshmi Vs K. Seethapathy
Madras High Court · (1998) 3 LW 651 : (1998) 2 MLJ 275
High Courts03 Dec 1997
A.M.S. Mohamed Housuf Vs Tamil Nadu Wakf Board and Ors
Madras High Court · (1998) 1 LW 470 : (1998) 2 MLJ 78
High Courts03 Dec 1997Allowed
John Paulraj A.P. Vs Central Board of Secondary Education and Others
Madras High Court · (1999) 3 LLJ 628
Constitution of India, 1950 — Article 12, 41
High Courts03 Dec 1997
Deputy Commercial Tax Officer, Thirumangalam and another Vs Chara Mills
Madras High Court · (1997) 12 MAD CK 0139
Tamil Nadu General Sales Tax Act, 1959 — Section 22(1), 22(2)
High Courts03 Dec 1997
A. Dhanapal Vs The Joint Registrar of Co-operative Societies and Another
Madras High Court · (1998) 2 MLJ 663
High Courts03 Dec 1997Allowed
Chandranathan Vs Commissioner, Ambattur Municipality
Madras High Court · (1997) 3 CTC 716
Tamil Nadu District Municipalities Act, 1920 — Section 249, 250(7)