High Courts29 Oct 1987
Vijaya Bank Limited Vs United Commercial Bank and Others
Madras High Court · (1988) 2 LW 368 : (1988) 2 MLJ 186
COURT ARCHIVE
Madras High Court judgments, 1987
534 judgments · page 6 of 27
High Courts28 Oct 1987
Laxminarayani Ammal and Others Vs A.M. Tarabai Ammal
Madras High Court · (1988) 1 LW 339 : (1988) 1 MLJ 153
High Courts28 Oct 1987
Rajalakshmi and Others Vs Venkatesan and Others
Madras High Court · (1988) 1 MLJ 196
High Courts28 Oct 1987
Sharfunisa Bi Vs Ameena Bi Ammal
Madras High Court · (1987) 10 MAD CK 0003
Evidence Act, 1872 — Section 92
High Courts28 Oct 1987
Sakunthala Vs 1. V. Sivaram 2. M. Vinayagam 3. R. Rathnavel Chettiar 4. R. Navaneethammal (Respondents. 3 and 4 impleaded as party respondents as per order dated 20.5.1985 in C.M.P. No. 5008(1984)
Madras High Court · (1987) 10 MAD CK 0002
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, Order 23 Rule 1, Order 23 Rule 3Hindu Adoptions and Maintenance Act, 1956 — Section 19Transfer of Property Act, 1882 — Section 52
High Courts26 Oct 1987
N.S. Doshi and Company Vs P. Ganesan
Madras High Court · (1988) 1 LW 433 : (1988) 2 MLJ 115
High Courts23 Oct 1987
Muthulakshmi and others Vs Pongiammal Gounder
Madras High Court · (1987) 10 MAD CK 0031
High Courts23 Oct 1987Dismissed
Kannammal Vs A.S. Kasim and Others
Madras High Court · (1987) 10 MAD CK 0020
Motor Vehicles Act, 1939 — Section 110, 110A, 110F, 2(24), 95(1)Penal Code, 1860 (IPC) — Section 304A
High Courts23 Oct 1987Dismissed
Kannammal Vs A.S. Kasim and others
Madras High Court · (1987) 10 MAD CK 0001
Constitution of India, 1950 — Article 26(b)Penal Code, 1860 (IPC) — Section 304A
High Courts22 Oct 1987
A. Giridhar and another Vs A. Suresh and others
Madras High Court · (1987) 10 MAD CK 0033
Civil Procedure Code, 1908 (CPC) — Section 120, 16, 17, 20
High Courts22 Oct 1987
C. Thangaswamy Nadar Vs Pappa and Others
Madras High Court · (1988) 2 LW 223 : (1988) 2 MLJ 385
High Courts20 Oct 1987
Thirumalayappan represented by guardian mother Sivagnana Vadivu Ammal Vs The Authorised Officer, (Land Reforms)
Madras High Court · (1988) 1 LW 41 : (1989) 1 MLJ 33
High Courts20 Oct 1987
M. Periasamy Vs C.S. Govindasamy and Another
Madras High Court · (1988) 1 LW 596 : (1988) 2 MLJ 109
High Courts20 Oct 1987
Thimiae Gowder Vs K. R. Kannappan and Another
Madras High Court · AIR 1988 Mad 320 : (1988) 1 LW 60
Tamarind Pantheist (Conduct of Election of Chairman of Pinhead Union Councils and Presidents and Members of Pantheist) Rules, 1978 — Rule 11(3), 14(3)Thailand Pantheist Act, 1958 — Section 22, 30(19)
High Courts19 Oct 1987Dismissed
Peria Chelladurai and Chinna Chelladurai Vs State
Madras High Court · (1987) LW(Cri) 497
Criminal Procedure Code, 1973 (CrPC) — Section 218, 218(1), 220, 220(1), 482Penal Code, 1860 (IPC) — Section 307, 427, 452, 459, 506(ii)
High Courts16 Oct 1987
Thangavelu Udayar Vs Paramasivam and Others
Madras High Court · (1988) 1 LW 414 : (1988) 1 MLJ 398
High Courts16 Oct 1987Partly Allowed
Ramachandra Iyer Vs Vadivelu
Madras High Court · AIR 1989 Mad 75 : (1988) 1 LW 65 : (1987) 2 MLJ 256
Limitation Act, 1963 — Section 18
High Courts16 Oct 1987
M. Selvaraj Vs P. Kumariah and Others
Madras High Court · (1987) 10 MAD CK 0009
High Courts15 Oct 1987
New India Assurance Co. Ltd. Vs Parvathy Ammal and Others
Madras High Court · (1988) 2 ACC 494 : (1989) ACJ 114
Motor Vehicles Act, 1939 — Section 103A
High Courts14 Oct 1987
Murugaiya Konar and Others Vs Daniel Nursing Home
Madras High Court · (1988) 1 LW 382 : (1988) 1 MLJ 121
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 11