High Courts01 Jan 1990
Raj Leathers Vs Secretary, Home Ministry
Madras High Court · (1990) 46 ELT 238
COURT ARCHIVE
Madras High Court judgments, 1990
964 judgments · page 49 of 49
High Courts01 Jan 1990
Bojaraj Textiles Mills Ltd. Vs Assistant Collector of C. Ex.
Madras High Court · (1990) 45 ELT 559
High Courts01 Jan 1990
J.B. Trading Corporation Vs Union of India
Madras High Court · (1990) 25 ECC 400 : (1990) 45 ELT 9
Constitution of India, 1950 — Article 19Customs Act, 1962 — Section 110, 111, 130, 2, 30
High Courts01 Jan 1990
Union of India Vs Chakra Tyres Limited
Madras High Court · (1991) 32 ECC 6 : (1990) 45 ELT 3
Central Excises and Salt Act, 1944 — Section 3, 37, 8Industries (Development and Regulation) Act, 1951 — Section 11