COURT ARCHIVE

Madras High Court judgments, 1987

534 judgments · page 8 of 27

High Courts25 Sept 1987Allowed

M. Ramaswamy and another Vs Sub-Divisional Magistrate/Sub-Collector, Coimbatore, and 11 others

Madras High Court · (1988) LW(Cri) 62

Air (Prevention and Control of Pollution) Act, 1981 — Section 17(1)(g), 19, 21(5), 22, 23Criminal Procedure Code, 1973 (CrPC) — Section 133, 133(1), 133(1)(b), 134, 138Penal Code, 1860 (IPC) — Section 133(1), 188, 268, 278, 291

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High Courts24 Sept 1987

The Vysya Bank Limited Vs Indian Bank

Madras High Court · (1988) 1 LW 279 : (1987) 2 MLJ 390

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High Courts24 Sept 1987

Jeeva Pandian Vs M. Iyyaswamy Thevar and Others

Madras High Court · (1988) 1 LW 170 : (1988) 2 MLJ 295

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High Courts24 Sept 1987

The Vysya Bank Ltd., Madras Vs Indian Bank, Madras

Madras High Court · AIR 1988 Mad 256

Negotiable Instruments Act, 1881 (NI) — Section 131

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High Courts23 Sept 1987

Delhi Properties and Building Society Pvt. Ltd. Vs The State of Tamil Nadu

Madras High Court · (1989) 2 MLJ 66

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High Courts23 Sept 1987

Chinna Gounder Vs Ramaswami Gounder and others

Madras High Court · (1987) 09 MAD CK 0023

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High Courts22 Sept 1987

Muthuswamy Thevar (Died) and Others Vs Director of Land Reforms Board of Revenue (Land Reforms)

Madras High Court · (1989) 2 LW 72 : (1989) 2 MLJ 272

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High Courts22 Sept 1987Dismissed

Life Insurance Corporation of India Vs G. Palanivelu and Others

Madras High Court · (1988) ACJ 946

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High Courts22 Sept 1987

Arumuga Thevar and Others Vs Govinda Thevar and Others

Madras High Court · (1989) 2 MLJ 255

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High Courts22 Sept 1987

Boyot Selvacarassou rep. by power agent Boyot Virappan Vs Perumal

Madras High Court · (1987) 09 MAD CK 0010

Civil Procedure Code, 1908 (CPC) — Section 151Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 12, 13, 52

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High Courts22 Sept 1987

Life Insurance Corporation of India, Southern Zonal Office, L.I.C. Buildings, Anna Road, Madras-600002 Vs G. Palanivelu and 4 others

Madras High Court · (1988) ACJ 946

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High Courts21 Sept 1987

Employees State Insurance Corporation Vs Nambisans D.V. Dairy Farm, A Partnership Firm

Madras High Court · (1988) 1 LW 467 : (1988) 1 MLJ 179

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High Courts21 Sept 1987

K. Ganesh Vs State of Tamil Nadu

Madras High Court · (1988) 68 STC 84

Tamil Nadu General Sales Tax Act, 1959 — Section 36, 38

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High Courts21 Sept 1987Dismissed

G. Gopalaswamy Vs Nagarajan and 2 others

Madras High Court · (1987) 09 MAD CK 0012

Criminal Procedure Code, 1973 (CrPC) — Section 451

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High Courts21 Sept 1987

Sivagurunathan and Another Vs Balasubramanian

Madras High Court · (1987) 09 MAD CK 0005

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High Courts21 Sept 1987Dismissed

M/s. While Brothers Vs G. Kailasam

Madras High Court · (1987) 09 MAD CK 0002

Limitation Act, 1963 — Section 12, 12(2), 14, 4, 5Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(c), 19

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High Courts21 Sept 1987

Tiruppur Textiles (P) Ltd. Vs E.S.I. and Others

Madras High Court · (1989) 1 ACC 71 : (1988) 2 LW 172

Employees State Insurance Act, 1948 — Section 2(5), 2(8), 2(9), 2(9)(1), 2(9)(b)Workmens Compensation Act, 1923 — Section 19, 30

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High Courts19 Sept 1987

Ramakrishna and Bros., a partnership firm thro one of its partners, M. Paramasivam and Others Vs T.P.N. Manickavalli

Madras High Court · (1989) 1 MLJ 404

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High Courts18 Sept 1987

M. Jaya Kumar Vs The Pallavan Transport Corporation

Madras High Court · (1988) 1 ACC 5

Penal Code, 1860 (IPC) — Section 304A

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High Courts18 Sept 1987Dismissed

Janakiammal and Others Vs P.A.K. Natarajan and Others

Madras High Court · AIR 1989 Mad 88 : (1988) 1 LW 416

Civil Procedure Code, 1908 (CPC) — Section 100, 101Partition Act, 1893 — Section 4, 4(2)Transfer of Property Act, 1882 — Section 44(2)

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