Periaswami and Others Vs The Government of Tamil Nadu
Madras High Court · (1987) 100 LW 698 : (1987) 2 MLJ 252
COURT ARCHIVE
534 judgments · page 20 of 27
Madras High Court · (1987) 100 LW 698 : (1987) 2 MLJ 252
Madras High Court · (1990) 2 ACC 562
Madras High Court · (1987) 2 ACC 385 : AIR 1988 Mad 109 : (1987) 100 LW 768 : (1987) 2 MLJ 214
Madras High Court · AIR 1988 Mad 275
Madras High Court · (1988) 74 CTR 73 : (1989) 177 ITR 538 : (1987) 100 LW 605
Madras High Court · (1990) 1 ACC 233
Madras High Court · (1989) 1 LW 396 : (1989) 1 MLJ 443
Madras High Court · (1987) 04 MAD CK 0020
Madras High Court · (1989) LW(Cri) 365
Madras High Court · AIR 1988 Mad 27
Madras High Court · (1988) 1 MLJ 97
Madras High Court · (1988) 2 LW 32 : (1988) 1 MLJ 389
Madras High Court · (1987) 100 LW 867 : (1987) 2 MLJ 306
Madras High Court · (1989) 42 ELT 207
Madras High Court · (1988) 15 ECC 21 : (1988) 16 ECR 304 : (1988) 36 ELT 457
Madras High Court · (1987) 04 MAD CK 0002
Madras High Court · (1988) 2 ACC 125 : (1989) ACJ 194
Madras High Court · (1987) 03 MAD CK 0033
Madras High Court · (1989) 1 ACC 282
Madras High Court · (1988) 1 MLJ 128