High Courts29 Oct 1990
Dhanapal Vs State by Inspector of Police, Gobichettipalayam, P.S.
Madras High Court · (1991) LW(Cri) 73
Criminal Procedure Code, 1973 (CrPC) — Section 207Tamil Nadu Children Act, 1920 — Section 37
COURT ARCHIVE
Madras High Court judgments, 1990
964 judgments · page 10 of 49
High Courts29 Oct 1990
Chandrasekar. Vs State
Madras High Court · (1992) 1 ACC 100
Penal Code, 1860 (IPC) — Section 279, 337(2)
High Courts29 Oct 1990
Ramalakshmi and Others Vs State
Madras High Court · (1991) LW(Cri) 169
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 160
High Courts29 Oct 1990
Dhanapal Vs State by Inspector of Police, Gopichetipalayam, P.S.
Madras High Court · (1991) LW(Cri) 173
Criminal Procedure Code, 1973 (CrPC) — Section 207Tamil Nadu Children Act, 1920 — Section 37, 37(1)
High Courts26 Oct 1990
N.L. Adhinarayanan Vs D. Krishnamoorthy
Madras High Court · (1991) 34 MLJ 1
Civil Procedure Code, 1908 (CPC) — Section 115Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 25
High Courts26 Oct 1990
State of Tamil Nadu Vs Mount Mechanical Works Pvt. Ltd.
Madras High Court · (1990) 10 MAD CK 0051
Central Sales Tax Act, 1956 — Section 3Tamil Nadu General Sales Tax Act, 1959 — Section 38
High Courts26 Oct 1990
Controller of Estate Duty Vs Rm. Muthappan
Madras High Court · (1991) 189 ITR 760 : (1991) 1 LW 712
Estate Duty Act, 1953 — Section 64
High Courts26 Oct 1990
C. Laxmi Chand and L. Hemraj Vs State of Tamil Nadu and others
Madras High Court · (1991) CriLJ 1647
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 168, 169, 173, 438, 482Dowry Prohibition Act, 1961 — Section 3
High Courts26 Oct 1990
Commissioner of Income Tax Vs Bharath Auto Stores
Madras High Court · (1990) 90 CTR 177 : (1991) 188 ITR 477
Income Tax Act, 1961 — Section 256
High Courts26 Oct 1990
Commissioner of Income Tax Vs V. Ramaswamy Mudaliar. (Decd. by Legal Representatives)
Madras High Court · (1990) 90 CTR 36 : (1992) 196 ITR 939 : (1993) 66 TAXMAN 469
Income Tax Act, 1961 — Section 45, 48
High Courts26 Oct 1990
C. Arumughathan Vs S. Muthusami Naidu and Others
Madras High Court · (1991) 1 LW 63 : (1991) 2 MLJ 538
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts26 Oct 1990
Kandaswamy and Another Vs T.K. Ayyanan and Another
Madras High Court · (1991) 486 MLJ 1
High Courts25 Oct 1990
Muthuraman Vs State by Sub Inspector of Police, Crime Branch, Madars
Madras High Court · (1991) LW(Cri) 223
Criminal Procedure Code, 1973 (CrPC) — Section 173, 239, 91Penal Code, 1860 (IPC) — Section 420
High Courts25 Oct 1990Dismissed
S. Ratnakrishnan Vs Income Tax Appellate Tribunal
Madras High Court · (1992) 65 TAXMAN 232
Income Tax Act, 1961 — Section 254, 254(2), 64
High Courts25 Oct 1990
S. Ramkrishnan Vs Income Tax Appellate Tribunal
Madras High Court · (1991) 1 LW 686
Income Tax Act, 1961 — Section 254, 254(2), 64
High Courts25 Oct 1990
M. Karuppayi and another Vs State of Tamil Nadu
Madras High Court · (1991) CriLJ 1852
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 21, 22, 226
High Courts25 Oct 1990
State of Tamil Nadu Vs O.P. Aliyar
Madras High Court · (1990) 10 MAD CK 0001
Tamil Nadu General Sales Tax Act, 1959 — Section 3, 4, 5, 7A
High Courts24 Oct 1990
Rajayyan and Another Vs The District Collector, Kanyakumari Dt., The Asst. Commissioner, Excise and Prohibition, Nagarcoil and The Excise Inspector
Madras High Court · (1990) 10 MAD CK 0065
High Courts24 Oct 1990
Simpson and Company Ltd. Vs Employees State Insurance Corporation
Madras High Court · (1990) 10 MAD CK 0009
Employees State Insurance Act, 1948 — Section 2(22), 75, 77
High Courts22 Oct 1990
State of Tamil Nadu Vs M.S. Venkatasamy Raja
Madras High Court · (1990) 10 MAD CK 0083
Tamil Nadu General Sales Tax Act, 1959 — Section 16