High Courts06 Nov 1990
M.R. Arumugham Vs Velammal and Others
Madras High Court · (1991) 511 MLJ 1
Provincial Insolvency Act, 1920 — Section 6(b)
COURT ARCHIVE
Madras High Court judgments, 1990
964 judgments · page 9 of 49
High Courts05 Nov 1990
Kumaran Paper Products Vs State of Tamil Nadu
Madras High Court · (1991) 81 STC 420
Central Sales Tax Act, 1956 — Section 14Tamil Nadu General Sales Tax Act, 1959 — Section 3(2), 34
High Courts05 Nov 1990
State of Tamil Nadu Vs T.M.T. Drill (Private) Ltd.
Madras High Court · (1991) 82 STC 59
Tamil Nadu General Sales Tax Rules, 1959 — Rule 6(d)
High Courts05 Nov 1990
Vopak Pharmaceuticals Vs Union of India
Madras High Court · (1991) 52 ELT 377
Constitution of India, 1950 — Article 14, 19
High Courts05 Nov 1990
Commissioner of Income Tax Vs Balakrishna Textiles and others
Madras High Court · (1990) 89 CTR 224 : (1992) 193 ITR 361
Income Tax Act, 1961 — Section 143, 144, 147, 27(1), 271(1)
High Courts05 Nov 1990
The Commissioner, Coimbatore Municipal Electrical Undertaking Vs A.V. Poulose and Others
Madras High Court · (1991) 405 MLJ 1
Payment of Gratuity Act, 1972 — Section 1(3)
High Courts05 Nov 1990Allowed
Babu Litho Press Vs State of Tamil Nadu
Madras High Court · (2001) 124 STC 663
Tamil Nadu General Sales Tax Act, 1959 — Section 2, 7A
High Courts02 Nov 1990
Periasami Gounder (died) and Others Vs Chinnaraj Gounder and Others
Madras High Court · (1991) 2 LW 350 : (1991) 22 MLJ 1
Registration Act, 1908 — Section 77
High Courts02 Nov 1990Dismissed
Jayakar Fire Works and Another Vs Union of India (UOI) and Others
Madras High Court · (1993) 44 ECC 165
High Courts02 Nov 1990
P.T. Doraiswamy Vs F. Manoharlal and Another
Madras High Court · (1991) 298 MLJ 1
Civil Procedure Code, 1908 (CPC) — Section 151, 9
High Courts01 Nov 1990
T.N. Sivaraj Rahim Sakshi Fakhir Sahib Vs State of Tamil Nadu
Madras High Court · (1991) 190 ITR 393
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 17(4), 34, 4
High Courts01 Nov 1990
Rajarathinam Fire Works Vs Superintendent of C. Ex.
Madras High Court · (1993) 44 ECC 259 : (1991) 52 ELT 8
Constitution of India, 1950 — Article 226
High Courts01 Nov 1990
Saradha and Another Vs Swarnambiga Finance Corporation
Madras High Court · (1991) 387 MLJ 1
High Courts01 Nov 1990Dismissed
Madhurani Gupta and another Vs Shairu Bux Damani and another
Madras High Court · (1990) 11 MAD CK 0007
Partnership Act, 1932 — Section 4Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(iii), 10(3)(a)(iii), 10(3)(c), 10(3)(i)(iii), 2
High Courts31 Oct 1990
K.N. Ramakrishnan and Brothers and Others Vs Thammaraj
Madras High Court · (1991) 2 LW 600 : (1992) 1 MLJ 30
Cultivating Tenants Protection Act, 1955 — Section 3(i)Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(i)
High Courts31 Oct 1990
Swamambal Vs K. Thambal and 2 others
Madras High Court · (1990) 10 MAD CK 0060
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 43 Rule 1, Order 43 Rule 1(c), Order 9 Rule 13, Order 9 Rule 9
High Courts31 Oct 1990
M.S. Doraisami Iyer Vs A.R. Arunachalam Chettiar and others
Madras High Court · AIR 1991 Mad 275 : (1991) 1 MLJ 49
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts31 Oct 1990
Dr. (Mrs.) M.S. Dhowani Vs J. Ranganathan Second Income Tax Officer, City Circle-V
Madras High Court · (1992) 194 ITR 690
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 131(1A), 276, 276C, 276C(1), 276CC
High Courts31 Oct 1990
Rampal Singh Vs The Management of Central Institute of Plastic Engineering and Tools (CIPET) and Others
Madras High Court · (1991) 358 MLJ 1
Constitution of India, 1950 — Article 12, 14