High Courts18 Dec 1997
S. Venkatachalam Vs Secretary to Government of Tamil Nadu and others
Madras High Court · AIR 1998 Mad 232 : (1999) 95 CompCas 589 : (1999) 2 LW 338
Limitation Act, 1963 — Section 12, 12(2)
COURT ARCHIVE
Madras High Court judgments, 1997
1,665 judgments · page 5 of 84
High Courts18 Dec 1997
Gopinath and Another Vs District Revenue Officer and Others
Madras High Court · (1998) 2 MLJ 15
High Courts17 Dec 1997
Commissioner of Income Tax Vs K. Selvaraj. (Cwt V.K. Selvaraj)
Madras High Court · (1999) 238 ITR 613
Income Tax Act, 1961 — Section 28, 64(2)Wealth Tax Act, 1957 — Section 15(1)
High Courts17 Dec 1997
Thulasi and Others Vs Jagannathan and Others
Madras High Court · (1998) 1 LW 633 : (1998) 2 MLJ 704
High Courts17 Dec 1997
COMMISSIONER OF INCOME TAX Vs K. SELVARAJ
Madras High Court · (1998) 148 CTR 230
High Courts17 Dec 1997
Commissioner of Income Tax Vs Madras Rubber Factory Ltd.
Madras High Court · (2000) 241 ITR 770
Income Tax Act, 1961 — Section 256(2), 28, 35, 35B, 35B(1)
High Courts17 Dec 1997
Commissioner of Income Tax Vs A.P.S. Parameswaran Pillai
Madras High Court · (2000) 241 ITR 748
Income Tax Act, 1961 — Section 168, 28
High Courts17 Dec 1997Dismissed
Sowrirajan Vs Sundaram and others
Madras High Court · (1998) 1 CTC 247
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 141Evidence Act, 1872 — Section 114, 35
High Courts17 Dec 1997Dismissed
Oriental Insurance Company Ltd., Divisional Office, No. 118-B, West Perumal Maistry Street, Madurai-1 Vs T. Pitchaimani and others
Madras High Court · (1999) ACJ 587 : (1998) 1 CTC 162 : (1998) 79 FLR 659 : (1998) 1 LW 490 : (1998) 2 MLJ 151
Employees State Insurance Act, 1948 — Section 2(22)Workmens Compensation Act, 1923 — Section 2(1)
High Courts17 Dec 1997
State of Tamil Nadu Vs Kothari Plantations and Industries Ltd.
Madras High Court · (1997) 12 MAD CK 0058
Central Sales Tax Act, 1956 — Section 3, 6, 6(1), 8, 8(3)
High Courts17 Dec 1997
State of Tamil Nadu Vs E.I.D. Parry (India) Limited
Madras High Court · (1997) 12 MAD CK 0054
Central Sales Tax Act, 1956 — Section 9(2A)
High Courts17 Dec 1997
Commissioner of Income Tax Vs Egmore Benefit Society Ltd.
Madras High Court · (1999) 237 ITR 606
Income Tax Act, 1961 — Section 37
High Courts17 Dec 1997
Bala Seva Educational and Charitable Trust Vs The Government of Tamil Nadu and Another
Madras High Court · (1998) 3 LW 475 : (1998) 1 MLJ 570
High Courts17 Dec 1997
Pattaya alias Kuppuswami Naidu and Others Vs Rangaswamy Gounder and Others
Madras High Court · (1998) 2 LW 779 : (1998) 3 MLJ 546
High Courts16 Dec 1997
Commissioner of Income Tax Vs Salem Textiles Ltd.
Madras High Court · (1999) 237 ITR 662
Income Tax Act, 1961 — Section 147, 33, 33(1), 33(1A)
High Courts16 Dec 1997
Kannammmal Vs Bagyammal
Madras High Court · (1998) 1 MLJ 665
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 2
High Courts16 Dec 1997
S. Rukmangathan Vs J. Dhanalakshmi
Madras High Court · (1998) 1 LW 377 : (1998) 1 MLJ 628
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 26Hindu Minority and Guardianship Act, 1956 — Section 6(a)
High Courts16 Dec 1997Dismissed
R. Venkiduswamy Chit Funds, Regd, Partnership Firm (710/70) Vs P.T. Avanashilingam
Madras High Court · (1997) 3 CTC 756 : (1998) 1 LW 461
Limitation Act, 1963 — Article 37, 24Tamil Nadu Indebted Persons (Temporary Relief) Act, 1976 — Section 6
High Courts16 Dec 1997Dismissed
Dr. Mrs. Shams Vs The Commissioner of Collegiate Education College Road, Madras and others
Madras High Court · (1998) 1 CTC 609
Companies Act, 1956 — Section 25Constitution of India, 1950 — Article 14, 15, 30Tamil Nadu Private Colleges (Regulation) Act, 1976 — Section 10(2), 17, 19
High Courts16 Dec 1997
R. Maria Siluvai Vs B. Sreekumari Amma and three others
Madras High Court · (1998) 2 CTC 218 : (1998) 3 MLJ 514
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 43 Rule 1, 100, 104, 105(2)