High Courts08 Feb 1996
Commissioner of Income Tax Vs Kalkulam Vilavancode Taluk Co-operative Marketing Society Ltd.
Madras High Court · (1998) 231 ITR 725
Income Tax Act, 1961 — Section 256(2), 37(1)
COURT ARCHIVE
Madras High Court judgments, 1996
1,274 judgments · page 57 of 64
High Courts08 Feb 1996
S.P. Sarangapani Vs The Assistance Director, Enforcement Directorate, Shastri Bhavan Haddows Road, Madras-6 and another
Madras High Court · (1996) CriLJ 4120
Foreign Exchange Regulation Act, 1973 — Section 2, 54Penal Code, 1860 (IPC) — Section 2
High Courts08 Feb 1996
M. Gopal Mudaliar (died) and Others Vs Thangammal and Others
Madras High Court · (1996) 2 CTC 213
Partition Act, 1893 — Section 4
High Courts07 Feb 1996Dismissed
A.J. Jawad Vs State Bank of Bikaner and Jaipur and Others
Madras High Court · (1996) 02 MAD CK 0157
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46A
High Courts07 Feb 1996
Senthilnathans Pharmaceuticals Vs Regional Provident Fund Commissioner
Madras High Court · (1996) 74 FLR 2304 : (1997) 1 LLJ 71
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16, 16(1), 17BIndustrial Disputes Act, 1947 — Section 25FF
High Courts07 Feb 1996Allowed
Varada Reddiar and Another Vs Jayachandran and Others
Madras High Court · (1996) 2 CTC 611 : (1996) 1 LW 559 : (1996) 1 MLJ 629
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts07 Feb 1996
Workmen of Tansi Structurals Vs Government of Tamil Nadu and others
Madras High Court · (1996) 74 FLR 2315 : (1997) 1 LLJ 626
Industrial Disputes Act, 1947 — Section 25, 25N(9)
High Courts07 Feb 1996
Commissioner of Income Tax Vs Seshasayee Bros. (P.) Ltd.
Madras High Court · (1996) 222 ITR 818
Income Tax Act, 1961 — Section 10(3), 144B, 2(47), 263, 28
High Courts06 Feb 1996
M. Patchirajan Vs Tamil Nadu Transport Department and Others
Madras High Court · (1996) 74 FLR 2576 : (1997) 1 LLJ 332
High Courts06 Feb 1996
K.S. Chidambaram Vs Gomathi Ammal and Others
Madras High Court · (1996) 2 MLJ 59
High Courts06 Feb 1996
D. Chellayyan Nadar and Another Vs Sulochana Thankachi and Others
Madras High Court · (1996) 2 LW 213 : (1996) 1 MLJ 570
High Courts06 Feb 1996
K.R.K. Natarajan Vs P. Kumar
Madras High Court · (1998) 1 CTC 305
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Feb 1996
N. Sukumaran Nair and Another Vs P. Narayanan
Madras High Court · (1996) 2 LW 40 : (1996) 2 MLJ 184
Contract Act, 1872 — Section 73
High Courts05 Feb 1996
Commissioner of Income Tax Vs C.J. Rathnaswamy
Madras High Court · (1997) 140 CTR 143 : (1997) 223 ITR 5
Income Tax Act, 1961 — Section 271(1)
High Courts05 Feb 1996Dismissed
S. Balambal Vs Sundaresan and Others
Madras High Court · (1996) 1 CTC 420
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 37(1)
High Courts05 Feb 1996
Commissioner of Income Tax Vs Wheel and Rim Co. of India Ltd.
Madras High Court · (1997) 225 ITR 648
Income Tax Act, 1961 — Section 36, 36(1), 36(2), 37, 37(1)
High Courts05 Feb 1996
Natesa Pathar (died) and others Vs Pakkirisamy Pathar and others
Madras High Court · AIR 1997 Mad 105 : (1996) 1 CTC 337
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7Transfer of Property Act, 1882 — Section 58
High Courts02 Feb 1996Allowed
Simson and 3 Others Vs State Inspector of Police, Tuticorin South
Madras High Court · (1996) 2 LW(Cri) 354
Madras Prohibition Act, 1937 — Section 4(1)(i)
High Courts02 Feb 1996Dismissed
Nagammal Vs Saravanan and 6 Others
Madras High Court · (1996) 2 LW(Cri) 622
Criminal Procedure Code, 1973 (CrPC) — Section 248(1)Penal Code, 1860 (IPC) — Section 148, 149, 427, 447, 451
High Courts02 Feb 1996Allowed
Varadarajulu Vs J.L. Sanjeevi (died) and Others
Madras High Court · (1996) 1 CTC 449
Pondicherry Occupants of Kudiyiruppu (Conferment of Ownership) Act, 1973 — Section 4, 5