High Courts02 Feb 1996
Nachimuthu Vs Palanichamy
Madras High Court · (1997) CriLJ 602
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203Penal Code, 1860 (IPC) — Section 307, 324, 341
COURT ARCHIVE
Madras High Court judgments, 1996
1,274 judgments · page 58 of 64
High Courts02 Feb 1996
Printo Stick Vs H.C. Oswal
Madras High Court · (1996) 86 CompCas 942
Criminal Procedure Code, 1973 (CrPC) — Section 219Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts02 Feb 1996
Kanchana Vs R. Asokan
Madras High Court · (1997) CriLJ 1986 : (1996) 1 DMC 664 : (1996) 2 LW(Cri) 352 : (1997) 3 RCR(Criminal) 620
Constitution of India, 1950 — Article 15(3), 39Criminal Procedure Code, 1973 (CrPC) — Section 123(3), 125, 125(3)Penal Code, 1860 (IPC) — Section 494
High Courts02 Feb 1996
M/s Printo Stick and another Vs M.L. Oswal
Madras High Court · (1997) CriLJ 2122
Criminal Procedure Code, 1973 (CrPC) — Section 219Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts02 Feb 1996Dismissed
P. Raju alias Subramanian alias Devi Prasad Vs State by Station House Keeper
Madras High Court · (1996) 1 CTC 260
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401(5)
High Courts01 Feb 1996
Commissioner of Wealth Tax Vs M. Annai Jayabarathi and Others
Madras High Court · (1996) 222 ITR 757
High Courts01 Feb 1996
Controller of Estate Duty Vs Lucy Pandiaraj
Madras High Court · (1996) 222 ITR 623
Income Tax Act, 1961 — Section 28
High Courts01 Feb 1996Allowed
Seenivasa Thevar Vs State
Madras High Court · (1996) 2 LW(Cri) 624
Penal Code, 1860 (IPC) — Section 302, 341
High Courts01 Feb 1996
COMMISSIONER OF WEALTH TAX Vs M. ANNAI JAYABARATHI and Others
Madras High Court · (1997) 137 CTR 480
Finance Act, 1968 — Section 2(6)(d)Wealth Tax Act, 1957 — Section 5(1)(xxxii)
High Courts01 Feb 1996
Controller of Estate Duty Vs Lucy Pandiaraj Lucy Pandiaraj Vs Controller of Estate Duty
Madras High Court · (1996) 222 ITR 623
Income Tax Act, 1961 — Section 28
High Courts01 Feb 1996
Commissioner of Gift-tax Vs Sundaram Industries Ltd.
Madras High Court · (1996) 222 ITR 710
Gift Tax Act, 1958 — Section 26(1), 4, 6, 6(1)Income Tax Act, 1961 — Section 28Wealth Tax Act, 1957 — Section 7
High Courts01 Feb 1996
Commissioner of Gift Tax Vs Sundaram Industries Ltd.
Madras High Court · (1998) 232 ITR 757
Gift Tax Act, 1958 — Section 26, 4, 6, 6(1)Wealth Tax Act, 1957 — Section 7
High Courts01 Feb 1996
Grama Sabha of Kaverirajapuram Panchayat Village and Others Vs The State of Tamil Nadu and Others
Madras High Court · (1996) 1 MLJ 596
Tamil Nadu Panchayats Act, 1994 — Section 2(16), 255, 4, 4(1), 4(3)
High Courts31 Jan 1996
Henry Isidore Vs Commissioner of Income Tax
Madras High Court · (1996) 222 ITR 496
Income Tax Act, 1961 — Section 139, 139(2), 142(1), 271(1)
High Courts31 Jan 1996
Chinnayyan Vs Jayaraman
Madras High Court · AIR 1996 Mad 408
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 1, Order 8 Rule 6
High Courts31 Jan 1996
Council for Leather Exports Vs All India Small Scale Tanners and Exporters Association and Another
Madras High Court · (1996) 55 ECC 1
Constitution of India, 1950 — Article 226, 246, 265, 366
High Courts30 Jan 1996
Srimathy Vs Executive Engineer and Administrative Officer, Tirunelveli Housing Unit
Madras High Court · (1996) 1 MLJ 408
High Courts30 Jan 1996
Commissioner of Income Tax Vs Shankar Cottons
Madras High Court · (1997) 137 CTR 583 : (1996) 222 ITR 445
Income Tax Act, 1961 — Section 184Partnership Act, 1932 — Section 2, 30, 6
High Courts30 Jan 1996
English Electric Co. of India Ltd. Vs Commissioner of Income Tax
Madras High Court · (1997) 224 ITR 290
Income Tax Act, 1961 — Section 28
High Courts29 Jan 1996
Commissioner of Wealth Tax Vs Labh Kavar Bai
Madras High Court · (1999) 236 ITR 872
Income Tax Act, 1961 — Section 154, 28Wealth Tax Act, 1957 — Section 2, 27(3), 35, 5(1)