COURT ARCHIVE

Madras High Court judgments, 1987

534 judgments · page 27 of 27

High Courts07 Jan 1987

Sankaracharyar Mutt Vs State of Tamil Nadu. (Commissioner of Agricultural Income Tax)

Madras High Court · (1988) 170 ITR 229 : (1987) 100 LW 558

Income Tax Act, 1961 — Section 10(1), 10(23C), 11, 11(1), 12Tamil Nadu Agricultural Income Tax Act, 1955 — Section 4

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High Courts06 Jan 1987Allowed

Shanmugham Vs Krishna Ramasami and others

Madras High Court · (1987) LW(Cri) 138

Criminal Procedure Code, 1973 (CrPC) — Section 204, 204(1), 204(4), 244, 244(1)Penal Code, 1860 (IPC) — Section 309, 379, 397

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High Courts05 Jan 1987

Mohammad Farook and Others Vs The State of Tamil Nadu and Another

Madras High Court · (1987) 100 LW 1078 : (1987) 2 MLJ 282

Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Act, 1963 — Section 9

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High Courts05 Jan 1987

The State of Tamil Nadu Vs Everest Trading Co.

Madras High Court · (1987) 67 STC 148

Tamil Nadu General Sales Tax Act, 1959 — Section 55, 55(1)

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High Courts05 Jan 1987

Deputy Commissioner (CT), Coimbatore Division, Coimbatore Vs Pankaja Mills

Madras High Court · (1989) 43 ELT 259

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High Courts01 Jan 1987

Alco Industries Vs Collector of Central Excise, Madras and Another

Madras High Court · (1988) 17 ECC 99 : (1988) 15 ECR 178 : (1987) 32 ELT 279

Central Excises and Salt Act, 1944 — Section 2, 33

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High Courts01 Jan 1987

English Electric Company of India Ltd. Vs Assistant Collector of Central Excise Madras and Others

Madras High Court · (1986) 7 ECC 50 : (1987) 32 ELT 643

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High Courts01 Jan 1987

George Thangiah, M/s. Deccan Studios, Bangalore Vs Union of India and Others

Madras High Court · (1988) 15 ECC 13 : (1988) 15 ECR 201 : (1987) 32 ELT 627

Constitution of India, 1950 — Article 226

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High Courts01 Jan 1987

Standard Electric Appliance Vs Government of India and Others

Madras High Court · (1987) 32 ELT 338

Central Excises and Salt Act, 1944 — Section 35

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High Courts01 Jan 1987

Asma Nachiar and Others Vs Union of India and Others

Madras High Court · (1987) 13 ECC 281 : (1987) 32 ELT 71

Gold (Control) Act, 1968 — Section 12, 16(11), 16(3), 16(5), 2

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High Courts01 Jan 1987

M.K.S. Abubacker Vs Secretary to Government of India, Ministry of Finance New Delhi Land Others

Madras High Court · (1987) 32 ELT 640

Customs Act, 1962 — Section 115(2)

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High Courts01 Jan 1987

Seshasayee Paper Land Board Ltd. Vs Union of India and Others

Madras High Court · (1987) 01 MAD CK 0025

Central Excises and Salt Act, 1944 — Section 4, 4(4)

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High Courts01 Jan 1987

Devar Sugar and Abkari Co. Ltd., Madras Vs Additional Secretary to Government of India and Others

Madras High Court · (1987) 01 MAD CK 0021

Central Excises and Salt Act, 1944 — Section 2

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High Courts01 Jan 1987

M.R.F. Limited Vs Union of India and Others

Madras High Court · (1987) 32 ELT 465

Central Excises and Salt Act, 1944 — Section 11CCustoms Tariff Act, 1975 — Section 3(1)

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