High Courts09 Feb 1987
Radhakrishna Mudaliar Vs Chinnammal and Others
Madras High Court · (1987) 02 MAD CK 0016
Transfer of Property Act, 1882 — Section 92
COURT ARCHIVE
Madras High Court judgments, 1987
534 judgments · page 24 of 27
High Courts05 Feb 1987
Surajmal Sowcar and Sons Vs Arokia Mary
Madras High Court · AIR 1987 Mad 278 : (1987) 100 LW 504 : (1987) 2 MLJ 50
Tamil Nadu Buildings (Lease and Rent Control) (Amendment) Act, 1973 — Section 10(2), 10(8)
High Courts04 Feb 1987
S.V. Saminatha Naidu Vs L. Muthuswamy Chettiar and Another
Madras High Court · (1989) 1 LW 380 : (1989) 1 MLJ 257
High Courts04 Feb 1987
K.M.S.K. Rabindranath (Died) Vs S. Bakyam Pillai
Madras High Court · AIR 1988 Mad 358 : (1987) 100 LW 840
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts03 Feb 1987
Venkateswara Metal Industries Vs The State of Tamil Nadu
Madras High Court · (1989) 74 STC 304
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 14, 15, 16, 31(3)
High Courts03 Feb 1987
Padmanabhan Vs Bama
Madras High Court · (1988) CriLJ 1386 : (1990) 2 RCR(Criminal) 466
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 127
High Courts03 Feb 1987Dismissed
Spencer Consumer Products and Services Ltd. Vs Collector of Central Excise
Madras High Court · (1988) 34 ELT 19
Central Excises and Salt Act, 1944 — Section 35F
High Courts02 Feb 1987
S.M.D. Fizuddin Vs Accommodation Controller, Collector of Madras
Madras High Court · AIR 1988 Mad 364 : (1987) 100 LW 340 : (1987) 2 MLJ 329
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 3
High Courts02 Feb 1987
K. Vasantha and Others Vs Venugopal Achari and Others
Madras High Court · (1987) 2 ACC 317 : (1988) ACJ 196 : (1987) 100 LW 563 : (1987) 2 MLJ 35
High Courts02 Feb 1987Dismissed
Masilamani Vs G. Ranganathan and K. Panneerselvam
Madras High Court · (1987) 02 MAD CK 0004
High Courts30 Jan 1987
Srinivasalu and Another Vs Krishnammal and Others
Madras High Court · (1987) 100 LW 666 : (1987) 2 MLJ 33
Limitation Act, 1963 — Section 5
High Courts30 Jan 1987
The Assistant Commissioner, Hindu Religiousand Charitable Endowment, Salem and Others Vs Nattainai K.S. Ellappa Mudaliar and Others
Madras High Court · AIR 1987 Mad 187 : (1987) 100 LW 240 : (1988) 1 MLJ 3
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Constitution of India, 1950 — Article 26
High Courts30 Jan 1987
The Assistant Commissioner, Hindu Religious and Charitable Endowment and Others Vs Nattanmai K.S. Ellappa Mudaliar and Others
Madras High Court · (1988) 1 MLJ 8
High Courts30 Jan 1987
Ganapathy and Others Vs A. Kandaswaini Chettiar and Others
Madras High Court · (1987) 01 MAD CK 0005
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a), 10(3)(c), 14(1)(a), 8(5), 9(3)
High Courts29 Jan 1987
Sakthi Charities Vs Commissioner of Income Tax
Madras High Court · (1990) 182 ITR 483
Income Tax Act, 1961 — Section 11
High Courts29 Jan 1987
Commissioner of Income Tax Vs Indian Metal and Metallurgical Corporation
Madras High Court · (1990) 182 ITR 460
Income Tax Act, 1961 — Section 256(1)
High Courts28 Jan 1987
Haridas Girdhardas (Died) and Others Vs V. Sivarama Subramanian and Others
Madras High Court · (1989) 1 LW 184 : (1989) 1 MLJ 313
High Courts28 Jan 1987
Kumudini Subhan and Another Vs Commissioner of Income Tax Meena Kumari Mohnot and Another Vs Commissioner of Income Tax S.K. Bandari and Another Vs Commissioner of Income Tax N. Mani and Others Vs Commissioner of Income Tax N.K. Mohnot and Others Vs Commissioner of Income Tax M.A. Subban and Another Vs Commissioner of Income Tax
Madras High Court · (1992) 198 ITR 390
Income Tax Act, 1961 — Section 132(4), 136, 143(2), 271(1), 273
High Courts27 Jan 1987
N.A. Suyambulingam Vs V.K. Swaminathan and Another
Madras High Court · (1988) 1 LW 368 : (1988) 1 MLJ 132
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 9