High Courts13 Mar 1987
Ashok Kumar Goyal Vs Manager, E.S.I. Corporation, Madras
Madras High Court · (1988) CriLJ 1084
Criminal Procedure Code, 1973 (CrPC) — Section 401(3)
COURT ARCHIVE
Madras High Court judgments, 1987
534 judgments · page 22 of 27
High Courts13 Mar 1987
Ashok Kumar Goyal Vs Manager, E.S.I Corporatoin
Madras High Court · (1988) CriLJ 1084
Employees State Insurance Act, 1948 — Section 85(e), 85(g)
High Courts13 Mar 1987
A. Thangavel Vs A. Mariappan
Madras High Court · (1987) 03 MAD CK 0008
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3A, 115, 39Constitution of India, 1950 — Article 227
High Courts12 Mar 1987Allowed
P.S.N. Badrudeen Vs Mrs. Selvam Raj Kennet and Another
Madras High Court · (1987) 03 MAD CK 0035
High Courts12 Mar 1987Allowed
Dakshnamurthy, In re; etc., Viswanathan (Juvenile) and Munusamy (Juvenile)
Madras High Court · (1988) LW(Cri) 31
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 302, 304, 326
High Courts12 Mar 1987
Tnanikachalam and Another Vs Official Receiver, Chengalpattu and Another
Madras High Court · AIR 1988 Mad 272 : (1988) 1 LW 530
Provincial Insolvency Act, 1920 — Section 28, 28(2)
High Courts12 Mar 1987
A. Subbiah Vs Deputy Secretary to the Government of Tamilnadu, Social Welfare Dept., Madras
Madras High Court · AIR 1988 Mad 355
Land Acquisition Act, 1894 — Section 6
High Courts11 Mar 1987Dismissed
State by Public Prosecutor Vs Subramanian (A-1)
Madras High Court · (1987) LW(Cri) 288
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 409
High Courts11 Mar 1987
T.K. Sundaram Vs The Cooperative Sugars Ltd.
Madras High Court · AIR 1988 Mad 167 : (1987) 100 LW 726
Civil Procedure Code, 1904 — Section 34, 9Contract Act, 1872 — Section 74
High Courts11 Mar 1987
State Vs Subramanian (A-1)
Madras High Court · (1988) CriLJ 1403
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 21, 406, 409
High Courts09 Mar 1987
Official Liquidator, Radel Services P. Ltd. Vs Southern Screws P. Ltd.
Madras High Court · (1987) 03 MAD CK 0049
Companies Act, 1956 — Section 186, 391, 446, 446(2), 449Limitation Act, 1963 — Article 137, 18Transfer of Property Act, 1882 — Section 3
High Courts06 Mar 1987
Ramanathapuram District Consumers' Co-operative Wholesale Stores Ltd. Vs S. Balasubramanian and Another
Madras High Court · (1987) 100 LW 861 : (1987) 2 MLJ 274
High Courts06 Mar 1987Dismissed
Ayyadurai and others and Dr. Vijayan and others Vs State by Sub Inspector of Police, Eraniel Police Station, Eraniel, Kanyakumari District and another
Madras High Court · (1988) LW(Cri) 124
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 427, 506
High Courts05 Mar 1987
S.T. Daniel Vs Y. Davidson
Madras High Court · AIR 1988 Mad 357 : (1987) 100 LW 745
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 13
High Courts05 Mar 1987Dismissed
M. Ramaswamy Vs Lakshmi Raman and others
Madras High Court · (1988) LW(Cri) 76
Penal Code, 1860 (IPC) — Section 427, 441, 448
High Courts04 Mar 1987Dismissed
Alagirisamy Vs Uthiram Pillai and Krishnan
Madras High Court · (1988) LW(Cri) 421
Penal Code, 1860 (IPC) — Section 464, 465, 467, 468, 471Transfer of Property Act, 1882 — Section 3
High Courts04 Mar 1987Dismissed
Chinnapaiyan and Thangavlu Vs Palaniappan
Madras High Court · (1987) 03 MAD CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 300
High Courts04 Mar 1987Allowed
Durgai Ammal Vs R.T. Mani
Madras High Court · (1987) 03 MAD CK 0040
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21, Order 41 Rule 22, 115
High Courts03 Mar 1987
V.M. Rao Vs Parameswari Ammal and Others
Madras High Court · AIR 1988 Mad 230 : (1987) 100 LW 1080
Guardians and Wards Act, 1890 — Section 27Hindu Minority and Guardianship Act, 1956 — Section 8Registration Act, 1908 — Section 47
High Courts03 Mar 1987
J. Ayyadurai Vs J.S. Baliah Nadar
Madras High Court · (1987) 03 MAD CK 0005
Contract Act, 1872 — Section 182