High Courts15 Nov 1990
Prathiba Engineering Industries Vs Assistant Collector of C. Ex.
Madras High Court · (1991) 52 ELT 381
Central Excises and Salt Act, 1944 — Section 11B
COURT ARCHIVE
Madras High Court judgments, 1990
964 judgments · page 7 of 49
High Courts15 Nov 1990
The Commissioner of the Regional Provident Fund, Tamil Nadu and Pondicherry States Vs P.G. Srinivasan and Another
Madras High Court · (1993) 1 MLJ 53
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts15 Nov 1990
State of Tamil Nadu Vs P.T. Marimuthu Chettiar
Madras High Court · (1992) 85 STC 253
Tamil Nadu General Sales Tax Act, 1959 — Section 12(3), 7(A)
High Courts14 Nov 1990
In Re: Jaideep and Govind Gautam Menon
Madras High Court · (1990) 11 MAD CK 0092
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 2Guardians and Wards Act, 1890 — Section 25, 3
High Courts14 Nov 1990
A.N. Krishnamoorthy Vs The Management of E.I.D. Parry (1) Ltd. Madras and Others
Madras High Court · (1990) 11 MAD CK 0084
Industrial Disputes Act, 1947 — Section 10, 10(1), 12(3)
High Courts14 Nov 1990
Goutam Menon Vs Sucharitha Gautam
Madras High Court · (1991) 212 MLJ 1
Guardians and Wards Act, 1890 — Section 23
High Courts14 Nov 1990
Computer Graphics Pvt. Ltd. Vs Union of India
Madras High Court · (1991) ECR 255 : (1991) 52 ELT 491
Central Excises and Salt Act, 1944 — Section 11, 2, 37B
High Courts14 Nov 1990
R.M. Venkatachalam Chettiar Vs M. Abdul Rahim Sahib and Another
Madras High Court · (1991) 546 MLJ 1
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 6
High Courts14 Nov 1990
S. Ramakrishnan and Others Vs Thangamuthu Nattar and Others
Madras High Court · (1991) 2 LW 36 : (1991) 16 MLJ 1
Specific Relief Act, 1963 — Section 6
High Courts14 Nov 1990
Cholan Roadways Corporation Ltd. Vs K. Nagarajan
Madras High Court · (1990) 11 MAD CK 0010
Constitution of India, 1950 — Article 226
High Courts14 Nov 1990Allowed
Gautam Menon Vs Sucharitha Gautam
Madras High Court · (1992) 1 DMC 79 : (1991) 2 LW 478 : (1991) 1 MLJ 212
Guardians and Wards Act, 1890 — Section 25, 3
High Courts13 Nov 1990
Alfred Swaminathan Vs State
Madras High Court · (1991) LW(Cri) 215
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 341
High Courts13 Nov 1990
Sundarambal and Others Vs Deivanaayagam and Others
Madras High Court · (1991) 1 LW 97 : (1991) 2 MLJ 199
Hindu Succession Act, 1956 — Section 6
High Courts13 Nov 1990
P. Dwaraknath Reddy Vs New India Maritime Agencies and Others
Madras High Court · (1991) 2 MLJ 118
Tamil Nadu Town and Country Planning Act, 1971 — Section 113
High Courts13 Nov 1990
D. Ponnusamy Vs The Deputy Registrar of Co-operative Societies and Others
Madras High Court · (1991) 366 MLJ 1
High Courts13 Nov 1990
Director of School Education, Madras and others Vs V. Gnanaraj and anothers
Madras High Court · AIR 1992 Mad 124 : (1991) 2 MLJ 45
Constitution of India, 1950 — Article 226
High Courts13 Nov 1990
The Director of School Education and Others Vs V. Gnanaraj and Others
Madras High Court · (1991) 2 MLJ 45
High Courts12 Nov 1990
K. Balarama Naidu and another Vs State of Tamil Nadu and others
Madras High Court · (1990) 11 MAD CK 0067
Tamil Nadu General Sales Tax Act, 1959 — Section 12(3), 19A
High Courts12 Nov 1990
Adhmarani Nachiyar and Another Vs Kumaragurubaramanandham and Another
Madras High Court · (1991) 394 MLJ 1
High Courts12 Nov 1990
K. Jamal Maideen Vs State of Tamil Nadu and Others
Madras High Court · (1991) 529 MLJ 1
Mines and Minerals (Development and Regulation) Act, 1957 — Section 8