COURT ARCHIVE

Madras High Court judgments, 1987

534 judgments · page 19 of 27

High Courts16 Jun 1987

T.T. Kuppuswamy Chettiar and 4 others Vs State of Tamil Nadu and 6 others

Madras High Court · (1987) 06 MAD CK 0002

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 113Constitution of India, 1950 — Article 25, 26, 366Evidence Act, 1872 — Section 42

High Courts16 Jun 1987Dismissed

Kottaiyur Chidambaram Chettiar Girls Higher Secondary School Vs F.X. Philomina Kalaichelvi and The Chief Educational Officer, Ramanathapuram

Madras High Court · (1987) 06 MAD CK 0001

Constitution of India, 1950 — Article 226

High Courts15 Jun 1987

The Authorised Officer, Land Reforms Vs M. Ramaswami

Madras High Court · (1989) 1 LW 205 : (1989) 1 MLJ 348(1)

High Courts15 Jun 1987

Authorised Officer, Land Reforms Vs Giriraj Gopanna Manradiar

Madras High Court · (1989) 1 LW 149 : (1989) 1 MLJ 370

High Courts15 Jun 1987

Stella Jayaraj Vs The Private Collage, Appellate Tribunal and Others

Madras High Court · (1987) 2 MLJ 194

Tamil Nadu Private Colleges (Regulation) Act, 1976 — Section 14, 20, 21, 38(4)

High Courts07 May 1987

Sivakamisundaram Pillai Vs Navaneethakrishnan through his mother and next friend Bhagavathi Ammal

Madras High Court · (1988) 2 LW 374 : (1988) 2 MLJ 506

High Courts05 May 1987

S.R. Subramaniam Vs Thavasinandam and another

Madras High Court · (1987) 05 MAD CK 0001

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 92, Order 21 Rule 92(1)

High Courts30 Apr 1987

Marius Louis Peria Vs Santo Rane Charles

Madras High Court · (1988) 1 LW 183 : (1988) 1 MLJ 360

High Courts30 Apr 1987

Kaveri Mudali Mines Minerals and Chemicals Vs Savio Industrial and Structural Corporation and Another

Madras High Court · (1989) 1 LW 339 : (1988) 2 MLJ 220

High Courts30 Apr 1987

Lakshmi Bai Vs Gita Bai and Another

Madras High Court · (1987) 2 MLJ 208

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(b), 10(2)(i)

High Courts29 Apr 1987

Theyyunni Nayak Vs Mohammed Rowther and others

Madras High Court · (1987) 04 MAD CK 0025

High Courts27 Apr 1987

The Associated Cement Companies Ltd. Vs The State of Tamil Nadu and Another

Madras High Court · (1988) 68 STC 165

Tamil Nadu Sales Tax (Surcharge) Act, 1971 — Section 22(2)

High Courts24 Apr 1987

Muhamathu Ibrahim and another Vs Renuka Devi

Madras High Court · (1987) 04 MAD CK 0024

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 17 Rule 3(a), Order 9 Rule 13, Order 9 Rule 9Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)(b), 14(2)(b)

High Courts24 Apr 1987Dismissed

Era Sezhiyan Vs T.R. Balu and others

Madras High Court · AIR 1988 Mad 50

Representation of the People Act, 1951 — Section 100(1)(d), 100(2)(c), 101(a), 81, 84

High Courts23 Apr 1987

N. Nataraja Nadar Vs Noor Ahmed and Another

Madras High Court · (1988) 2 LW 433 : (1989) 1 MLJ 202

High Courts23 Apr 1987

Sankar Electrical (P) Ltd. Vs Assistant Collector of Central Excise, Madurai and Others

Madras High Court · (1988) 17 ECC 274 : (1989) 20 ECR 334 : (1987) 31 ELT 61

Central Excises and Salt Act, 1944 — Section 4

High Courts22 Apr 1987

Shanmughanandham represented by Father and Guardian P.S.K. Senthil Arumugham Vs The Secretary, Valliammal Hindu Teacher Training Institute and Others

Madras High Court · (1988) 1 MLJ 87

High Courts22 Apr 1987

United India Insurance Company Ltd. Vs Mariasamy Nadar and Others

Madras High Court · (1989) 2 ACC 503 : (1989) 1 LW 535

Motor Vehicles Act, 1988 — Section 110A(I)

High Courts22 Apr 1987

State of Tamil Nadu and Others Vs N. Hari Prasad and Others

Madras High Court · AIR 1988 Mad 212

Annamalai University Act, 1928 — Section 23, 3Tamil Nadu Private Colleges (Regulation) Act, 1976 — Section 2(12), 2(8), 52

High Courts22 Apr 1987

New India Assurance Company Ltd. Vs Smt. Janaki and Another

Madras High Court · (1987) 100 LW 747 : (1987) 2 MLJ 495