High Courts12 Dec 1997
State of Tamil Nadu Vs Puthuthottam Estates Ltd.
Madras High Court · (2002) 256 ITR 769
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 5
COURT ARCHIVE
Madras High Court judgments, 1997
1,665 judgments · page 7 of 84
High Courts12 Dec 1997Allowed
Management, Agricultural Research Station, Tamil Nadu Agricultural University Vs Commissioner of Labour and Another
Madras High Court · (1999) 3 LLJ 640
Tamil Nadu Shops and Establishments Act, 1947 — Section 2(16), 4(1)
High Courts12 Dec 1997
A. Thambiran Naicker Vs A. Sambasivam and Others
Madras High Court · (1998) 3 MLJ 98
High Courts12 Dec 1997Dismissed
P. Periasamy Vs State
Madras High Court · (1998) 1 LW(Cri) 161
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 306, 498A
High Courts12 Dec 1997
Tenkasi Senkunda Mudaliar Samudayam and Others Vs N. Kuttralinga Mudaliar and Others
Madras High Court · (1998) 1 MLJ 658
Civil Procedure Code, 1908 (CPC) — Section 92Constitution of India, 1950 — Article 26Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 108, 163(a)
High Courts11 Dec 1997Dismissed
A.R. Rajasekaran Vs C.B.I., B.S. and F-C, 3rd Floor BSRB Building, Karim Towers Cunninagham Road, Bangalore - 560 052.
Madras High Court · (1997) 12 MAD CK 0172
High Courts11 Dec 1997
COMMISSIONER OF WEALTH TAX Vs M. V. ARUNACHALAM and Another
Madras High Court · (1998) 147 CTR 223
High Courts11 Dec 1997
Commissioner of Income Tax Vs Dhanalakshmi Mills Ltd.
Madras High Court · (1999) 238 ITR 766
Income Tax Act, 1961 — Section 254, 254(1), 256
High Courts11 Dec 1997
Commissioner of Wealth Tax Vs M.V. Arunachalam and Another
Madras High Court · (2000) 241 ITR 686
Income Tax Act, 1961 — Section 28Wealth Tax Act, 1957 — Section 2, 27(1)
High Courts10 Dec 1997
Commissioner of Income Tax Vs Shankar Yarn Traders
Madras High Court · (2000) 241 ITR 589
Income Tax Act, 1961 — Section 147, 184(7), 187(2), 28
High Courts10 Dec 1997
Regional Manager, Hindustan Petroleum Corporation Ltd. and Another Vs Thiagarajan
Madras High Court · (1998) 1 MLJ 650
Madras City Tenants Protection Act, 1922 — Section 11Presidency Small Cause Courts Act, 1882 — Section 41
High Courts10 Dec 1997
Dcp Associates Pvt. Ltd. Vs Commissioner of Customs, Chennai-1
Madras High Court · (1998) 103 ELT 210
Constitution of India, 1950 — Article 19, 21, 226Customs Act, 1962 — Section 108, 110, 11A, 17, 18
High Courts10 Dec 1997Dismissed
Ansari A.K. and Another Vs Bharat Overseas Bank Ltd.
Madras High Court · (2001) 3 LLJ 178
Constitution of India, 1950 — Article 21
High Courts10 Dec 1997
Commissioner of Wealth Tax Vs P. Devasahayam
Madras High Court · (1998) 144 CTR 313 : (1999) 236 ITR 885
Income Tax Act, 1961 — Section 28, 80JWealth Tax Act, 1957 — Section 27(3), 5, 5(1)
High Courts10 Dec 1997Allowed
Rajendran Vs State by Sub-Inspector of Police, Thiruvarur
Madras High Court · (1998) 1 CTC 418 : (1998) 1 LW(Cri) 169
Penal Code, 1860 (IPC) — Section 405, 408, 409
High Courts10 Dec 1997
M.Shanmughasundaram Vs N.T.P. Subburaya Chettiar
Madras High Court · (1998) 1 CTC 483 : (1998) 3 LW 234 : (1999) 3 MLJ 293
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts10 Dec 1997
Regional Manager, Hindustan Petroleum Corporation. Ltd., 861 Anna Salai, Madras-2 and another Vs Thiagarajan
Madras High Court · (1999) 1 CTC 82 : (1998) 1 MLJ 650
Civil Procedure Code, 1908 (CPC) — Section 80Madras City Tenants Protection Act, 1922 — Section 11, 2(4), 3, 9Presidency Small Cause Courts Act, 1882 — Section 41
High Courts10 Dec 1997Dismissed
M.S. Rajendran Vs The Union of India and others
Madras High Court · (1998) 1 CTC 156 : (1999) WritLR 521