High Courts20 Jan 1987
G. Subashini and Another Vs P. Lakshmi Bai
Madras High Court · (1987) 100 LW 489 : (1987) 2 MLJ 107
COURT ARCHIVE
Madras High Court judgments, 1987
534 judgments · page 26 of 27
High Courts20 Jan 1987
The State of Tamil Nadu Vs Balanja Industries
Madras High Court · (1989) 72 STC 220
Tamil Nadu General Sales Tax Act, 1959 — Section 12(3)
High Courts19 Jan 1987
R. Kannan Adityan and Another Vs B.S. Adityan and Others
Madras High Court · (1987) 100 LW 877 : (1988) 2 MLJ 123
High Courts13 Jan 1987
M.H. Ravindranath and Another Vs M.L. Hanumantha Rao and Others
Madras High Court · AIR 1988 Mad 177 : (1987) 100 LW 606 : (1987) 2 MLJ 384
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts13 Jan 1987
I.M.H. Ravindaranath and Another Vs M.L. Hanumantha Rao and Another
Madras High Court · (1987) 100 LW 606 : (1987) 2 MLJ 384
High Courts13 Jan 1987
Income Tax Officer Vs Balaji Chit Funds and Others
Madras High Court · (1988) 69 CTR 171 : (1988) 170 ITR 12 : (1988) 38 TAXMAN 47
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 276, 277
High Courts12 Jan 1987
Annasami Pandian and others Vs The District Revenue Officer, Ramanathapuram at Madurai and Others
Madras High Court · (1987) 01 MAD CK 0061
High Courts12 Jan 1987
Selvaraj Vs K. Mumtaz Begum
Madras High Court · AIR 1987 Mad 261 : (1987) 100 LW 510 : (1987) 2 MLJ 27
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(1), 10(3)
High Courts12 Jan 1987
Madras Boat Club Vs The Government of Tamil Nadu and The Employees State Insurance Corporation
Madras High Court · (1987) 01 MAD CK 0007
Employees State Insurance Act, 1948 — Section 1(5), 2, 2(12), 75
High Courts09 Jan 1987Dismissed
V. Balasubramanian Vs The E.I.D. Parry (India) Ltd.
Madras High Court · (1987) 01 MAD CK 0060
Companies Act, 1956 — Section 630
High Courts09 Jan 1987Dismissed
K. Bhimraj and others Vs State of Tamil Nadu
Madras High Court · (1987) LW(Cri) 312
Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 18, 18(b), 18A, 19(3), 32
High Courts09 Jan 1987
Mangalathammal Vs Marimuthu Thevar and Others
Madras High Court · (1987) 01 MAD CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 397(1), 397(3), 482
High Courts09 Jan 1987
Podikutty and Others Vs N. Rahiath Beevi and Others
Madras High Court · (1987) 100 LW 850 : (1987) 2 MLJ 431
High Courts09 Jan 1987
Balkees Beevi and another Vs Noorjahan Beevi and 5 others
Madras High Court · (1987) 01 MAD CK 0006
High Courts09 Jan 1987
Mangammal Chathyram, Vadalur Vs The Land Tribunal (District Revenue Officer) Thanjavur and The Authorised Officer, Land Reforms, Villupuram
Madras High Court · (1987) 01 MAD CK 0003
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts09 Jan 1987
Selvaraj Vs State and another
Madras High Court · (1987) LW(Cri) 61
Criminal Procedure Code, 1973 (CrPC) — Section 154, 157(2), 173, 173(2)(i)(b), 173(2)(ii)Penal Code, 1860 (IPC) — Section 147, 154, 157, 324, 380
High Courts08 Jan 1987Dismissed
Standard Electric Appliances Vs The Addl. Secretary to Government of India and Others
Madras High Court · (1988) 17 ECC 162
Central Excises and Salt Act, 1944 — Section 35
High Courts07 Jan 1987
Hindustan Import Export Corporation Vs State of Tamil Nadu
Madras High Court · (1988) 69 STC 195
Tamil Nadu General Sales Tax Act, 1959 — Section 13(5), 22, 22(1), 22(2), 3
High Courts07 Jan 1987
Southern Automatic Industries (P) Ltd. Vs Assistant Collector of Central Excise, Madras and Another
Madras High Court · (1987) 12 ECC 232 : (1987) 11 ECR 628 : (1987) 30 ELT 693