High Courts18 Sept 1987
V. Jayakannan and Others Vs V.K. Sampath alias V.K. Sampathkumar
Madras High Court · (1991) 2 MLJ 77
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A
COURT ARCHIVE
Madras High Court judgments, 1987
534 judgments · page 9 of 27
High Courts17 Sept 1987Allowed
Venkateswara and Co. Vs Deputy Commercial Taxes Officer
Madras High Court · (2003) 133 STC 606
Tamil Nadu General Sales Tax Act, 1959 — Section 16
High Courts16 Sept 1987Allowed
In Re: P. Ramu
Madras High Court · (1988) LW(Cri) 61
Essential Commodities Act, 1955 — Section 7(1)(a)(ii)
High Courts16 Sept 1987
Sundari Ammal Vs Thilakavathi Ammal and Others
Madras High Court · AIR 1988 Mad 183 : (1988) 1 LW 205 : (1988) 1 MLJ 368
Hindu Minority and Guardianship Act, 1956 — Section 12, 6, 8, 9
High Courts16 Sept 1987
Annamalai Vs Assistant Commissioner (C.T.), Kancheepuram and Another
Madras High Court · (1987) 09 MAD CK 0017
Tamil Nadu Entertainments Tax Act, 1939 — Section 4, 5
High Courts16 Sept 1987
Kunchidapatham and Others Vs Dhanalakshmy Bus Service and Another
Madras High Court · (1988) 1 ACC 449 : (1988) 1 LW 46
High Courts15 Sept 1987
Province of Madras Vs Jaithoon Bibi and Others
Madras High Court · (1988) ACJ 855 : (1988) 1 LW 378 : (1988) 1 MLJ 80
High Courts15 Sept 1987
G. Gopalakrishnan and Another Vs Deputy Commissioner of Commercial Taxes, Salem and Others
Madras High Court · (1988) 70 STC 293
High Courts14 Sept 1987
Chairman, Neyveli Lignite Corporation Vs Nayathan and Others
Madras High Court · (1988) 2 ACC 141 : (1989) ACJ 95
High Courts14 Sept 1987Dismissed
C.M. Visalakshi and Others Vs K. Kuppusamy and Others
Madras High Court · AIR 1989 Mad 27
Advocates Act, 1961 — Section 32
High Courts11 Sept 1987
G. Ramaiah Kandiar Vs Additional Director, Enforcement
Madras High Court · (1989) 66 CompCas 283 : (1988) 17 ECC 178 : (1988) 1 LW 536
Foreign Exchange Regulation Act, 1947 — Section 10
High Courts11 Sept 1987
Agro Engineering Service Co-operative Centre Limited Vs Govindammal and Others
Madras High Court · (1988) 1 ACC 21 : (1988) ACJ 482
High Courts11 Sept 1987
T.N. Noor Mohammed Vs S.V. Govindarajan
Madras High Court · (1987) 09 MAD CK 0048
Civil Procedure Code, 1908 (CPC) — Section 11, 80Presidency Small Cause Courts Act, 1882 — Section 41Transfer of Property Act, 1882 — Section 11
High Courts11 Sept 1987
Krisknaswami Naicker Vs Vasudevan and others
Madras High Court · (1987) 09 MAD CK 0046
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Partnership Act, 1932 — Section 19, 19(2)(c)
High Courts11 Sept 1987Dismissed
Ramaiah Vs State
Madras High Court · (1987) 09 MAD CK 0043
Essential Commodities Act, 1955 — Section 7(1)(a)(ii)
High Courts11 Sept 1987
Indira and Others Vs Vinayagam Chettiar
Madras High Court · (1988) 2 LW 454 : (1989) 1 MLJ 186
High Courts11 Sept 1987
S. Rosely Vs Lazar Nadar and Others
Madras High Court · (1988) 2 LW 64 : (1988) 1 MLJ 338
High Courts11 Sept 1987
Muniammal Vs Sakkubai and Another
Madras High Court · AIR 1988 Mad 241 : (1987) 100 LW 1191
Civil Procedure Code, 1908 (CPC) — Section 148, 151
High Courts11 Sept 1987
Govindasami Padayachi (dead) and Others Vs Boorasami Padayachi (dead) and others
Madras High Court · (1987) 09 MAD CK 0009
Evidence Act, 1872 — Section 32(6), 55
High Courts10 Sept 1987
Sadhanandhan Vs Leelavathy
Madras High Court · (1988) 1 LW 384 : (1988) 1 MLJ 122