High Courts29 Jan 1996
T. Natarajan Vs M. Nagarajan
Madras High Court · (1996) 1 MLJ 451
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
COURT ARCHIVE
Madras High Court judgments, 1996
1,274 judgments · page 59 of 64
High Courts29 Jan 1996
Gowrammal alias Gowri Vs V. Pechimuthu
Madras High Court · (1996) 2 LW 417 : (1996) 2 MLJ 145
Specific Relief Act, 1963 — Section 16
High Courts29 Jan 1996
Kullammal Vs K. Perumal and Another
Madras High Court · (1996) 1 LW 550 : (1996) 2 MLJ 37
High Courts29 Jan 1996Dismissed
Singaravel Padayachi Vs Nagammal and Others
Madras High Court · (1996) 1 CTC 423 : (1996) 1 LW 430
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 115
High Courts29 Jan 1996
N. Veepathummal and Others Vs V. Sherif Beevi and Others
Madras High Court · (1997) 3 CivCC 440 : (1996) 2 LW 522 : (1996) 2 MLJ 46
High Courts29 Jan 1996Dismissed
The Management of Air France Vs The Deputy Commissioner of Labour (Appeals), (Appellate Authority Under The Tamil Nadu Shops and Establishments Act, 1948) and Others
Madras High Court · (1996) 2 LLJ 210
Tamil Nadu Shops and Establishments Act, 1947 — Section 4, 4(1)(2), 41, 41(1), 41(2)
High Courts29 Jan 1996
Mani Muthuswamy and Others Vs P. Soundapandiyan and Another
Madras High Court · (1996) 2 LW 426 : (1996) 1 MLJ 435
Contract Act, 1872 — Section 65Transfer of Property Act, 1882 — Section 53(a)
High Courts29 Jan 1996
Brooke Bond India Limited Vs R. Raghavan
Madras High Court · (1996) 1 LW 670 : (1996) 1 MLJ 631
High Courts25 Jan 1996
Indian Bank Vs Chokkalingam and another
Madras High Court · (1998) 94 CompCas 832 : (1996) 2 LW 311
Negotiable Instruments Act, 1881 (NI) — Section 20
High Courts25 Jan 1996
Govindasamy Vs State by Inspector of Police
Madras High Court · (1996) CriLJ 3903
Criminal Procedure Code, 1973 (CrPC) — Section 313, 41, 42Penal Code, 1860 (IPC) — Section 302, 392, 394
High Courts25 Jan 1996
M. Neelakantan and Others Vs Tax Recovery Officer and Others
Madras High Court · (1996) 222 ITR 404
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Rule 61
High Courts25 Jan 1996
Salem Co-Operative Sugar Mills Ltd. Vs Superintendent of Central Excise
Madras High Court · (1996) 54 ECC 142
High Courts25 Jan 1996
ASHOK LEYLAND FINANCE LTD. Vs ASSISTANT COMMISSIONER OF Income Tax.
Madras High Court · (1997) 59 TTJ 736
Income Tax Act, 1961 — Section 115J
High Courts25 Jan 1996Allowed
Sri Pillaiyarpatti Karpaga Vinayagar Koil Nagarathar Trust Vs R.M. Sevagan Chettiar
Madras High Court · (1996) 2 CivCC 425 : (1996) 1 CTC 717 : (1996) 1 LW 432 : (1996) 1 MLJ 368
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 25Tamil Nadu Buildings (Lease and Rent Control) Rules, 1974 — Rule 12(3)
High Courts24 Jan 1996
Velusami Nadar Vs Punitha, represented by Power Agent Subbiah Chettiar and Another
Madras High Court · (1996) 1 MLJ 474
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts24 Jan 1996Dismissed
The Government of Tamil Nadu and Another Vs Rajamanickam and Others
Madras High Court · (1996) 2 CTC 211
Constitution of India, 1950 — Article 226
High Courts24 Jan 1996
T.K. Subramania Iyer (Died) and others Vs C. Natarajan and others
Madras High Court · AIR 1996 Mad 241 : (1996) 1 MLJ 453
Transfer of Property Act, 1882 — Section 111, 60, 76
High Courts24 Jan 1996
R. Loganathan and Others Vs State of Tamil Nadu and Others
Madras High Court · (1996) 1 MLJ 617
Land Acquisition Act, 1894 — Section 5A
High Courts24 Jan 1996
Commissioner of Income Tax Vs N.S.M. Sankarapandian
Madras High Court · (1997) 142 CTR 62 : (1996) 222 ITR 289
Income Tax Act, 1961 — Section 15, 16, 16(1), 28, 64