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Madras High Court judgments, 1996

1,274 judgments · page 61 of 64

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High Courts19 Jan 1996Allowed

P.R. Ramachandran and Others Vs Tamil Nadu Water Supply and Drainage Board and Another

Madras High Court · (1996) 73 FLR 1548 : (1996) 1 LLJ 823 : (1996) 1 MLJ 415

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 25F
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High Courts19 Jan 1996

Commissioner of Income Tax Vs Lakshmi Industries (P.) Ltd.

Madras High Court · (1996) 222 ITR 36

Finance (No. 2) Act, 1977 — Section 2(7)Finance Act, 1978 — Section 2(7)
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High Courts19 Jan 1996Dismissed

G. Jothimani Nadar Vs Deputy Director of Enforcement

Madras High Court · (1996) 86 CompCas 614 : (1996) 55 ECC 47

Foreign Exchange Regulation Act, 1973 — Section 9(1)
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High Courts19 Jan 1996

Commissioner of Income Tax Vs M.S. Venkateswaran

Madras High Court · (1996) 222 ITR 163

Income Tax Act, 1961 — Section 10(2), 264, 28, 36(1)
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High Courts19 Jan 1996

Commissioner of Income Tax Vs Lakshmi Industries (P) Ltd.

Madras High Court · (1996) 222 ITR 36

Finance Act, 1977 — Section 2(7)Income Tax Act, 1961 — Section 24(2), 32A, 32A(1)Wealth Tax Act, 1957 — Section 5(1)
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High Courts19 Jan 1996

C.R. Mugundan and Others Vs Director General (Member Secretary), Indian Council of Medical Research and Others

Madras High Court · (1996) 1 LLJ 849 : (1996) 1 MLJ 523

Constitution of India, 1950 — Article 226
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High Courts19 Jan 1996

R. Kumar and Others Vs The State of Tamil Nadu and Others

Madras High Court · (1996) 2 LLJ 1 : (1996) 1 MLJ 393

Constitution of India, 1950 — Article 226, 229, 229(1)(2)Presidency Towns Insolvency (Madras Amendment) Act, 1943 — Section 77(1), 77(1)(1)
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High Courts19 Jan 1996Dismissed

K. Srinivasan Iyengar and Sons and Others Vs State by Inspector, Civil Supplies, CID

Madras High Court · (1996) 1 CTC 439 : (1996) 1 LW(Cri) 262

Criminal Procedure Code, 1973 (CrPC) — Section 161, 319, 482
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High Courts19 Jan 1996Dismissed

New India Assurance Company Vs The Food Corporation of India and Others

Madras High Court · (1996) 1 CTC 375 : (1996) 1 LW 518 : (1996) 1 MLJ 265

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High Courts19 Jan 1996Allowed

Muthiah Thevar and Others Vs Chellathai and Others

Madras High Court · (1996) 1 CTC 167

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18(2)
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High Courts19 Jan 1996Dismissed

Sumitra Devi Kedia Vs 15th Judge, Court of Small Causes, Madras and Others

Madras High Court · (1996) 01 MAD CK 0003

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226, 227Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 10(5), 11, 11(4), 18
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High Courts19 Jan 1996

Perumal Gounder and Others Vs Annamalai Gounder

Madras High Court · (1996) 1 LW 521 : (1996) 1 MLJ 344

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4
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High Courts18 Jan 1996

P. Paul James alias Paulus Vs P. Jesudas Cyril and Others

Madras High Court · (1996) 1 LW 437 : (1996) 1 MLJ 381

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
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High Courts18 Jan 1996

Saratha Ammal and Another Vs Ganiappa

Madras High Court · (1996) 1 LW 737 : (1996) 2 MLJ 154

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High Courts18 Jan 1996Dismissed

Salla Gurusamy Chetty Trust Vs Tamil Nadu Arya Vysya Maha Sabha (Madras District)

Madras High Court · (1996) 01 MAD CK 0092

Arbitration Act, 1940 — Section 39Civil Procedure Code, 1908 (CPC) — Order 13 Rule 7, Order 43 Rule 1(r), Order 8 Rule 2, 151, 96Constitution of India, 1950 — Article 225, 226
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High Courts18 Jan 1996

Inspector, Employees State Insurance Corporation, Madurai Vs A.L. Veerappan and Others

Madras High Court · (1997) 1 LW(Cri) 139

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High Courts18 Jan 1996Allowed

M. Kandasami Vs Tamil Nadu Electricity Board and Others

Madras High Court · (1996) 1 CTC 364

Constitution of India, 1950 — Article 226
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High Courts18 Jan 1996

Commissioner of Income Tax Vs Administrator General of Madras (For The Estate of Mrs. Ida L. Chambers)

Madras High Court · (1998) 234 ITR 351

Income Tax Act, 1961 — Section 168, 5, 57
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High Courts18 Jan 1996

Pappu Reddiar Vs T.K. Murugesa Udayar

Madras High Court · AIR 1996 Mad 270 : (1996) 1 MLJ 403

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)
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High Courts18 Jan 1996

Commissioner of Income Tax Vs K.S. Venkatasubbiah Reddiar

Madras High Court · (1996) 135 CTR 347 : (1996) 221 ITR 18

Income Tax Act, 1961 — Section 2(13), 28, 36(1)
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