High Courts12 Nov 1990
State Vs Syed and P. Ponnaiah
Madras High Court · (1991) LW(Cri) 63
Prevention of Food Adulteration Act, 1954 — Section 7(1)
COURT ARCHIVE
Madras High Court judgments, 1990
964 judgments · page 8 of 49
High Courts09 Nov 1990
B.P. Agraharam Co-operative Agricultural Bank Ltd., B.P. Agraharam Vs Veerappa Thevar and Others
Madras High Court · (1992) 1 LW 31 : (1992) 2 MLJ 479
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Section 14
High Courts09 Nov 1990
A. Madasamy Nadar Vs A.J. Khaja Nazamudeen and Others
Madras High Court · (1991) 532 MLJ 1
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(i), 10(2)(ii)(a)
High Courts09 Nov 1990
Commissioner of Income Tax Vs Nalli Silk Emporium and another
Madras High Court · (1991) 192 ITR 79
Income Tax Act, 1961 — Section 183, 184(7), 187, 189Partnership Act, 1932 — Section 42
High Courts09 Nov 1990
G. Packia Raj Vs P. Subbammal alias Susila Bai
Madras High Court · AIR 1991 Mad 319 : (1991) 1 MLJ 271
Christian Marriage Act, 1872 — Section 4Divorce Act, 1869 — Section 10, 17, 2, 22, 23Tamil Nadu Hindu Marriage Act, 1955 — Section 7A
High Courts09 Nov 1990
Commissioner of Income Tax Vs Aurofood Pvt. Ltd.
Madras High Court · (1990) 89 CTR 279 : (1991) 187 ITR 715
Income Tax Act, 1922 — Section 15CIncome Tax Act, 1961 — Section 37(1), 80J, 84
High Courts09 Nov 1990
Commissioner of Income Tax Vs Ramakrishna Mills (Cbe) Ltd.
Madras High Court · (1991) 190 ITR 516
High Courts09 Nov 1990
G. Annamalai and 8 others Vs T. Nagar Higher Secondary School and 3 others
Madras High Court · (1990) 11 MAD CK 0006
High Courts08 Nov 1990
Bimetal Bearings Ltd. Vs State of Tamil Nadu
Madras High Court · (1990) 11 MAD CK 0097
Tamil Nadu General Sales Tax Act, 1959 — Section 23, 3, 3(3), 3A, 5
High Courts08 Nov 1990
State of Tamil Nadu Vs Suguna Agencies
Madras High Court · (1991) 81 STC 33
Tamil Nadu General Sales Tax Act, 1959 — Section 3
High Courts08 Nov 1990
State of Tamil Nadu Vs Voltas Limited State of Tamil Nadu Vs Remington Rand of India Ltd.
Madras High Court · (1991) 81 STC 177
Central Sales Tax Act, 1956 — Section 5, 5(1), 5(2)
High Courts07 Nov 1990
A.P.S. Bahurudeen and Another Vs Antony and Others
Madras High Court · (1992) 1 LW 100 : (1992) 2 MLJ 563
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts07 Nov 1990
Velathal and Another Vs R.K. Ponnusamy and Another
Madras High Court · (1991) 1 LW 390 : (1991) 50 MLJ 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 49(2)
High Courts07 Nov 1990
Tamil Nadu Electricity Board Vs M/s. Hindustan Construction Company Ltd., P.N. Vedanayagam and A. Mohanakrishnan
Madras High Court · (1990) 11 MAD CK 0002
Arbitration Act, 1940 — Section 33, 9(b)
High Courts06 Nov 1990Allowed
D. Jayaraman Vs The Revenue Divisional Officer, Salem and The Appellate Authority (Principal, Subordinate Judge, Salem)
Madras High Court · (1990) 11 MAD CK 0093
High Courts06 Nov 1990
R. Ramachandran Vs R. Govindaraju
Madras High Court · (1992) 2 LW 460 : (1990) 2 MLJ 503
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Nov 1990
K. Govindan Nair Vs Hansraj Bothra
Madras High Court · (1991) 2 MLJ 40
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(c)
High Courts06 Nov 1990
P. Mariappan Vs The State of Tamil Nadu and Another
Madras High Court · (1990) 2 LW 655 : (1991) 427 MLJ 1
Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 9B
High Courts06 Nov 1990
Asia Tobacco Company Ltd. Vs Assistant Collector of C. Ex.
Madras High Court · (1991) 53 ELT 297
Central Excises and Salt Act, 1944 — Section 4
High Courts06 Nov 1990
Madurai Metal Industries Vs Union of India
Madras High Court · (1991) 34 ECC 187 : (1991) 33 ECR 466 : (1991) 52 ELT 495